Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 - Section 22(2)(a), Section 22(3)Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969 - Rule 7, Section 22(3)

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High Courts24 Feb 2017Dismissed

Santosh Kumar Hegde Vs Parimala Hospitality Private Limited

Bombay High Court · (2017) 201 CompCas 569 : (2017) 140 SCL 615

Companies Act, 1956 - Section 10F

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High Courts23 Feb 2017

Balasaheb Maruti Dhas Vs Chandrakant Tukaram Shinde & Ors

Bombay High Court · (2017) 02 BOM CK 0233

Trade Unions Act, 1926, Section 281A

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High Courts23 Feb 2017Allowed

BOARD OF TRUSTEES OF THE PORT OF MORMUGAO Vs SHRI. DINKAR ULLAL

Bombay High Court · (2017) 02 BOM CK 0230

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High Courts23 Feb 2017Disposed off

Mrs. Priya Prabhanjan Kinjwadekar Vs Authorized Officer, The Goa State Co-op. Bank Ltd., & Ors.

Bombay High Court · (2017) 02 BOM CK 0191

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High Courts23 Feb 2017

Shri Bapu Sakharam Korgaonkar since deceased through his L Rs 1A. Smt. Laxmibai Bapu Korgaonkar And Others Vs Shri Sripad Purushottam Marathe

Bombay High Court · (2017) 02 BOM CK 0161

Bombay Tenancy and Agricultural Lands Act, 1948, Section 16, Section 29, Section 85, Section 2(8), Section 16(1), Sect

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High Courts23 Feb 2017

Shri Jose Minguel Costa Vs M/S. DCosta Construction

Bombay High Court · (2017) 02 BOM CK 0158

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High Courts23 Feb 2017

The Commissioner of Income Tax Vs M/s. Aditya Birla Nuvo Ltd

Bombay High Court · (2017) 02 BOM CK 0148

Income Tax Act, 1961, Section 143(3), Section 143(3), Section 143(3), Section 143(3), Section 260A, Sectio

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High Courts23 Feb 2017Allowed

Shrinath Gangadhar Giram, Vs State of Maharashtra

Bombay High Court · (2017) 2 AIRBomRCri 13

Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 482Penal Code, 1860 (IPC) - Section 188

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High Courts23 Feb 2017Allowed

Automotive Manufacturers Pvt. Ltd. Vs Shaikh Naseer Shaikh Kasim

Bombay High Court · (2017) 153 FLR 142 : (2017) 2 LLJ 184

Constitution of India, 1950 - Article 226Industrial Employment (Standing Orders) Act, 1946 - Order 25(4)

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High Courts23 Feb 2017Dismissed

The Commissioner of Income Tax Vs M/s. Vidarbha Tobacco Products Pvt. Ltd.

Bombay High Court · (2017) 294 CurTR 103 : (2017) 393 ITR 218 : (2017) 246 Taxman 262

Income Tax Act, 1961 - Section 256(2)

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High Courts23 Feb 2017Dismissed

Mrs. Esther Sankwalkar Vs Shri Manuel Filandro de

Bombay High Court · (2017) 3 ALLMR 596 : (2017) 3 MhLJ 127

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114Portuguese Civil Procedure Code, 1867 - Article 1369, Section 2042

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