COURT ARCHIVE

Bombay High Court judgments

73,013 judgments · page 3,376 of 3,651

High Courts18 Jul 1933Allowed

Ganesh Raghunath Deshpande Vs Rajaram Laxman Deshpande

Bombay High Court · AIR 1934 Bom 32 : (1933) 35 BOMLR 1123 : (1934) ILR (Bom) 75

Dekkhan Agriculturists Relief Act, 1879 — Section 15DTransfer of Property Act, 1882 — Section 91

High Courts13 Jul 1933

Sugrabai Vs Mahomedalli Ahmedalli

Bombay High Court · (1934) 36 BOMLR 1151

High Courts13 Jul 1933

Sugrabai and Others Vs Mahomedalli Ahmedalli and Another

Bombay High Court · AIR 1935 Bom 34

High Courts13 Jul 1933

W.J. Edwards Vs Bhaga Devaji and Co.

Bombay High Court · AIR 1934 Bom 31 : (1933) 35 BOMLR 1112

Civil Procedure Code, 1908 (CPC) — Section 60(1)(i)

High Courts11 Jul 1933

In Re: Ochhavlal Bhikhabhai

Bombay High Court · AIR 1933 Bom 447 : (1933) 35 BOMLR 985 : (1934) ILR (Bom) 23

Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403Penal Code, 1860 (IPC) — Section 420

High Courts11 Jul 1933Dismissed

Narayan Balkrishna Thakurdesai Vs Vaman Narayan Bhave

Bombay High Court · AIR 1933 Bom 475 : (1933) 35 BOMLR 1015 : 147 Ind. Cas. 360

Khoti Settlement Act, 1880 — Section 10

High Courts07 Jul 1933

Rayappa Dharneppa Tikannawar Vs Dharneppa Dharneppa Tikannawar

Bombay High Court · AIR 1934 Bom 13 : (1933) 35 BOMLR 1114

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10

High Courts03 Jul 1933

Emperor Vs Girdhardas Liladhar

Bombay High Court · (1933) 35 BOMLR 981

Stamp Act, 1899 — Section 62(1)(b), 65(a)

High Courts30 Jun 1933

Emperor Vs Maula Bovji Shikaldar

Bombay High Court · (1933) 35 BOMLR 884

Arms Act, 1878 — Section 22

High Courts30 Jun 1933

Krishnayya Rao Vs Venkata Kumara Mahipati, Rajah of Pittapur

Bombay High Court · (1933) 35 BOMLR 1076

Evidence Act, 1872 — Section 33

High Courts29 Jun 1933Dismissed

Parshottamdas Narottamdas Patel Vs Kekhushru Bapuji

Bombay High Court · AIR 1934 Bom 6 : (1933) 35 BOMLR 1101

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

High Courts27 Jun 1933

Emperor Vs Akbaralli Haji Mahmadalli

Bombay High Court · (1933) 35 BOMLR 875

Railways Act, 1890 — Section 112

High Courts22 Jun 1933Allowed

Jamshedji Pestonji Hodiwala Vs Dorabji Kuverji Charna

Bombay High Court · AIR 1934 Bom 1 : (1933) 35 BOMLR 1091

Limitation Act, 1908 — Section 10Transfer of Property Act, 1882 — Section 41

High Courts21 Jun 1933

Nathubhai Ranchhod Vs Chhabildas Dharamchand

Bombay High Court · (1935) 37 BOMLR 357

Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49

High Courts20 Jun 1933

Gordhandas Nathalal Vs Gorio Limited

Bombay High Court · (1934) 36 BOMLR 834

High Courts17 May 1933

In Re: Krishnarao Ramchandra

Bombay High Court · AIR 1933 Bom 409 : (1933) 35 BOMLR 845 : (1933) ILR (Bom) 690

Bombay Special (Emergency) Powers Act, 1932 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 87Special Powers Ordinance, 1932 — Section 4(1)

High Courts12 May 1933

Sir Hukum Chand Vs Maharaj Bahadur Singh

Bombay High Court · (1933) 35 BOMLR 990 : (1933) 38 LW 307

Limitation Act, 1908 — Article 120, 23Specific Relief Act, 1877 — Section 56

High Courts28 Apr 1933Allowed

Commissioner of Income Tax Vs Basant Rai Takhat Singh

Bombay High Court · (1933) 35 BOMLR 823

Income Tax Act, 1922 — Section 66

High Courts21 Apr 1933Dismissed

In Re: Narayan Khanderao

Bombay High Court · AIR 1933 Bom 436 : (1933) 35 BOMLR 950 : 145 Ind. Cas. 588

Succession Act, 1925 — Section 372

High Courts13 Apr 1933Dismissed

Sarafalli Mahomedalli Vs Mahasukhbhai Jechandbhai

Bombay High Court · AIR 1933 Bom 476 : (1933) 35 BOMLR 965 : (1933) ILR (Bom) 802 : 147 Ind. Cas. 426