High Courts04 Apr 2016Dismissed
Commissioner of Income Tax - Appellant @HASH Goldman Sachs (India) Securities Pvt. Ltd.
Bombay High Court · (2016) 290 CurTR 236
Income Tax Act, 1961 - Section 260A
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 790 of 3,658
High Courts04 Apr 2016Allowed
Ashok Baliramji Bramhne Vs Sudhir Baburao Landge and Others
Bombay High Court · (2016) 3 ALLMR 360 : (2016) 5 BCR 792 : (2016) 4 MhLJ 370
Motor Vehicles Act, 1988 — Section 166
High Courts04 Apr 2016Dismissed
Manager, United India Insurance Vs Baburao Paikan Kamble and Others
Bombay High Court · (2016) AAC 1288 : (2016) 4 ACC 2 : (2016) 5 AIRBomR 45 : (2016) 3 ALLMR 366 : (2016) 2 AnWR 389 : (2016) 4 BCR 137 : (2016) 4 MhLJ 314
Motor Vehicles Act, 1988 — Section 147, 166
High Courts04 Apr 2016Disposed Off
D.K. Collection Vs Union of India
Bombay High Court · (2016) 336 ELT 479
High Courts04 Apr 2016Disposed Off
Tesla DTcor Vs Union of India
Bombay High Court · (2016) 336 ELT 461
High Courts04 Apr 2016Dismissed
Smt. Priyatama Sakharam Wakle Vs The Divisional Commissioner, Aurangabad Division, Aurangabad
Bombay High Court · (2016) 3 AIRBomR 521 : (2016) 3 ALLMR 558 : (2016) 3 BCR 339 : (2016) MCR 1106 : (2016) 4 MhLJ 455
Constitution of India, 1950 — Article 16
High Courts04 Apr 2016Dismissed
Kaluram Chaudhary Vs Union of India and Others
Bombay High Court · (2016) 2 AIRBomRCri 270 : (2016) ALLMRCri 4866
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Apr 2016Dismissed
Saurabh and Others Vs State of Maharashtra, through Police Station Officer, Police Station, Kalmeshwar and other
Bombay High Court · (2016) 2 AIRBomRCri 320 : (2016) ALLMRCri 5048 : (2017) 1 MhLJCrl 431
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 394
High Courts04 Apr 2016Dismissed
The Commissioner of Income Tax-V Vs BEHR India Ltd.
Bombay High Court · (2016) 389 ITR 459
Income Tax Act, 1961 - Section 10B, Section 41(1)
High Courts03 Apr 2016Dismissed
Nasreen Shaikh Anwar Vs State of Goa
Bombay High Court · (2017) ALLMRCri 1526 : (2016) 3 BomCR(Cri) 191 : (2017) 3 MhLJCrl 350
Criminal Procedure Code, 1973 (CrPC) - Section 397Goa Childrens Act, 2003 - Section 2(i), 2(m), 8(2)Penal Code, 1860 (IPC) - Section 323, 34
High Courts02 Apr 2016Allowed
M/s. Universals Enterprises Vs Deluxe Laboratories Pvt. Ltd
Bombay High Court · (2017) 2 ALLMR 779 : (2017) 1 BCR 800 : (2016) 5 MhLJ 623 : (2017) 2 RAJ 202
Arbitration and Conciliation Act, 1996 — Section 37, 9
High Courts02 Apr 2016Dismissed
M/S. Tirumala Roadways Vs The Indian Oil Corporation Ltd. and Others
Bombay High Court · (2016) 3 AIRBomR 653 : (2016) 5 MhLJ 679 : (2017) 2 RAJ 464
Arbitration and Conciliation Act, 1996 — Section 34(3)Limitation Act, 1963 — Section 2(j), 4
High Courts02 Apr 2016Partly Allowed
Dr. Vandan Vs Dr. Panjabrao Deshmukh Krishi Vidyapeeth
Bombay High Court · (2016) 3 AIRBomR 718 : (2016) 5 ALLMR 244
Constitution of India, 1950 — Article 309, 311Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 — Rule 9 (2A)
High Courts02 Apr 2016Allowed
Maharashtra State Financial Corporation Vs Debts Recovery Appellate Tribunal, Mumbai and Others
Bombay High Court · (2016) 3 BankJ 549 : (2016) 3 BC 703 : (2016) 3 BCR 317 : (2017) 1 DRTC 62 : (2016) 4 MhLJ 458 : (2017) 1 NIJ 32
Constitution of India, 1950 - Article 226, Article 227, Article 32Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 22
High Courts02 Apr 2016Dismissed
Sau. Lilabai Vs Collector, Bhandara
Bombay High Court · (2016) 4 AIRBomR 303 : (2017) 2 ALLMR 45
Bombay Village Panchayats Act, 1959 - Section 35
High Courts02 Apr 2016Dismissed
Ganesh Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3963
Penal Code, 1860 (IPC) — Section 379
High Courts02 Apr 2016Allowed
Anil Raghunath Dhiwar Vs State of Maharashtra
Bombay High Court · (2016) 2 AIRBomRCri 221 : (2016) ALLMRCri 4657
Penal Code, 1860 (IPC) — Section 376, 511
High Courts02 Apr 2016Allowed
Bansidhar @ Nandkumar Shivshankar Shukla, Age : 43 yrs, Occ. Business, R/o 1552/12, Agalgaon Road, Barshi, Tq. Barshi, Dist. Solapur Vs The State of Maharashtra and other
Bombay High Court · (2016) 2 AIRBomRCri 319 : (2016) ALLMRCri 4875
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 418, 420
High Courts01 Apr 2016Dismissed
The State of Maharashtra Vs Mithilesh Harishchandra Yadav
Bombay High Court · (2016) ALLMRCri 2203 : (2016) 2 BomCR(Cri) 677
Criminal Procedure Code, 1973 (CrPC) — Section 377Probation of Offenders Act, 1958 — Section 11, 4
High Courts01 Apr 2016Disposed Off
Prabhakar Sambhu Chaudhary Vs Laxman Baban Mali and others
Bombay High Court · (2016) 3 AIRBomR 600 : (2016) AIRCC 1806 : (2016) 3 ALLMR 294 : (2016) 3 BCR 714 : (2016) 3 KLT 67 : (2016) 3 MhLJ 202 : (2016) 5 RCRCivil 941
Civil Procedure Code, 1908 (CPC) — Section 100Maharashtra Public Trusts Act, 1950 — Section 72(2), 72(4)