High Courts23 Jan 1903
Kanhayalal Bhikaram and Others Vs Narhar Laxmanshet Vani
Bombay High Court · (1904) ILR (Bom) 193
COURT ARCHIVE
Bombay High Court judgments
73,193 judgments · page 3,659 of 3,660
High Courts22 Jan 1903
Mahomed Isub and Another Vs Bashotappa Bin Takappa
Bombay High Court · (1904) ILR (Bom) 196
Specific Relief Act, 1877 — Section 9
High Courts15 Jan 1903
Jehangir Rustomji Divecha Vs Bai Kukibai and Others
Bombay High Court · (1904) ILR (Bom) 182
Succession Act, 1865 — Section 3
High Courts15 Jan 1903
Sitaram Apaji Kode Vs Shridhar Anant Prabhu and Others
Bombay High Court · (1904) ILR (Bom) 189
Contract Act, 1872 — Section 38
High Courts13 Jan 1903
Balaji Narayan Gokhale Vs Nana Bin Babaji Ghatge and Others
Bombay High Court · (1904) ILR (Bom) 186
High Courts09 Jan 1903
Chintaman Nilkant and Another Vs Gangabai and Others
Bombay High Court · (1904) ILR (Bom) 184
High Courts23 Dec 1902
Sharfudin Valad Tajudin and Others, Heirs of the Deceased Tajudin Vs Govind Bhikaji Bade and Others
Bombay High Court · (1904) ILR (Bom) 294
Evidence Act, 1872 — Section 90Registration Act, 1871 — Section 50
High Courts22 Dec 1902
Sakharam Shankar and Others Vs Ramchandra Babu Mohire
Bombay High Court · (1904) ILR (Bom) 181
High Courts22 Dec 1902
Dhondiram Bin Laxmon Vs Taba Savadan and Others
Bombay High Court · (1904) ILR (Bom) 214
Civil Procedure Code, 1908 (CPC) — Section 48, 54
High Courts16 Dec 1902
Byramji Jamsetji Vs Chunilal Lalchand and Another
Bombay High Court · (1904) ILR (Bom) 172
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 52
High Courts09 Dec 1902
Jehangir M. Cursetji Vs The Secretary of State for India in Council
Bombay High Court · (1904) ILR (Bom) 122
High Courts09 Dec 1902
Tribhovan Chunilal Vs The Ahmedabad Municipality
Bombay High Court · (1904) ILR (Bom) 144
Bombay District Municipal (Amendmend) Act, 1884 — Section 33(e)
High Courts09 Dec 1902
Balaji Raghunath Phadke Vs Ramchandra Kashi Patkar
Bombay High Court · (1904) ILR (Bom) 170
Transfer of Property Act, 1882 — Section 116
High Courts04 Dec 1902
Nandubai Ayal Mangaldas Bhanji Vs Gau Bin Halia Bagal
Bombay High Court · (1904) ILR (Bom) 97
Stamp Act, 1899 — Article 24(I), 24
High Courts03 Dec 1902
Vadilal Lallubhai Vs Shah Khushal Dalpatram and Another
Bombay High Court · (1904) ILR (Bom) 102
Civil Procedure Code, 1908 (CPC) — Section 27
High Courts02 Dec 1902
Rajmal Motiram and Others Vs Shivaji Anandrav
Bombay High Court · (1904) ILR (Bom) 100
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts02 Dec 1902
Ishvar Timappa Hegde Vs Devar Venkappa Shanbog and Another
Bombay High Court · (1904) ILR (Bom) 95
Transfer of Property Act, 1882 — Section 53
High Courts01 Dec 1902
The Collector of Ahmedabad Vs Savchand Ladukchand
Bombay High Court · (1904) ILR (Bom) 91
Court Fees Act, 1870 — Section 19D
High Courts27 Nov 1902
Emperor Vs Sherufalli Allibhoy
Bombay High Court · (1904) ILR (Bom) 87
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 486