High Courts05 Oct 2016Dismissed
Sheshrao s/o Pandhari Ghule Vs Yadav s/o Jyotiba Bhosale
Bombay High Court · (2016) 6 AIRBomR 670
Specific Relief Act, 1963 - Section 20
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 749 of 3,658
High Courts05 Oct 2016Dismissed
Mario Francisco Lobo Vs State of Goa
Bombay High Court · (2017) ALLMRCri 995 : (2016) 4 BomCR(Cri) 629 : (2017) 2 MhLJCrl 793
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 319
High Courts04 Oct 2016Allowed
Sunil Kailashchandra Rawat Vs State of Maharashtra
Bombay High Court · (2017) AIR(Bombay) 68 : (2017) 2 AIRBomR 705 : (2017) 3 ALLMR 669 : (2017) 3 MhLJ 865
Constitution of India, 1950 - Article 226Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 - Section 44
High Courts04 Oct 2016Dismissed
Al-Falah Society Vs Municipal Corporation for Greater Mumbai
Bombay High Court · (2017) 2 ALLMR 678 : (2017) 2 MhLJ 347
Mumbai Municipal Corporation Act, 1888 - Section 354-A
High Courts04 Oct 2016Dismissed
Martha Gracias Vs Shri Shaikh Basir
Bombay High Court · (2017) 1 BCR 98
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Goa, Daman and Diu Municipalities Act, 1968 - Section 184(12)
High Courts04 Oct 2016Dismissed
Ansari Mohd. Vs Municipal Corporation of Greater Mumbai
Bombay High Court · (2017) 2 ALLMR 577 : (2017) 2 MhLJ 320 : (2017) 1 MhLJ 201
Mumbai Municipal Corporation Act, 1888 - Section 354
High Courts04 Oct 2016Disposed Off
Mr. Vishnu Kashalkar Vs Public Prosecutor High Court Of Bombay at Panaji
Bombay High Court · (2017) ALLMRCri 334 : (2017) 1 MhLJCrl 288
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A, Section 504, Section 506(ii)
High Courts04 Oct 2016Dismissed
Mrs. Sunita Devendra Deshprabhu Vs Mrs. Sitadevi Deshprabhu
Bombay High Court · (2016) 6 BCR 567
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 17, Section 153Constitution of India, 1950 - Article 215
High Courts04 Oct 2016Disposed Off
M/s. Masjid Wa Madrasa Vs Municipal Corporation
Bombay High Court · (2017) 1 ALLMR 862 : (2017) 1 CivilLJ 771 : (2016) 6 MhLJ 800
Bombay Provincial Municipal Corporations Act, 1949 - Section 351Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 2016Dismissed
Director of Income Tax (IT)-I, Mumbai - Appellant @HASH Doosan Heavy Industries and Construction Co.
Bombay High Court · (2016) 388 ITR 557
Income Tax Act, 1961 - Section 148
High Courts03 Oct 2016Allowed
Vaman Narayan Ghode Vs Officer In Charge Margao Town Police Station
Bombay High Court · (2017) 1 AIRBomRCri 757 : (2017) ALLMRCri 317 : (2017) 2 MhLJCrl 561
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts03 Oct 2016Partly Allowed
Naresh s/o Keshaorao Ganar, Aged about 32 years, Occupation : Labour, R/o Shekapur (Bai), Tahsil Hinganghat, District Wardha (Confined at Central Prison, Nagpur) - Appellant @HASH State of Maharashtra, through Police Station Officer, Police Station Wadner
Bombay High Court · (2017) ALLMRCri 197 : (2016) 4 BomCR(Cri) 453 : (2017) 1 Crimes 557 : (2016) 3 DMC 744 : (2016) 6 MhLJCrl 366
Criminal Procedure Code, 1872 - Section 374Evidence Act, 1872 - Section 3, Section 32Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts03 Oct 2016Dismissed
Darshansing Indarsing Sodhi and Another - Petitioners @HASH Podar Education and Sports Trust Through Its Managingtrustee Pawan Podar and Another
Bombay High Court · (2016) 6 BCR 259 : (2017) 1 RCRRent 361
Constitution of India, 1950 - Article 226Maharashtra Rent Control Act, 1999 - Section 41(c), Section 43(4)
High Courts03 Oct 2016Dismissed
Oriental Insurance Company Ltd. Vs Smt. Balubai Shivaji Dabhade
Bombay High Court · (2017) 1 ACC 202 : (2017) 2 ALLMR 672 : (2017) 2 MhLJ 405 : (2016) 4 TAC 712
Motor Vehicles Act, 1988 - Section 149(2), Section 173
High Courts01 Oct 2016Dismissed
Commissioner of Income Tax-16 Vs M/s. D. Chetan & Co.
Bombay High Court · (2017) 295 CurTR 365 : (2017) 390 ITR 36
Income Tax Act, 1961 - Section 260A
High Courts01 Oct 2016Partly Allowed
Shriram General Insurance Co. Ltd. Division Office No. 215066 1A, Neel Agan, Plot No. 29, Sector No. 29, New Panvel East, Raigad - 410 206 - Appellant @HASH Mr. Bande Nawaj Kasim Shaikh At present Resident at Rahul Nagar, No. 2, Near Priyadarshinee, Sion
Bombay High Court · (2017) 2 ALLMR 636 : (2017) 152 FLR 654 : (2017) 152 FLR 25 : (2016) 4 LLJ 438 : (2017) 2 MhLJ 73
High Courts01 Oct 2016Allowed
Jayashri w/o Umesh Kitukale, aged about 27 years, Occ.-Private Job, Resident of C/o.-D.R. Ingle, Pravin Nagar, Behind V.M.V. College, Amravati (Maharashtra) (Org. Respondent on R.A.) - Appellant @HASH Umesh s/o Bhaskarrao Kitukale, aged about 33 years, Oc
Bombay High Court · (2017) 1 AIRBomR 240 : (2017) 3 ALLMR 697 : (2017) 1 BCR 442 : (2016) 3 DMC 869 : (2017) 1 HLR 633
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts01 Oct 2016Dismissed
Ravindra S/o Shankar Kamble Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 765 : (2017) ALLMRCri 422 : (2017) 2 MhLJCrl 147
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 420, Section 467
High Courts01 Oct 2016Allowed
Shishu Vikas Education Society Vs Prabhakar Gulabrao Alone
Bombay High Court · (2017) 1 ALLMR 91 : (2017) 2 MhLJ 656
Constitution of India, 1950 - Article 226, Article 227
High Courts30 Sept 2016Dismissed
Balasaheb S/o Raghunath Haral Vs State of Maharashtra
Bombay High Court · (2017) 2 AIRBomR 298 : (2016) 6 ALLMR 602 : (2017) 1 MhLJ 861
Constitution of India, 1950 - Article 226, Article 243G