High Courts29 Aug 1933Dismissed
Emperor Vs Mahiji Fula
Bombay High Court · AIR 1933 Bom 489 : (1933) 35 BOMLR 1046 : (1934) ILR (Bom) 88 : 147 Ind. Cas. 43
Penal Code, 1860 (IPC) — Section 498
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,375 of 3,651
High Courts28 Aug 1933
Popat Virji Vs Damodar Jairam
Bombay High Court · AIR 1934 Bom 390 : 155 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Aug 1933
A.H.C. Sykes Vs Sir Patrick Kelly
Bombay High Court · AIR 1933 Bom 460 : (1933) 35 BOMLR 1027
Motor Vehicles Act, 1914 — Section 10
High Courts22 Aug 1933
Emperor Vs Appa Rama Mali
Bombay High Court · AIR 1934 Bom 16 : (1933) 35 BOMLR 1065 : 147 Ind. Cas. 1003
Bombay Abkari Act, 1878 — Section 43(1)(a)
High Courts18 Aug 1933Dismissed
Vithaldas Bhagvandas Durbar Vs Shrinivasrao Nageshrao Nadgouda
Bombay High Court · AIR 1934 Bom 116 : (1934) 36 BOMLR 169 : (1934) ILR (Bom) 218
Bombay Hereditary Offices Act, 1874 — Section 5Civil Procedure Code, 1908 (CPC) — Section 53
High Courts18 Aug 1933
Basvant Gowdappa Patil Vs Abasalli Gajabarsaheb Desai
Bombay High Court · AIR 1934 Bom 115 : (1934) 36 BOMLR 158
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts17 Aug 1933
Krishnaji Shrinivas Jalvadi Vs Madhusa Appansa Ladaba (No. 2)
Bombay High Court · AIR 1934 Bom 207 : (1934) 36 BOMLR 451 : (1934) ILR (Bom) 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 Aug 1933
Emperor Vs Chhaganlal Ishwardas Shah
Bombay High Court · (1933) 35 BOMLR 1025
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228
High Courts17 Aug 1933
Umar Hussain Kaji Vs Sakharam Vishnu Palsule
Bombay High Court · (1933) 35 BOMLR 1154
Transfer of Property Act, 1882 — Section 73
High Courts16 Aug 1933
Emperor Vs Shankarshet Ramshet Uravane
Bombay High Court · (1933) 35 BOMLR 1040 : (1934) ILR (Bom) 40 : 147 Ind. Cas. 25
Penal Code, 1860 (IPC) — Section 201
High Courts09 Aug 1933Dismissed
Ebrahim Alibhai Akuji Vs Bai Asi
Bombay High Court · AIR 1934 Bom 21 : (1933) 35 BOMLR 1148 : (1934) ILR (Bom) 254
High Courts04 Aug 1933Dismissed
J. Hogan Vs Gafur Ramzan
Bombay High Court · AIR 1934 Bom 28 : (1933) 35 BOMLR 1142 : (1934) ILR (Bom) 128
Workmens Compensation Act, 1923 — Section 10
High Courts04 Aug 1933
Emperor Vs Lakshman Shivram
Bombay High Court · AIR 1933 Bom 461 : (1933) 35 BOMLR 1018 : (1934) ILR (Bom) 37
Borstal Schools Act, 1925 — Section 6Penal Code, 1860 (IPC) — Section 366
High Courts01 Aug 1933
Phattechand Anandram Vs Uma Valoo and Others
Bombay High Court · AIR 1934 Bom 24
Transfer of Property Act, 1882 — Section 100
High Courts28 Jul 1933
Emperor Vs Akbarali Karimbhai
Bombay High Court · AIR 1933 Bom 479 : (1933) 35 BOMLR 1021 : (1934) ILR (Bom) 31
Evidence Act, 1872 — Section 32
High Courts27 Jul 1933
Khumaji Gajaji and Co. Vs Damaji Korsey
Bombay High Court · AIR 1934 Bom 39 : (1933) 35 BOMLR 1197
Evidence Act, 1872 — Section 92
High Courts27 Jul 1933Allowed
Emperor Vs Ras Behari Lal
Bombay High Court · (1933) 35 BOMLR 1087
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts25 Jul 1933Allowed
Vithal Laxman Mutalik Vs Yamutai Shridhar Tamboli
Bombay High Court · AIR 1934 Bom 121 : (1934) 36 BOMLR 144 : (1934) ILR (Bom) 234 : 150 Ind. Cas. 847
High Courts19 Jul 1933Dismissed
Dattatraya Tatya Khurd Vs Matha Bala Jasud
Bombay High Court · AIR 1934 Bom 36 : (1933) 35 BOMLR 1131 : (1934) ILR (Bom) 119
High Courts18 Jul 1933Allowed
Chhaganlal Uderam Gour Vs Sobharam Harishankar Gour
Bombay High Court · AIR 1934 Bom 26 : (1933) 35 BOMLR 1119
Civil Procedure Code, 1908 (CPC) — Section 92