High Courts12 Jun 1906Dismissed
Maharaj Kumar Babu Ganeswar Vs Mohunt Ganesh Das
Bombay High Court · (1906) 8 BOMLR 719
Public Demands Recovery Act — Section 17
COURT ARCHIVE
Bombay High Court judgments
72,538 judgments · page 3,621 of 3,627
High Courts25 May 1906Allowed
Maniram Vs Seth Rupchand
Bombay High Court · (1906) 8 BOMLR 501
Limitation Act, 1908 — Section 19
High Courts24 May 1906Dismissed
Ramanathan Chetti Vs Murugappa Chetti
Bombay High Court · (1906) 8 BOMLR 498
High Courts17 May 1906Dismissed
Vasudeva Modeliar Vs Shadagopa Modeliar
Bombay High Court · (1906) 8 BOMLR 497
High Courts10 May 1906
Auseri Lal Vs Raja Maneshar Bakhsh
Bombay High Court · (1906) 8 BOMLR 491
Contract Act, 1872 — Section 16
High Courts09 May 1906Allowed
Bai Kesserbai Vs Hunsraj Morarji
Bombay High Court · (1906) 8 BOMLR 446
High Courts04 May 1906
In Re: Kalidas Rewadas
Bombay High Court · (1906) 8 BOMLR 477
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Apr 1906
The Municipal Commissioner Vs Mathoorabai
Bombay High Court · (1906) 8 BOMLR 457
City of Bombay Municipal Council Act, 1988 — Section 3
High Courts17 Apr 1906
Emperor Vs Nensi Hansraj
Bombay High Court · (1906) 8 BOMLR 420
Criminal Procedure Code, 1898 (CrPC) — Section 497(i)
High Courts11 Apr 1906
Emperor Vs H.C. Bayne
Bombay High Court · (1906) 8 BOMLR 414
Penal Code, 1860 (IPC) — Section 279
High Courts09 Apr 1906Allowed
Musammat Lali Vs Murli Dhar
Bombay High Court · (1906) 8 BOMLR 402
Evidence Act, 1872 — Section 35
High Courts05 Apr 1906
Sorabji Cursetji Vs The Scinde and Punjab Cotton Press Co. Ltd.
Bombay High Court · (1906) 8 BOMLR 478
Companies Act, 1956 — Section 78
High Courts28 Mar 1906Dismissed
Lalbhai Mulchand Vs Mansukh Raichand
Bombay High Court · (1906) 8 BOMLR 482
High Courts26 Mar 1906Dismissed
R.S. Woonwalla and Co. Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 470
Insolvency Act, 1848 — Section 31
High Courts23 Mar 1906Allowed
Sidharathrai Soojanrai Vs Anantram Buldeodas
Bombay High Court · (1906) 8 BOMLR 567
High Courts23 Mar 1906Dismissed
Bhavanishankar Ramrao Vs Timmanna Ram Bhatta
Bombay High Court · (1906) 8 BOMLR 407
Religious Endowments Act, 1863 — Section 18
High Courts23 Mar 1906
Abdulbhai Chhotambhai Vs Nathia Parshottam
Bombay High Court · (1906) 8 BOMLR 369
High Courts22 Mar 1906
In Re: Trimbak Balaji Mahajan
Bombay High Court · (1906) 8 BOMLR 587
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Mar 1906
Malik Ahmad Wali Khan Vs Musammat Shamsi Jahan
Bombay High Court · (1906) 8 BOMLR 397
Transfer of Property Act, 1882 — Section 95