COURT ARCHIVE

Bombay High Court judgments

73,078 judgments · page 552 of 3,654

High Courts13 Jul 2018Dismissed

Maria Adelaide Pereira e Rodrigues Daughter of late Leitero Simao Rodrigues Vs Neelesh Prabhudessai S/o Keshav Prabhudessai

Bombay High Court · (2018) 07 BOM CK 0171

Code of Criminal Procedure, 1973 — Section 311, 313, 391, 397Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 — Section 8, 138, 139

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High Courts13 Jul 2018Allowed

Shirish Avinash Naik Desai son of late Avinash Naik Desai Vs Board of Trustees of the Port of Mormugao

Bombay High Court · (2018) 07 BOM CK 0170

Constitution of India, 1950 — Article 14

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High Courts13 Jul 2018Disposed Off

Shri Devendra Naik, Son of Ganpat Naik Vs Mr. Oswald Caldeira, Son of Francisco Caldeira

Bombay High Court · (2018) 07 BOM CK 0169

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High Courts13 Jul 2018Dismissed

Smt. Yamu Eknath Anturkar Vs Ruturning Officer, Nagar Parishad, Wanadongri And Other

Bombay High Court · (2018) 07 BOM CK 0122

Constitution of India, 1950 — Article 227, 243OMaharashtra Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965 — Section 321, 321(1), 321(2)Maharashtra Municipal Councils And Nagar Panchayats Election Rules, 1966 — Rule 15, 15(1)

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High Courts13 Jul 2018Disposed Off

Forbes and Company Vs Coromandel Garments Ltd. & Ors

Bombay High Court · (2018) 07 BOM CK 0063

Companies Act 1956 — Section 125, 349, 433, 440, 441, 446, 446(2), 446(2)(d), 455, 458A, 529, 531, 531A, 531(2)Specific Relief Act 1963 — Section 31Civil Procedure Code 1908 — Section 11

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High Courts13 Jul 2018Dismissed

Sudhir Balkrishna Sumant And Ors. Vs Executive Engineer, M.S.E.B. And Ors

Bombay High Court · (2018) 07 BOM CK 0059

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High Courts13 Jul 2018Allowed

M/S. Nupur Sales Corporation Thr. Legal And Constituted Attorney Sanjay S/O. Babulal Jain Vs Shri. Mayur Jethwa

Bombay High Court · (2018) 07 BOM CK 0056

Negotiable Instruments Act, 1881 — Section 118, 138, 139Code of Criminal Procedure, 1973 — Section 313, 357 (3)Indian Evidence Act, 1872 — Section 114,/li>

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High Courts13 Jul 2018Dismissed

M/S. Colliers International (India) Property Services Ltd. Vs Thanpal Subhaiyah And Ors.

Bombay High Court · (2018) 07 BOM CK 0053

Industrial Disputes Act, 1947 — Section 2(oo), 25F, 25G

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High Courts13 Jul 2018Dismissed

Siraj Daulatkhan Pathan Vs State Of Maharashtra And Others

Bombay High Court · (2018) 07 BOM CK 0043

Code of Criminal Procedure, 1973 — Section 161, 311, 372, 378

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High Courts13 Jul 2018Dismissed

Anil Bansi Alhat, C.No.16399 Vs State Of Maharashtra

Bombay High Court · (2018) 07 BOM CK 0042

Indian Penal Code, — Section 302, 307, 323, 324, 504Arms Act, 1959 — Section 4, 25Code of Criminal Procedure, 1973 — Section 313

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High Courts13 Jul 2018

Rupali Sanjay Shinde And Another Vs State Of Maharashtra And Others

Bombay High Court · (2018) 07 BOM CK 0040

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High Courts13 Jul 2018Dismissed

Mr. Ashok thapar @APPELLANT@Hash m/s. Tarang exports pvt. Ltd.

Bombay High Court · (2018) 07 BOM CK 0038

Arbitration and Conciliation Act, 1996 — Section 8

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High Courts12 Jul 2018Dismissed

Sanjay Baban Parve Vs State of Maharashtra

Bombay High Court · (2018) 07 BOM CK 0121

Indian Penal Code, 1860 — Section 143, 186, 189, 504, 506Maharashtra Village Panchayat Act, 1958 — Section 44(1), 44(1)€, 42(2), 44(3)Constitution of India, 1950 — Article 227

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High Courts12 Jul 2018Allowed

Kanchan Motors And Ors Vs Bank Of India And Ors

Bombay High Court · (2018) 07 BOM CK 0072

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High Courts12 Jul 2018Disposed Off

Shri.Prithviraj Ramkrishan Agarwal And Others Vs Shri.Rajendrakumar R. Agrawal And Otehrs

Bombay High Court · (2018) 07 BOM CK 0071

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High Courts12 Jul 2018Disposed Off

United India Insurance Co. Ltd., Thru. Regn. Manager Vs Shubhada Prakash Potdar & Ors

Bombay High Court · (2018) 07 BOM CK 0058

Indian Penal Code, 1860 — Section 279, 304A

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High Courts12 Jul 2018

Ramkrishna Ganesh Wagh Vs State Of Mah.Thr.Pso Akola

Bombay High Court · (2018) 07 BOM CK 0057

Indian Penal Code, 1860 — Section 375, 376, 448Code of Criminal Procedure, 1973 — Section 385, 386

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High Courts12 Jul 2018Dismissed

Baban S/O. Trimbak Foke And Others Vs State Of Maharashtra And Others

Bombay High Court · (2018) 07 BOM CK 0049

Constitution of India, 1950 — Article 226, 227Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(q), 2(s), 3, 12, 17, 18, 20, 22

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High Courts12 Jul 2018Disposed Off

Manish Naresh Thakur Vs State Of Maharashtra

Bombay High Court · (2018) 07 BOM CK 0044

Indian Penal Code, 1860 — Section 302Indian Arms Act, 1959 — Section 3, 4, 25, 27Code of Criminal Procedure, 1973 — Section 313, 475, 475(1)

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High Courts12 Jul 2018Allowed

Vishal Shantaram Bebale And Ors.Vs State Of Maharashtra And Ors.

Bombay High Court · (2018) 07 BOM CK 0037

Maharashtra Police Act, 1951 — Section 55, 56, 56(1)(a), 56(1)(b), 59, 60Maharashtra Prevention of Gambling Act, 1887 — Section 7, 12A, 57, 57(a), 57(a)(v)Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1)

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