High Courts05 May 2016Dismissed
Sanjay Gulabrao Deshmukh Vs State of Maharashtra
Bombay High Court · (2016) 4 BCR 284 : (2016) 5 SLR 789
Maharashtra Police (Amendment and Continuance) Act, 2014 - Section 22N(1)
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 781 of 3,658
High Courts05 May 2016Disposed Off
Fida Hussain Yahyabhai Bohra Vs State of Maharashtra, through Anti Corruption Bureau/Crime Branch, Amravati
Bombay High Court · (2016) ALLMRCri 2632
Criminal Procedure Code, 1973 (CrPC) - Section 436Penal Code, 1860 (IPC) - Section 34, 409, 420, 467, 468, 471, 477APrevention of Corruption Act, 1988 - Section 13, 7
High Courts05 May 2016Dismissed
Mr. Gopal Shrinivasan Vs National Spot Exchange Limited, Mumbai
Bombay High Court · (2016) 4 AIRBomR 459 : (2016) 4 BCR 492
High Courts04 May 2016Dismissed
Shubhendra K. Bhandarkar Vs Central Bank Of India & Another
Bombay High Court · (2016) 2 CLR 586 : (2016) 150 FLR 617 : (2016) LabLR 947 : (2016) LabLR 694
High Courts04 May 2016Disposed Off
Divisional Controller, Maharashtra State Road Transport Corporation Vs Prabhakar
Bombay High Court · (2016) AAC 1693 : (2016) 4 AIRBomR 185 : (2017) 2 ALLMR 47
Employees Compensation Act, 1923 - Section 4
High Courts04 May 2016Allowed
Dashrath s/o. Keshavji Pande Vs The High Court of Judicature at Bombay
Bombay High Court · (2016) 5 AIRBomR 330 : (2016) 5 BCR 84 : (2017) 1 LLN 60 : (2016) 6 MhLJ 74
Bombay High Court (Appellate Side) Service Rules, 2000 — Rule 29 (b)Constitution of India, 1950 — Article 14, 16, 229
High Courts04 May 2016Allowed
Augustinho C. Braganza Vs Sebastiao C. Braganza
Bombay High Court · (2016) 5 ALLMR 234 : (2016) 3 BCR 757 : (2015) 86 RCRCivil 112
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 11
High Courts04 May 2016Allowed
Domnic Almeida Vs State of Goa
Bombay High Court · (2016) 4 AIRBomR 352 : (2017) 2 ALLMR 395 : (2016) 3 BCR 743
Environment (Protection) Act, 1986 - Section 5Environment (Protection) Rules, 1986 - Rule 4
High Courts04 May 2016Disposed Off
Shri Sandeep K. Pujari Vs State
Bombay High Court · (2017) ALLMRCri 1553 : (2016) 3 BomCR(Cri) 30 : (2017) 3 MhLJCrl 376
Goa Maintenance of Public Order and Safety Act, 1988 - Section 3, 4
High Courts04 May 2016Dismissed
Malabar Hills Vs Best Undertaking
Bombay High Court · (2016) 165 AIC 514 : (2016) 4 AIRBomR 51 : (2016) 3 BCR 762 : (2016) 4 MhLJ 437
Electricity Act, 2003 - Section 61
High Courts04 May 2016Disposed Off
Kailash Dattatraya Jadhav and another Vs State of Maharashtra
Bombay High Court · (2017) ALLMRCri 1647 : (2016) 3 BomCR(Cri) 145
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)
High Courts04 May 2016Allowed
Jalgaon Mirai Bahuddeshiya Vikas Sanstha Vs State of Maharashtra
Bombay High Court · (2016) 4 AIRBomR 292 : (2017) 2 ALLMR 51 : (2016) 5 BCR 94
Ashram School Code, 2006-07 - Rule 2.23
High Courts04 May 2016Allowed
Chagan Sadashiv Jadhav Vs Manisha Ramnath Bhandare
Bombay High Court · (2017) 1 AIRBomR 171 : (2016) 3 BCR 790 : (2016) 4 MhLJ 479
Bombay Village Panchayats (Meetings) Rules, 1959 - Rule 17, 7Bombay Village Panchayats Act, 1958 - Section 35Bombay Village Panchayats Sarpanch and Up-Sarpanch (No confidence Motion) Rules, 1975 - Rule 2B
High Courts03 May 2016Allowed
Shabana Begam Shekh Ahamad Vs State of Maharashtra
Bombay High Court · (2017) 1 BCR 141
High Courts03 May 2016Dismissed
Uco Bank, Formarally United Commercial Bank Vs Asaram
Bombay High Court · (2016) 4 AIRBomR 114 : (2016) AIRCC 2101 : (2017) 2 ALLMR 92
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 10, Order 20 Rule 12
High Courts02 May 2016Dismissed
Abdul Mannan Vs State of Maharashtra
Bombay High Court · (2016) 4 AIRBomR 61 : (2016) 6 ALLMR 621 : (2016) 6 SLR 106
Constitution of India, 1950 - Article 309, 311Maharashtra Civil Services (Discipline and Appeal) Rules, 1979 - Rule 27(1)
High Courts02 May 2016Dismissed
Pune Zilla Madhyavarti Sahakari Bank Ltd. Vs Hanuman Vividh Karykari Seva Sahakari Sanstha Maryadit & ors.
Bombay High Court · (2017) 1 AIRBomR 179 : (2016) 4 BCR 333 : (2016) 4 MhLJ 443
Evidence Act, 1872 - Section 64, 65Maharashtra Co-operative Societies Act, 1960 - Section 10, 22, 23(1), 23(4), 4, 9
High Courts02 May 2016Disposed Off
Siddheshwar Shikshan Sanstha Vs State of Maharashtra
Bombay High Court · (2016) 4 BCR 29
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5(1)
High Courts02 May 2016Dismissed
Cenzer Industries Ltd. Vs Income-Tax Officer & Ors.
Bombay High Court · (2016) 287 CurTR 219 : (2016) 385 ITR 582
Income Tax Act, 1961 - Section 37(1)
High Courts02 May 2016Allowed
Laxman Vs State of Maharashtra
Bombay High Court · (2016) 4 AIRBomR 307 : (2017) 2 ALLMR 338
Land Acquisition Act, 1894 - Section 23