High Courts27 Oct 2016Allowed
Hiraman Bhimrao Pawar Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 937
Criminal Procedure Code, 1973 (CrPC) - Section 82Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300
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Bombay High Court judgments
73,158 judgments · page 744 of 3,658
High Courts27 Oct 2016Dismissed
Dnyandeo s/o Gopinath Pawar Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 925
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 300, Section 32
High Courts27 Oct 2016Disposed Off
Mr. Bhikaji Ladu Naik Vs Mr. Shankar Ante Porob
Bombay High Court · (2017) 3 AIRBomR 619 : (2017) 2 ALLMR 112 : (2017) 3 MhLJ 359
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Section 11Portuguese Civil Procedure Code, 1867 - Article 2340
High Courts26 Oct 2016Dismissed
Vikram V. Vyas And Ors Vs Madhusudan G. Vyas And Ors
Bombay High Court · (2016) 10 BOM CK 0174
Arbitration And Conciliation Act, 1996 — Section 2(2), 36, 37, 47
High Courts26 Oct 2016Dismissed
Mr. Haji Kasam Ghaneria Vs Municipal Corporation of Greater Bombay Office
Bombay High Court · (2017) 2 MhLJ 353
Mumbai Municipal Corporation Act, 1888 - Section 354-A
High Courts26 Oct 2016Allowed
Bhujanga Abba Patil Vs Dnyanu Ramchandra Powar
Bombay High Court · (2017) 1 ALLMR 110 : (2017) 2 BCR 535 : (2017) 1 MhLJ 213
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Oct 2016Disposed Off
Gopal Singh Vs Kishor Bhoyar
Bombay High Court · (2017) 1 MhLJ 423
Contempt of Courts Act, 1971 - Section 12, Section 2(b)Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verifi
High Courts26 Oct 2016Dismissed
Kausar Sultana Vs City Finanacial Consumer Finanace India Ltd.
Bombay High Court · (2017) 3 AIRBomR 730 : (2017) 3 ALLMR 312 : (2017) 2 MhLJ 801
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Section 148
High Courts26 Oct 2016Dismissed
The Executive Engineering Vs Narayan
Bombay High Court · (2017) 3 ALLMR 300 : (2017) 2 MhLJ 909
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28(1)
High Courts26 Oct 2016Dismissed
Bajirao Ramchandra Shelar Vs Vishnu Rustum Shinde
Bombay High Court · (2017) 1 AIRBomR 230 : (2017) 1 ALLMR 682 : (2017) 2 BCR 347 : (2017) 3 MhLJ 406
Transfer of Property Act, 1882 - Section 54
High Courts26 Oct 2016Dismissed
Pawan @ Vishal Vs Diwakarrao
Bombay High Court · (2017) 1 AIRBomR 106
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Oct 2016Disposed Off
Shafeeque Ahmed Mohammad Sayeed Vs Ansari Bilal Ahmadlal Mohammad
Bombay High Court · (2017) 1 AIRBomR 78 : (2016) 68 PTC 525 : (2017) 3 RAJ 766
High Courts26 Oct 2016Allowed
Sayyad Yousuf S/o. Sayyad Moosa Vs State of Maharashtra
Bombay High Court · (2016) 6 AIRBomR 690 : (2017) 2 ALLMR 751 : (2017) LIC 675 : (2017) 2 MhLJ 472
Constitution of India, 1950 - Article 226Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 3, Section 9
High Courts26 Oct 2016Dismissed
Colgate-Palmolive (India) Ltd. Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 847 : (2017) CriLJ 825 : (2017) 2 RCRCriminal 654
Criminal Procedure Code, 1973 (CrPC) - Section 482Standards of Weights and Measures (Enforcement) Act, 1985 - Section 31Standards of Weights and Measures (Packaged Commodities) Rules, 1977 - Rule 24, Rule 25, Rule 26
High Courts25 Oct 2016Dismissed
R.M. Yadav Vs Bank of India
Bombay High Court · (2017) 1 MhLJ 497
Bank of Baroda Officers Employees (Conduct) Regulations, 1976 - Regulation 20, Regulation 24, Regulation 3(1)Constitution of India, 1950 - Article 226
High Courts25 Oct 2016Disposed Off
Kundan Vs Vasudeo
Bombay High Court · (2017) 2 BomCR(Cri) 539 : (2017) MCR 357
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 186, Section 353
High Courts25 Oct 2016Disposed Off
State, Cuncolim Police Station Vs Rajesh Thakur
Bombay High Court · (2017) ALLMRCri 321 : (2017) 1 BomCR(Cri) 184 : (2017) 2 MhLJCrl 703
Goa Childrens Act, 2003 - Section 8(2)Protection of Children from Sexual Offences Act, 2012 - Section 28(1), Section 3, Section 4
High Courts25 Oct 2016Dismissed
BEML Limited a Central Public Sector Undertaking Vs M/s. Nagpur Metro Rail Corporation Limited (NMRCL)
Bombay High Court · (2017) 1 AIRBomR 103 : (2017) 3 ALLMR 105
Constitution of India, 1950 - Article 14
High Courts25 Oct 2016Dismissed
Sunil S/o Vithal Raut, Age : 28 years, Occu.: Labour, R/o.: Dhobi Galli, Waluj, Taluka Gangapur, District Aurangabad - Appellant (Ori. Accused no.3) @HASH The State of Maharashtra (Prosecution)
Bombay High Court · (2016) 3 AIRBomRCri 836 : (2017) 1 BomCR(Cri) 538 : (2016) 4 Crimes 552
Penal Code, 1860 (IPC) - Section 302
High Courts25 Oct 2016Dismissed
Manohar Pamandas Jani Vs Madhukar Trimbak Waychal
Bombay High Court · (2017) 1 ALLMR 102 : (2017) 2 CivCC 328 : (2017) 2 MhLJ 523
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 91, Section 92Specific Relief Act, 1963 - Section 10