COURT ARCHIVE

Bombay High Court judgments

73,158 judgments · page 765 of 3,658

High Courts02 Aug 2016Dismissed

Employees State Insurance Corporation Vs State of Maharashtra

Bombay High Court · (2017) 1 ALLMR 700 : (2017) 3 BCR 479 : (2016) 3 CLR 352 : (2016) 151 FLR 868 : (2017) LabLR 101 : (2016) 4 LLJ 608 : (2016) 6 MhLJ 112

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45 A

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High Courts02 Aug 2016Allowed

Balaji S/o Vithalrao Savalkar Vs The State of Maharashtra

Bombay High Court · (2016) 5 ALLMR 362

Constitution of India, 1950 — Article 226

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High Courts01 Aug 2016Allowed

Ravi Anandrao Gurpude Vs State of Maharashtra

Bombay High Court · (2016) 3 AIRBomRCri 218 : (2017) ALLMRCri 1509 : (2017) 3 MhLJCrl 354

Penal Code, 1860 (IPC) - Section 506Protection of Children from Sexual Offences Act, 2012 - Section 3(a), 4, 5(1), 5(j)(ii), 6

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High Courts01 Aug 2016Partly Allowed

Deorao S/o Bhujangrao Fuke Vs The State of Maharashtra

Bombay High Court · (2016) 5 ALLMR 404 : (2016) 6 BCR 529

Constitution of India, 1950 — Article 226Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 — Section 35Maharashtra Agricultural Produce Marketing Committee (Recruitment and Promotion) Rules, 1969 — R

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High Courts01 Aug 2016Allowed

Prabhakar s/o. Ambadasrao Dongre Vs State of Maharashtra

Bombay High Court · (2016) 5 AIRBomR 251 : (2016) 5 BCR 50

Constitution of India, 1950 — Article 311Maharashtra Civil Services (Pension) Rules, 1982 — Rule 27(2)(a)

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High Courts01 Aug 2016Disposed off

Dr. Jagannath Ganesh Hegde Vs M/s. In Depth Entertaining Arts Pvt. Ltd.

Bombay High Court · (2017) 2 AIRBomR 547 : (2017) 1 BCR 184

Single Bench

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High Courts01 Aug 2016Allowed

Ashok S/o Bhika Hirole Vs The State of Maharashtra

Bombay High Court · (2016) 5 ALLMR 525

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High Courts29 Jul 2016Disposed Off

Sau. Sharda W/o. Gopal Kalore Vs The Collector, Buldana Collectorate, Buldana

Bombay High Court · (2017) 1 BCR 834 : (2016) 6 MhLJ 236

Maharashtra Local Authority Members Disqualification Act, 1986 — Section 3(1)(a), 3(1)(b)Maharashtra Local Authority Members Disqualification Rules, 1987 — Rule 7(6)(ii)(b)

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High Courts29 Jul 2016Allowed

Divisional Controller, Maharashtra State Road Transport Corporation Vs Arjun

Bombay High Court · (2016) 5 ALLMR 868 : (2016) 3 CLR 358

Constitution of India, 1950 — Article 226Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28

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High Courts29 Jul 2016Allowed

M/s. Mamata Canvasser Vs Chief Commercial Manager, Central Railways

Bombay High Court · (2017) 169 AIC 707 : (2017) 1 ALLMR 671 : (2017) 1 BCR 546 : (2016) 6 MhLJ 334

Railways Act, 1989 — Section 78

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High Courts29 Jul 2016Dismissed

Dr. Ashish Mishra Vs State of Maharashtra

Bombay High Court · (2016) 5 AIRBomR 433 : (2017) 1 ALLMR 756 : (2017) 1 BCR 195 : (2016) 5 MhLJ 944

Constitution of India, 1950 — Article 226

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High Courts28 Jul 2016Disposed Off

Sagar Bhagwat Vs Kiran

Bombay High Court · (2016) 5 AIRBomR 366 : (2016) 5 ALLMR 826 : (2017) 1 BCR 476 : (2016) 6 MhLJ 368 : (2017) 1 RCRRent 233

Maharashtra Rent Control Act, 1999 - Section 15(2), Section 25, Section 7(15)

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High Courts28 Jul 2016Disposed Off

Sunil s/o Gopalrao Pande Vs Amravati Zilla Parishad

Bombay High Court · (2016) 5 AIRBomR 229 : (2016) LIC 4133 : (2016) 6 MhLJ 576

Constitution of India, 1950 — Article 16

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High Courts28 Jul 2016Disposed Off

Smt. Pushpanjali Subodha Shenvi Vs Nagrik Seva Mandal

Bombay High Court · (2016) 5 AIRBomR 187 : (2017) 1 BCR 346 : (2016) 5 MhLJ 856

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 9

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High Courts28 Jul 2016Allowed

Ibrahim Gulam Nabi Shaikh Vs State of Maharashtra

Bombay High Court · (2016) 5 AIRBomR 237 : (2016) 5 ALLMR 731 : (2017) 1 BCR 557 : (2016) 6 MhLJ 157

Haj Committee Act, 2002 — Section 8(2)

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High Courts28 Jul 2016Dismissed

Shri Sagar Bhagwat Vs Smt. Kiran Wife of Ishkumar Leekha

Bombay High Court · (2016) 5 AIRBomR 366 : (2016) 5 ALLMR 826 : (2017) 1 BCR 476 : (2016) 6 MhLJ 368 : (2017) 1 RCRRent 233

Maharashtra Rent Control Act, 1999 — Section 15(2), 16(1)

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High Courts28 Jul 2016Dismissed

Darshil Rajesh Thakkar Vs Principal R. A. Podar

Bombay High Court · (2017) 1 ALLMR 859 : (2016) 6 MhLJ 540

Constitution of India, 1950 - Article 226

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High Courts28 Jul 2016Dismissed

Maharashtra State Cooperative Cotton Growers'' Marketing Vs Appellate Authority

Bombay High Court · (2016) 151 FLR 290 : (2016) 4 LLN 322

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High Courts28 Jul 2016Disposed Off

Dr. Ujwal Narayanrao Chirde Vs Union of India

Bombay High Court · (2016) 5 AIRBomR 615

Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10A, 11

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High Courts28 Jul 2016Dismissed

Shirshal s/o Rajendra Potdukhe Vs The State of Maharashtra

Bombay High Court · (2016) 5 ALLMR 754 : (2017) 1 BCR 844 : (2016) 3 CLR 585 : (2016) 6 MhLJ 346

Constitution of India, 1950 — Article 226

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