High Courts21 Mar 1906Dismissed
Rani Hemanta Kumari Vs Maharaja Jagadindra Nath Roy
Bombay High Court · (1906) 8 BOMLR 400
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,622 of 3,627
High Courts20 Mar 1906Allowed
Bhagwansing Daulatsing Vs The Secretary of State
Bombay High Court · (1908) 10 BOMLR 571
Evidence Act, 1872 — Section 110
High Courts20 Mar 1906
Shankerappa Irappa Vs Kotrappa Channappa
Bombay High Court · (1906) 8 BOMLR 516
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts19 Mar 1906
Doddappa Tippanna Vs Somappa Ningappa
Bombay High Court · (1906) 8 BOMLR 550
Transfer of Property Act, 1882 — Section 86
High Courts14 Mar 1906Dismissed
Ismail Mussajee Mookerdum Vs Hafiz Boo
Bombay High Court · (1906) 8 BOMLR 379
High Courts03 Mar 1906Allowed
Lakshman Sadashiv Vs Gopal Appaji
Bombay High Court · (1906) 8 BOMLR 367
Civil Procedure Code, 1882 — Section 253, 258
High Courts26 Feb 1906
Mathuradas Damodardas and Another Vs Vandrawandas Sunderji and Another
Bombay High Court · (1907) ILR (Bom) 222
Limitation Act, 1877 — Section 10Trusts Act, 1882 — Section 81
High Courts26 Feb 1906
Emma Agnes Smith Vs Thomas Massey
Bombay High Court · (1906) 8 BOMLR 322
Succession Act, 1925 — Section 105
High Courts24 Feb 1906Dismissed
Shamsudin Vs Abdul Hoosein
Bombay High Court · (1906) 8 BOMLR 252
Transfer of Property Act, 1882 — Section 6(a)
High Courts24 Feb 1906
Damodar Laxman Lele Vs Kashinath Waman Lele
Bombay High Court · (1907) 9 BOMLR 312
High Courts23 Feb 1906
Amolak Banechand Vs Dhondi Khandu Bhosle
Bombay High Court · (1906) 8 BOMLR 360
Trusts Act, 1882 — Section 90
High Courts20 Feb 1906Allowed
Bhau Mangesh Wagle Vs Ahmedbhoy Habibbhoy
Bombay High Court · (1906) 8 BOMLR 312
Mamlatdars Court Act, 1906 — Section 4
High Courts19 Feb 1906
Nilawa Bharma Bashya Vs Krishnappa Huwappa Maistri
Bombay High Court · (1906) 8 BOMLR 350
High Courts16 Feb 1906Dismissed
Gangamoyi Debi Vs Troiluckhya Nath Chowdhry
Bombay High Court · (1906) 8 BOMLR 375
High Courts15 Feb 1906
In Re: Venganat Swaroopathil and Valia Nambidi
Bombay High Court · (1906) 8 BOMLR 374
High Courts15 Feb 1906
Emperor Vs Kavtik Chaitram and Narayan Baldev Palwa
Bombay High Court · (1906) 8 BOMLR 241
Bombay Regulation Act, 1827 — Section 27
High Courts14 Feb 1906
Emperor Vs Ismail Rustomkhan
Bombay High Court · (1906) 8 BOMLR 236
Penal Code, 1860 (IPC) — Section 372, 373