High Courts25 Feb 2019Dismissed
Priya Rahul Kokate Vs Collector, Akola
Bombay High Court · (2019) 02 BOM CK 0074
Maharashtra Village Panchayats Act, 1958 — Section 2, 4(2), 8(2), 10(1A)
COURT ARCHIVE
Bombay High Court judgments
73,045 judgments · page 495 of 3,653
High Courts25 Feb 2019Disposed Off
Mahaguj Collieries Limited Vs Adani Enterprises Limited
Bombay High Court · (2019) 02 BOM CK 0073
Coal Mines (Nationalization) Act, 1973 — Section 3(3)(a)(i), 17, 31, 31(6), 34, 37Arbitration and Conciliation Act, 1996 — Section 9, 9(ii)(b), 17Code of Civil Procedure, 1908 — Order 38 Rule 5
High Courts25 Feb 2019Allowed
Jeetendra Krishna Varma Vs Air India Ltd And Ors
Bombay High Court · (2019) 02 BOM CK 0072
Indian Penal Code, 1860 — Section 120B, 420, 466, 468, 471Standing Orders Act, 1946 — Section 5(2), 6Industrial Disputes Act, 1947 — Section 2A, 33(2)(b)
High Courts22 Feb 2019Partly Allowed
Joao Piedade Gonsalves And Ors Vs Messias Augustinho Sebastiao Pereira And Ors
Bombay High Court · (2019) 02 BOM CK 0109
High Courts22 Feb 2019Allowed
Herald Publications Pvt. Ltd Vs Mamlatdar Of Tiswadi And Ors
Bombay High Court · (2019) 02 BOM CK 0108
Industrial Disputes Act, 1947 — Section 33C
High Courts22 Feb 2019Disposed Off
Principal Commissioner Of Income Tax 17 Vs Sushil Gupta
Bombay High Court · (2019) 02 BOM CK 0082
Income Tax Act, 1961 — Section 37(1), 69C, 148Constitution Of India, 1950 — Article 32
High Courts22 Feb 2019Dismissed
Aslam Ismail Khan Deshmukh Vs Asap Fluids Pvt. Ltd
Bombay High Court · (2019) 02 BOM CK 0081
Arbitration And Conciliation Act, 1996 — Section 2(1)(f ), 2(1)(f)(i), 11, 11(12), 11(12)(a), 12Foreign Exchange Management Act, 1999 — Section 35
High Courts21 Feb 2019Disposed Off
Milagrina Pereira e Xavier And Ors Vs Antonio Walter Do Rosario Colaco alias Walter Collaco And Ors
Bombay High Court · (2019) 02 BOM CK 0107
High Courts21 Feb 2019Partly Allowed
Elvino Dias Vs Maria Monica Rodrigues And Ors
Bombay High Court · (2019) 02 BOM CK 0106
Code Of Civil Procedure, 1908 — Section 10, 151Specific Relief Act, 1963 — Section 6
High Courts21 Feb 2019Dismissed
Sharad Balkrushna Deotale Vs State Of Maharashtra
Bombay High Court · (2019) 02 BOM CK 0085
Indian Penal Code, 1860 — Section 44, 383, 384, 385
High Courts21 Feb 2019
M.K. Enterprises Vs Municipal Corporation Of Greater And Ors
Bombay High Court · (2019) 02 BOM CK 0083
Land Acquisition Act, 1894 — Section 11(1)
High Courts21 Feb 2019
Yuvraj Dajee Khadake Vs Union Of India
Bombay High Court · (2019) 02 BOM CK 0059
Hindu Marriage Act, 1955 — Section 16, 16(3)Constitution Of India, 1950 — Article 14
High Courts20 Feb 2019
Lassu alias Lasu Bagdo Velip And Ors Vs Communidade Of Agonda And Ors
Bombay High Court · (2019) 02 BOM CK 0105
High Courts20 Feb 2019Dismissed
Manohar B. Rawate Vs Justice Anoop Mohta And Ors
Bombay High Court · (2019) 02 BOM CK 0058
Contempt Of Courts Act, 1971 — Section 15Constitution Of India, 1950 — Article 132, 133, 134, 135, 215
High Courts20 Feb 2019Partly Allowed
Vikas Sureshrao Waghmare Vs Principal District & Sessions And Ors
Bombay High Court · (2019) 02 BOM CK 0057
Negotiable Instruments Act, 1881 — Section 138
High Courts20 Feb 2019Allowed
Suryankant Anandrao Deshmukh Vs Chhaya Suryakant Deshmukh
Bombay High Court · (2019) 02 BOM CK 0056
Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 498A
High Courts18 Feb 2019Disposed Of
Shivdatta Atmaram Sawant Vs State Of Maharashtra
Bombay High Court · (2019) 02 BOM CK 0118
Indian Penal Code, 1860 — Section 34, 406, 420Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Act, 1999 — Section 3, 4
High Courts16 Feb 2019Allowed
Manikrao Vs State Of Maharashtra
Bombay High Court · (2019) 2 BCR(Cri) 180
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)Code Of Criminal Procedure, 1973 — Section 191, 193, 195, 340, 344, 344(1)Indian Penal Code, 1860 — Section 193
High Courts15 Feb 2019Partly Allowed
Telma De Sa Pinto Vs State Of Goa And Ors
Bombay High Court · (2019) 02 BOM CK 0071
Environment (Protection) Act, 1986 — Section 5
High Courts15 Feb 2019Partly Allowed
Antonio Fernandes Vs State Of Goa And Ors
Bombay High Court · (2019) 02 BOM CK 0070
Environment (Protection) Act, 1986 — Section 5