High Courts27 Sept 1923
Dayabhai Lallubhai Vs The Ahmedabad Municipality
Bombay High Court · AIR 1924 Bom 116 : (1923) 25 BOMLR 1218
Bombay District Municipal Act, 1901 — Section 3(12), 90(3)
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,483 of 3,651
High Courts24 Sept 1923
Krishna Annappa Goregaonkar Vs Ganpat Sakharam Bhosle
Bombay High Court · AIR 1924 Bom 263 : (1923) 25 BOMLR 1307 : 87 Ind. Cas. 289
High Courts21 Sept 1923
Bapuji Sorabji Patel Vs Lakhmidas Ravji Tersi
Bombay High Court · AIR 1924 Bom 89 : (1923) 25 BOMLR 1180
High Courts12 Sept 1923Allowed
Ghanshamdas Balkrishnadas Vs Motichand Harakchand
Bombay High Court · AIR 1924 Bom 180 : (1923) 25 BOMLR 1237
Limitation Act, 1908 — Article 182(1)
High Courts11 Sept 1923
The Government of Bombay Vs Merwan Moondigar Aga
Bombay High Court · AIR 1924 Bom 161 : (1923) 25 BOMLR 1182
Land Acquisition Act, 1894 — Section 23
High Courts06 Sept 1923
Nagava Gurlingaya Nandi Vs The Collector of Belgaum
Bombay High Court · (1923) 25 BOMLR 1232
Court of Wards Act — Section 11, 22Guardians and Wards Act, 1890 — Section 19(c)
High Courts04 Sept 1923
In Re: Ambalal Sarabhai
Bombay High Court · AIR 1924 Bom 182 : (1923) 25 BOMLR 1225
Contract Act, 1872 — Section 239Income Tax Act, 1918 — Section 12(1)Super-tax Act, 1920 — Section 3
High Courts04 Sept 1923
Lakshman Mhasu Bhagat Vs Narhari Dadasa Gujar
Bombay High Court · AIR 1924 Bom 294 : (1923) 25 BOMLR 1211
Civil Procedure Code, 1908 (CPC) — Section 60(b)
High Courts04 Sept 1923
Motilal Ratanchand Marwadi Vs Nandram Dalpatram Marwadi
Bombay High Court · AIR 1924 Bom 139 : (1923) 25 BOMLR 1222
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 5 Rule 1
High Courts25 Aug 1923
Bai Pratapgavri Vs Mulshankar Premchand
Bombay High Court · AIR 1924 Bom 353 : (1924) 26 BOMLR 269
High Courts22 Aug 1923
Emperor Vs Dattatraya Shankar Paranjpe
Bombay High Court · AIR 1924 Bom 184 : (1923) 25 BOMLR 1089
Bombay Prevention of Gambling Act, 1887 — Section 7
High Courts21 Aug 1923
Shivbasapa Ningapa Tulagi Vs Balapa Basapa Balki
Bombay High Court · AIR 1924 Bom 172 : (1923) 25 BOMLR 1209
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts17 Aug 1923
Motilal Jasraj Vs Chandmal Hindumal
Bombay High Court · AIR 1924 Bom 155 : (1923) 25 BOMLR 1081
High Courts16 Aug 1923Allowed
Mahomedally Adamji Masalavalla Vs Abdul Hussein Adamji Masalavalla
Bombay High Court · AIR 1924 Bom 313 : (1924) 26 BOMLR 163 : 79 Ind. Cas. 780
High Courts15 Aug 1923
BhagChand Dagadusha Gujarati and Others Vs Secretary of State for India and Another
Bombay High Court · AIR 1924 Bom 1 : 90 Ind. Cas. 13
Bombay District Police Act, 1890 — Section 25(a)(1)(b), 25A, 81
High Courts09 Aug 1923Dismissed
Madhavji Virji Vs Lakshmidas Mulji and Co.
Bombay High Court · AIR 1924 Bom 99 : (1923) 25 BOMLR 1178
High Courts03 Aug 1923
Chanbasappa Puttappa Vs Chanbasava Mallappa Yaligar
Bombay High Court · AIR 1924 Bom 176 : (1923) 25 BOMLR 1078
High Courts27 Jul 1923
Ardeshir Framji Ghasvalla Vs Tricamdas Gordhandas
Bombay High Court · (1923) 25 BOMLR 938
Cantonments (House Accommodation) Act, 1902 — Section 6
High Courts25 Jul 1923
Laxnan Mankar Kasar Vs Ravji Dhansing Patil
Bombay High Court · AIR 1924 Bom 150 : (1923) 25 BOMLR 1027
Transfer of Property Act, 1882 — Section 54