COURT ARCHIVE

Bombay High Court judgments

73,004 judgments · page 355 of 3,651

High Courts13 Dec 2021Dismissed

Imran Khan Karim Khan Vs State Of Maharashtra

Bombay High Court · (2021) 12 BOM CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 212, 302, 307, 323, 324, 427, 452, 504, 506Arms Act, 1959 — Section 4, 25

Read judgment

High Courts13 Dec 2021Allowed/Disposed Of

M/S. NETC & Company Office And Others Vs State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0053

Negotiable Instruments Act, 1881 — Section 138

Read judgment

High Courts11 Dec 2021Disposed Of

New India Assurance Co Ltd Vs Vasant Ramchandra Babar & Ors

Bombay High Court · (2021) 12 BOM CK 0058

Read judgment

High Courts11 Dec 2021Disposed Of

Divisional Manager And Others Vs Heerabai Uttam Kothule & Ors

Bombay High Court · (2021) 12 BOM CK 0057

Read judgment

High Courts11 Dec 2021Allowed

Lok Shikshan Sanstha And Others Vs Education Officer

Bombay High Court · (2021) 12 BOM CK 0042

Read judgment

High Courts10 Dec 2021Dismissed

Sushma Shivkumar Daga & Anr Vs Madhurkumar Ramkrishnaji Bajaj & Ors

Bombay High Court · (2021) 12 BOM CK 0141

Arbitration And Conciliation Act, 1996 — Section 8, 8(1), 8(2), 11, 16

Read judgment

High Courts10 Dec 2021Disposed Of

New India Assurance Co. Ltd Vs Sabrunnisha Vakil Khan & Ors

Bombay High Court · (2021) 12 BOM CK 0140

Motor Vehicles Act, 1988 — Section 124, 166Indian Penal Code, 1860 — Section 275, 304(A), 337, 338

Read judgment

High Courts10 Dec 2021Allowed

Sahebrao S/O Manikrao Patil And Others Vs State Of Maharashtra

Bombay High Court · (2021) 12 BOM CK 0063

Bombay Tenancy And Agricultural Lands Act, 1948 — Section 32(M)Maharashtra Land Revenue Code, 1966 — Section 257

Read judgment

High Courts10 Dec 2021

A. P. Build Heights Pvt Ltd Vs Ratnagiri Jilha Rahiwashi Co-Op

Bombay High Court · (2021) 12 BOM CK 0062

Arbitration And Conciliation Act, 1996 — Section 9

Read judgment

High Courts10 Dec 2021

Ahmed Basha Shaikh And Others Vs State Of Maharashtra And Anr

Bombay High Court · (2021) 12 BOM CK 0061

Read judgment

High Courts10 Dec 2021Disposed Of

Meenakshi Umesh Tawade And Anr Vs State Of Maharashtra

Bombay High Court · (2021) 12 BOM CK 0060

Indian Penal Code, 1860 — Section 379

Read judgment

High Courts10 Dec 2021Dismissed

Prabhakar Devba Gharge And Others Vs State Of Maharashtra

Bombay High Court · (2021) 12 BOM CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 302

Read judgment

High Courts10 Dec 2021Dismissed

Anuj Mohan Badule Vs Admission Regulating Authority, State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0052

Read judgment

High Courts10 Dec 2021Allowed

Akash Gyanchand Bora Vs State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0051

Read judgment

High Courts10 Dec 2021Disposed Of

Tarun S/O Shailendra Kale Vs Scheduled Tribes Certificate Scrutiny Committee

Bombay High Court · (2021) 12 BOM CK 0050

Read judgment

High Courts10 Dec 2021

Vinay Rupraoji Gudadhe Vs State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0049

Read judgment

High Courts10 Dec 2021Partly Allowed

Dr. Babasaheb Deorao Jadhav And Others Vs Mahadeo Deorao Jadhav And Others

Bombay High Court · (2021) 12 BOM CK 0048

Hindu Succession Act, 1956 — Section 14

Read judgment

High Courts10 Dec 2021Dismissed

Priyanka W/O Amit Patil Vs Amit S/O Ramesh Patil

Bombay High Court · (2021) 12 BOM CK 0047

Family Courts (Maharashtra) Rules, 1987 — Rule 31Hindu Marriage Act, 1955 — Section 13(1)(ib), 13B, 13B(2)

Read judgment

High Courts10 Dec 2021Allowed

Santoshi D/O Kalyanlal Meharwal @ Santoshi W/O Rajkumar Khandelwal And Others Vs Kalyanlal S/O Nandlal Meharwal And Others

Bombay High Court · (2021) 12 BOM CK 0046

Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Section 58, 110Code Of Civil Procedure, 1908 — Order 6 Rule 17

Read judgment

High Courts10 Dec 2021Allowed

President/Secretory, Mauli Bahuuddeshiya Shikshan Prasarak, Mandal, Kandari, Tal. Paranda And Others Vs Sudhir S/o Madhav Thavare And Others

Bombay High Court · (2021) 12 BOM CK 0045

Maharashtra Employees Of Private Schools (Conditions Of Service) Regulation Act, 1977 — Section 5

Read judgment