COURT ARCHIVE

Bombay High Court judgments

73,078 judgments · page 553 of 3,654

High Courts11 Jul 2018Dismissed

M/s Mukand Limited And Others Vs Dharmarajya Kamgar Karmachari Mahasangha

Bombay High Court · (2018) 07 BOM CK 0082

Industrial Disputes Act, 1947 — Section (s), 2(bb), 2(oo), 25FMaharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 1(b), 1(f), 3(5

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High Courts11 Jul 2018Dismissed

Dattu G. Shinde Vs Kec International Ltd. And Anr.

Bombay High Court · (2018) 07 BOM CK 0073

Indian Evidence Act, 1872 — Section 77, 79

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High Courts11 Jul 2018Dismissed

Anita Dhammapal Bodade Vs Honble Minister For Rural Development, Thr. Secretary, Mumbai And Others

Bombay High Court · (2018) 07 BOM CK 0067

Maharashtra Village Panchayats Act, 1958 — Section 39(1), 124, 124(2)Maharashtra Village Panchayats Taxes and Fees Rules, 1960 — Rule 9, 18, 20

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High Courts11 Jul 2018Dismissed

Manoj Raghunath Patil And Another Vs State Of Maharashtra And Another

Bombay High Court · (2018) 07 BOM CK 0041

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High Courts11 Jul 2018Partly Allowed

Shri. Kiran S/O. Prabhunath Verma Vs State Of Maharashtra Thr. Police Station Officer, Ramnagar Chandrapur

Bombay High Court · (2018) 07 BOM CK 0036

Indian Penal Code, 1860 — Section 354A[1][i], 376[2][f], 376[2][i], 506IIPrevention of Children from Sexual Offence Act, 2012 — Section 5, 6Code of Criminal Procedure, 1973 — Section 313

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High Courts11 Jul 2018Allowed

Reliance Media Works Ltd. Vs B.R. Films

Bombay High Court · (2018) 07 BOM CK 0035

Arbitration & Conciliation Act, 1996 — Section 19, 34, 34(2)(b)(ii), 34(4)Indian Contract Act, 1872 — Section 73, 74

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High Courts10 Jul 2018Allowed

Gurdeep Singh Matreja Vs Smt. Iona F. Quadros Colaco

Bombay High Court · (2018) 07 BOM CK 0168

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High Courts10 Jul 2018Allowed

Mr. John Cruzinho Gonsalves s/o late Rafeal Felix Gonsalves VsMr. Prakash R. Pote s/o late Rasikumar Pote

Bombay High Court · (2018) 07 BOM CK 0167

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High Courts10 Jul 2018Dismissed

Sanjay Yalhavraoji Makode Vs Shri. Suhas Prakashji Dhote

Bombay High Court · (2018) 07 BOM CK 0032

Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Indian Evidence Act, 1872 — Section 114

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High Courts10 Jul 2018Allowed

Sachin Arvindrao Mahajan Vs Vrushali Sachin Mahajan

Bombay High Court · (2018) 07 BOM CK 0031

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Code of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 19Family Court Rules, 1988 — Rule 17, 19

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High Courts09 Jul 2018Dismissed

Narain Ramchandra Bakhle (since deceased) by his LR and Ors. Vs Govind Datta Bakhle (since deceased) by his LRs and Ors.

Bombay High Court · (2018) 07 BOM CK 0166

Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 145Code of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 4, Order 11 Rule 6, Order 11 Rule 11, Order 11 Rule 12, Section 115, Section 151

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High Courts09 Jul 2018Allowed

Mr. Paulo Agnelo Gustavo Barreto, Engineer Vs Special Land Acquisition Officer, Selaulim Irrigation Project, Gogol, Margao, Goa

Bombay High Court · (2018) 07 BOM CK 0165

Land Acquisition Act, 1894 — Setion 18, 28A

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High Courts09 Jul 2018Allowed

Mrs. Antonieta B. Fernandes Vs Smt. Ana Paula do Regoe Mendes

Bombay High Court · (2018) 07 BOM CK 0164

Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 — Section 448

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High Courts09 Jul 2018Dismissed

Shri Agnelo Francisco Xavier De Maria Mascarenhas Vs Shri Dickson Delfino Almeida alias Dicson Roque Leandro Almeida

Bombay High Court · (2018) 07 BOM CK 0163

Constitution of India, 1950 — Article 227

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High Courts09 Jul 2018Allowed

Mr. Farish Rebelloand Ors Vs State of Goa

Bombay High Court · (2018) 07 BOM CK 0162

Indian Penal Code, 1860 — Section 34, 504,Goa Children's Act 2003 — Section 2(m)(i), 8(2)Code of Criminal Procedure, 1973 — Section 391

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High Courts09 Jul 2018Disposed Off

National Insurance Co. Ltd Vs Mr Umesh M. Kholkar (since deceased) And Ors.

Bombay High Court · (2018) 07 BOM CK 0161

Motor Vehicles Act, 1988 — Section 149(2), 170

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High Courts09 Jul 2018Allowed

Glencore Agriculture India Pvt. Ltd. Vs Union Of India Through The Secretary And Ors

Bombay High Court · (2018) 07 BOM CK 0039

Customs Act, 1960 — Section 30, 30(2), 30(3)

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High Courts09 Jul 2018Disposed Off

Ramdas @ Anna Chimaji Shinde Vs State Of Maharashtra And Ors.

Bombay High Court · (2018) 07 BOM CK 0030

Indian Penal Code, 1860 — Section 224Constitution of India, 1950 — Article 226

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High Courts09 Jul 2018Allowed

Ganesh Shankarrao Agle Vs State Of Mah Thr Pso,Darwha

Bombay High Court · (2018) 07 BOM CK 0029

Prevention of Corruption Act, 1988 — Section 7, 12, 13

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High Courts09 Jul 2018Dismissed

Hirabai W/O Chotelal Verma Vs Mahalaxmi Co-Operative Housing Society And Others

Bombay High Court · (2018) 07 BOM CK 0027

Maharashtra Cooperative Societies, Act 1960 — Section 25, 91Maharashtra Cooperative Societies, Act 1960 — Rule 21, 28Indian Contract Act, 1872 — Section 187

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