High Courts27 Jul 1943Dismissed
Charles Mortimer Eastley Vs Ernest Do Rozario
Bombay High Court · AIR 1944 Bom 189 : (1944) 46 BOMLR 389
Presidency Small Cause Courts Act, 1882 — Section 38
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,302 of 3,654
High Courts26 Jul 1943
Walchand and Co., Ltd. Vs The Hindustan Construction Co., Ltd.
Bombay High Court · AIR 1944 Bom 5 : (1943) 45 BOMLR 951
Civil Procedure Code, 1908 (CPC) — Section 90Income Tax Act, 1922 — Section 48
High Courts26 Jul 1943
The Province Vs The Municipal Corporation of the City
Bombay High Court · (1943) 45 BOMLR 945
City of Bombay Municipal Council Act, 1988 — Section 265
High Courts26 Jul 1943Allowed
Anant Bhikappa Patil Vs Shankar Ramchandra Patil
Bombay High Court · (1944) 46 BOMLR 1
High Courts22 Jul 1943
Wallace Bros. and Co. Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1943) 45 BOMLR 929
Income Tax Act, 1922 — Section 4A(c)
High Courts20 Jul 1943Allowed
Emperor Vs Pandurang Bhikhaji Joshi
Bombay High Court · (1943) 45 BOMLR 890
Defence of India Rules, 1962 — Rule 116(2)
High Courts20 Jul 1943Dismissed
Emperor Vs Mahomed Elias Patel
Bombay High Court · (1943) 45 BOMLR 899
City of Bombay Municipal Council Act, 1988 — Section 275(1), 278
High Courts19 Jul 1943Allowed
Laxmibai Ganpatrao Mahajan Vs Radhabai Krishnaji Mahajan
Bombay High Court · AIR 1944 Bom 235(2) : (1944) 46 BOMLR 399
High Courts19 Jul 1943
Fakruddin Shamsuddin Saiyed Vs Bai Jenab
Bombay High Court · AIR 1944 Bom 11 : (1943) 45 BOMLR 897
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(1)
High Courts16 Jul 1943Dismissed
Manilal Brijlal Vs Vandravandas C. Jadav
Bombay High Court · AIR 1944 Bom 193 : (1944) 46 BOMLR 391
Companies Act, 1956 — Section 235
High Courts15 Jul 1943
Emperor Vs Suleman Shamji
Bombay High Court · (1943) 45 BOMLR 895
Criminal Procedure Code, 1898 (CrPC) — Section 510Penal Code, 1860 (IPC) — Section 272
High Courts15 Jul 1943Dismissed
Bhikaji Vishnu Karmarkar Vs Ramchandra Krishna Phatak
Bombay High Court · AIR 1944 Bom 210 : (1944) 46 BOMLR 393
High Courts14 Jul 1943
Abdullabhoy Esoofally Chas Vs Akbarally Samsuddin Raja
Bombay High Court · AIR 1944 Bom 93 : (1943) 45 BOMLR 1102
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts13 Jul 1943
Lakhaji Dalji Garasia Vs Kuberdas Hargovindas Modi
Bombay High Court · AIR 1944 Bom 225 : (1944) 46 BOMLR 378
High Courts12 Jul 1943
Emperor Vs Pandu Kusha Mandavkar
Bombay High Court · (1943) 45 BOMLR 902
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts12 Jul 1943Dismissed
Mahadeo Krishna Parkar Vs The Mamlatdar of Alibag
Bombay High Court · AIR 1944 Bom 200 : (1944) 46 BOMLR 375
Land Acquisition Act, 1894 — Section 18
High Courts09 Jul 1943
Puttappa Kariyappa Huchappa Bijjur Vs Banappa Fakirappa Shiggauv
Bombay High Court · AIR 1944 Bom 344 : (1944) 46 BOMLR 599
High Courts08 Jul 1943Dismissed
The Patiala State Bank Vs The Commissioner of Income Tax
Bombay High Court · (1944) 46 BOMLR 207
Income Tax Act, 1961 — Section 66(2)
High Courts07 Jul 1943Allowed
Hifzurraheman Ansarsaheb Vs Hasansaheb Abansaheb Fulmandi
Bombay High Court · AIR 1944 Bom 203 : (1944) 46 BOMLR 371
Bombay Municipal Boroughs Act, 1925 — Section 15
High Courts06 Jul 1943
The Government of The Province Vs Limdi Darbar.
Bombay High Court · AIR 1944 Bom 24 : (1943) 45 BOMLR 961
Civil Procedure Code, 1908 (CPC) — Section 142