High Courts24 Aug 1943Dismissed
Krishna Mhatarba Temkar Vs Baban Rambhau Temkar
Bombay High Court · (1944) 46 BOMLR 634
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,301 of 3,654
High Courts19 Aug 1943Dismissed
Amritlal Narsilal Shah Vs Sadashiv Anna Malekar
Bombay High Court · AIR 1944 Bom 233(2) : (1944) 46 BOMLR 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1)
High Courts18 Aug 1943
P.D. Shamdasani Vs The Central Bank of India Ltd. (No. 2)
Bombay High Court · AIR 1944 Bom 197 : (1944) 46 BOMLR 335
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Companies Act, 1956 — Section 21
High Courts17 Aug 1943
Emperor Vs Ramchandra Narhar Abhyankar
Bombay High Court · (1943) 45 BOMLR 962
Criminal Procedure Code, 1898 (CrPC) — Section 251, 350
High Courts13 Aug 1943Dismissed
Pandappa Mahalingappa Vs Shivalingappa Murteppa
Bombay High Court · (1945) 47 BOMLR 962
Evidence Act, 1872 — Section 65, 90
High Courts12 Aug 1943
Umiashankar Naranji Pandia Vs Shivshankar Prabhashankar Bhatt
Bombay High Court · AIR 1944 Bom 239(2) : (1944) 46 BOMLR 424
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts10 Aug 1943
Emperor Vs The Provident Investment Co., Ltd.
Bombay High Court · (1943) 45 BOMLR 965
City of Bombay Municipal Council Act, 1988 — Section 3(w), 471
High Courts09 Aug 1943Dismissed
Bajirao Madhavrao Subhedar Vs Wamanrao Alias Bhayyasaheb Purshottamdas
Bombay High Court · AIR 1944 Bom 243(1) : (1944) 46 BOMLR 421
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts09 Aug 1943Dismissed
Govind Ramchandra Chitale Vs Gangadhar Mahadeo Wadekar
Bombay High Court · AIR 1944 Bom 246 : (1944) 46 BOMLR 417
Bar Councils Act, 1926 — Section 10
High Courts06 Aug 1943
Champaklal Purshottamdas and Another Vs Bai Narbadabai and Others
Bombay High Court · AIR 1945 Bom 74
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Aug 1943
Champaklal Purshottamdas Vs Bai Narbadabai
Bombay High Court · (1944) 46 BOMLR 749
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 92
High Courts05 Aug 1943Allowed
Achyut Gopal Mhetras Vs Gopalrao Ramchanda Mhetras
Bombay High Court · AIR 1944 Bom 232 : (1944) 46 BOMLR 415
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
High Courts04 Aug 1943Dismissed
Champaklal Chimanlal Vs Amubhai Dahyabhai Sodagar
Bombay High Court · (1944) 46 BOMLR 625
Transfer of Property Act, 1882 — Section 12
High Courts04 Aug 1943Dismissed
The Government of The Province of Bombay Vs The Ahmedabad Sarangpur Mills Co., Ltd.
Bombay High Court · AIR 1944 Bom 244 : (1944) 46 BOMLR 413
Bombay Land Revenue Code, 1879 — Section 211
High Courts04 Aug 1943Allowed
Pandurang Vithoba Patil Vs Shamrao Bhau Patil
Bombay High Court · AIR 1944 Bom 272 : (1944) 46 BOMLR 618
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts03 Aug 1943Dismissed
Abdullakhan Daryakhan Mhadik Vs Purshottam Damodar Sura
Bombay High Court · AIR 1944 Bom 267 : (1944) 46 BOMLR 613
Limitation Act, 1908 — Article 91Transfer of Property Act, 1882 — Section 53
High Courts30 Jul 1943Dismissed
Bhagwandas Totaram Agarval Vs Chhaganlal Raichand
Bombay High Court · AIR 1944 Bom 235(1) : (1944) 46 BOMLR 411
Stamp Act, 1899 — Section 36
High Courts30 Jul 1943
The Municipal Borough of Ahmedabad Vs Vadilal Dalsukhram Shah
Bombay High Court · AIR 1944 Bom 233(1) : (1944) 46 BOMLR 408
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts29 Jul 1943
Parshottam Chhaganlal Vs Kuberdas Hargovandas
Bombay High Court · (1944) 46 BOMLR 607
Bombay Land Revenue Code, 1879 — Section 48, 66
High Courts27 Jul 1943Dismissed
Manji Ramji Vs H.M. Mehta and Co.
Bombay High Court · AIR 1943 Bom 463 : (1943) 45 BOMLR 940
Arbitration Act, 1899 — Section 11