High Courts23 Jul 1923
Steel Bros. and Co. Limited Vs Dayal Khatav and Co.
Bombay High Court · AIR 1924 Bom 247 : (1923) 25 BOMLR 1063
Contract Act, 1872 — Section 108, 178
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,484 of 3,651
High Courts23 Jul 1923
Steel Bros. and Co. Ltd. Vs Dayal Khatav and Co.
Bombay High Court · 87 Ind. Cas. 67
Contract Act, 1872 — Section 108, 178Evidence Act, 1872 — Section 92
High Courts23 Jul 1923
Steel Brothers and Co. Ltd. and Another Vs Dayal Khatao and Co.
Bombay High Court · (1923) ILR (Bom) 924
Contract Act, 1872 — Section 120Evidence Act, 1872 — Section 92
High Courts16 Jul 1923Allowed
Ahmed Saheb Bapu Saheb Kafre Vs Ubhaiya Harsi
Bombay High Court · AIR 1924 Bom 44 : (1923) 25 BOMLR 867 : 87 Ind. Cas. 37
Evidence Act, 1872 — Section 92
High Courts12 Jul 1923Dismissed
Dattatraya Vithal Garware Vs Vasudeo Anant Gargate
Bombay High Court · AIR 1924 Bom 98 : 76 Ind. Cas. 1023
Civil Procedure Code, 1882 — Section 551Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, 104(c)
High Courts10 Jul 1923Dismissed
Madhavrao Vaman Vs Raghunath Venkatesh
Bombay High Court · (1923) 25 BOMLR 1005
Bombay Hereditary Offices Act, 1874 — Section 5
High Courts10 Jul 1923Dismissed
Imperial Bank of India Vs U Rai Gyaw Thu and Co. Ltd.
Bombay High Court · (1923) 25 BOMLR 1279
Transfer of Property Act, 1882 — Section 58(a), 59, 80
High Courts03 Jul 1923
Chotalal Lallubhai and Others Vs Champsey Umersa and Sons
Bombay High Court · 75 Ind. Cas. 233
High Courts28 Jun 1923Allowed
Bommadevara Naganna Naidu Vs Ravi Venkatappayya
Bombay High Court · (1923) 25 BOMLR 1290
High Courts28 Jun 1923
Phirozshaw Bomanjee Petit Vs Bai Goolbai and Others
Bombay High Court · (1923) ILR (Bom) 790
High Courts26 Jun 1923Dismissed
Subbaya Pandaram Vs Muhammad Mustappa Maracayar
Bombay High Court · (1923) 25 BOMLR 1275
Limitation Act, 1908 — Section 10
High Courts26 Jun 1923
Vishnu Digambar Paluskar Vs B.B. and C.I. Railway
Bombay High Court · 85 Ind. Cas. 416
High Courts20 Jun 1923Dismissed
Somshikharswami Shidlingswami Vs Shivappa Mallappa Hosmani
Bombay High Court · AIR 1924 Bom 39 : (1923) 25 BOMLR 863 : 76 Ind. Cas. 557
Limitation Act, 1908 — Section 14
High Courts20 Jun 1923
Parshuram Dattaram Shamdasani Vs The Tata Industrial Bank Ltd.
Bombay High Court · (1923) 25 BOMLR 1083
Companies Act, 1956 — Section 79
High Courts20 Jun 1923
Shri Somshikhar Swami Guru Shidlingawami Pathad Devaru Vs Shivappa Mallappa Hosmani and Others
Bombay High Court · AIR 1924 Bom 39 : (1923) 25 BOMLR 863 : 76 Ind. Cas. 557
Limitation Act, 1963 — Section 14, 15
High Courts12 Jun 1923Dismissed
Maharaja of Kolhapur Vs Bala Maharaj
Bombay High Court · (1924) 26 BOMLR 252
Bombay Revenue Jurisdiction Act, 1876 — Section 12
High Courts12 Jun 1923Dismissed
Jamnabai Vs Fazalbhoy Heptoola
Bombay High Court · (1924) 26 BOMLR 189
High Courts01 Jun 1923
Khairuddin and Others Vs Sahu Gulab Das and Another
Bombay High Court · 74 Ind. Cas. 220
High Courts31 May 1923
Ramchandra Gangadhar Karve Vs Emperor
Bombay High Court · 81 Ind. Cas. 972
Bombay District Municipal Act, 1901 — Section 107(1)