High Courts25 Nov 2016Allowed

Mahesh Vs State of Maharashtra

Bombay High Court · (2017) 1 AIRBomRCri 581 : (2017) 1 MhLJCrl 207

Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, Section 3Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, Section 26
High Courts24 Nov 2016Dismissed

Manoj Prabhakar Lohar Vs State of Maharashtra

Bombay High Court · (2017) 1 AIRBomRCri 417 : (2017) 1 BomCR(Cri) 417 : (2017) MCR 303

Bombay Police Act, 1951 - Section 161(1)Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482, Section 482Penal Code, 1860 (IPC) - Section 364A