High Courts26 Nov 2018Allowed
Shalikram Shripat Bhelave Vs Divisional Commissioner, Nagpur Division, Nagpur And Others .
Bombay High Court · (2018) 11 BOM CK 0069
Maharashtra Village Panchayats Act, 1959 — Section 14B 16(1)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 517 of 3,653
High Courts26 Nov 2018Disposed Off
Atishay Realtors Pvt. Ltd. Vs Kidwai Nagar Co-Operative Housing Society (Proposed) (Thr. Promoters) And Ors.
Bombay High Court · (2018) 11 BOM CK 0056
High Courts26 Nov 2018Partly Allowed
Sheikh Nazim S/O. Sheikh Nabi (In Jail) Vs State Of Maharashtra Thr. Police Station Officer Police Station Morshi Dist. Amravati
Bombay High Court · (2018) 11 BOM CK 0053
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304 II, 307, 326, 504Bombay Police Act, 1951 — Section 135
High Courts26 Nov 2018Dismissed
Smt. Panchafulabai Wd/O Vinayakrao Kombe And Another Vs Smt. Bakabai Panditrao Kombe And Others
Bombay High Court · (2018) 11 BOM CK 0052
Code of Civil Procedure, 1908 — Section 152
High Courts26 Nov 2018Allowed
Shailendra Madhukar Bhalerao Vs Suruchi Shailendra Bhalerao
Bombay High Court · (2018) 11 BOM CK 0051
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts24 Nov 2018Disposed Off
Tata Projects Ltd. Vs Hazel International Fze And 2 Ors.
Bombay High Court · (2018) 11 BOM CK 0089
Arbitration and Conciliation Act, 1996 — Section 9
High Courts24 Nov 2018Dismissed
M/S Vatan Textile Limited, Aurangabad Vs Union Of India And Others
Bombay High Court · (2018) 11 BOM CK 0073
Central Excise Act, 1944 — Section 35(f)
High Courts24 Nov 2018Allowed
Smt Mrinal W/O Late Sudhakarrao Bhake Vs State Bank Of India, Thr.Dy Gen.Manager
Bombay High Court · (2018) 11 BOM CK 0070
Central Civil Services (Pension) Rules, 1972 — Article Rule 72(6)(ii)(b)
High Courts24 Nov 2018Dismissed
Aakash S/O. Devanand Tempe (In Jail) Vs State Of Maharashtra Thr. Police Station Officer Police Station Jaripatka Nagpur
Bombay High Court · (2018) 11 BOM CK 0054
Indian Penal Code, 1860 — Section 166A, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 376(2)(i), 509Protection of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4, 8, 42Code of Criminal Procedure, 1973 — Section 313, 357, 357A, 428
High Courts24 Nov 2018Allowed
Sitabai W/O Narayan Dahe Vs State Of Maharashtra
Bombay High Court · (2018) 11 BOM CK 0048
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 437A
High Courts24 Nov 2018Allowed
Anil S/O Kundlik Korde Vs State Of Maharashtra
Bombay High Court · (2018) 11 BOM CK 0047
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 437A
High Courts24 Nov 2018Dismissed
Gorakh Laxman Chadar Vs State Of Maharashtra And Anr
Bombay High Court · (2018) 11 BOM CK 0046
Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27Code of Criminal Procedure, 1973 — Section 437A
High Courts24 Nov 2018Allowed
Shri Ajab Jairam Lad Vs Shri Gulab Jairam Lad And 3 Others
Bombay High Court · (2018) 11 BOM CK 0045
Code of Civil Procedure, 1908 — Section 100, 100(5)Indian Succession Act, 1925 — Section 180
High Courts22 Nov 2018Disposed Off
Bonny D'Souza Son of Jose D'Souza major of age, married, Indian national Vs State of Goa, through the Police Inspector, Margao Police Station, Margao, Goa
Bombay High Court · (2018) 11 BOM CK 0115
Indian Penal Code, 1860 — Section 279, 285, 304AMotor Vehicle's Act, 1988 — Section 185, 185(a)
High Courts22 Nov 2018Disposed Off
Uday Kumar Kisan Velonde Vs State Of Maharashtra
Bombay High Court · (2018) 11 BOM CK 0111
Indian Penal Code, 1860 — Section 376, 450
High Courts22 Nov 2018Dismissed
Ganpati S/O. Irappa Potphale Vs Anand S/O. Uttam Potphale And Others
Bombay High Court · (2018) 11 BOM CK 0109
Code of Criminal Procedure, 1973 — Section 161, 169, 319
High Courts22 Nov 2018Disposed Off
Ashok Hari Gawali Vs Girish Gulabchand Bhate And Others
Bombay High Court · (2018) 11 BOM CK 0103
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14, 15Constitution of India, 1950 — Article 227
High Courts22 Nov 2018Dismissed
Laxman Sharnappa Dindore Vs Commissioner Of Police And Ors.
Bombay High Court · (2018) 11 BOM CK 0057
Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug Offenders, Dangerous Persons and Video Pirates Act, 1981 — Section 2(a)(ii), 2(b), 3(1), 3(4)
High Courts22 Nov 2018Disposed Off
Gram Panchayat Shani Shingnapur Through Its Sarpanch Balasaheb Venunath Bankar Vs State Of Maharashtra And Others
Bombay High Court · (2018) 11 BOM CK 0049
Maharashtra Village Panchayats Act, 1958 — Section 124, 124(1)(iii), 124(5), 124(6)Maharashtra Village Panchayats Taxes and Fees Rules, 1960 — Rule 3, 36, 37
High Courts22 Nov 2018Disposed Off
Deepdharshan Builders Pvt Ltd Vs Saroj Satish Sunderrao Trasikar And 3 Ors
Bombay High Court · (2018) 11 BOM CK 0039
Constitution of India, 1950 — Article 141Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 9, 11, 11(4)(b), 11(5), 11(6), 11(6A), 11(8), 11(9), 12(1), 21, 26, 34, 36