High Courts21 Dec 1943Dismissed
Bilasrai Joharmal Vs Shivnarayan Sarupchand
Bombay High Court · (1944) 46 BOMLR 518
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,298 of 3,654
High Courts16 Dec 1943
Raghunath Keshav Khadilkar Vs Poona Municipality and Another
Bombay High Court · AIR 1945 Bom 7
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts16 Dec 1943Allowed
Raghunath Keshav Khadilkar Vs Poona Municipality
Bombay High Court · (1944) 46 BOMLR 675
Bombay Municipal Boroughs Act, 1925 — Section 15
High Courts13 Dec 1943Allowed
Martin and Co. Vs Syed Faiyaz Husain
Bombay High Court · (1945) 47 BOMLR 575
Electricity Act, 1910 — Section 13, 19
High Courts10 Dec 1943
Supdu Laxmanshet and Others Vs Soniram Ragho and Others
Bombay High Court · AIR 1945 Bom 143
Registration Act, 1908 — Section 17(1)(b)
High Courts10 Dec 1943Dismissed
Supdu Laxmanshet Vs Soniram Ragho
Bombay High Court · (1944) 46 BOMLR 831
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(1)Registration Act, 1908 — Section 17(2)(vi)
High Courts08 Dec 1943
Emperor Vs Purshottam Devji Patel
Bombay High Court · (1944) 46 BOMLR 449
Bombay Retail Trade Control and Licensing Order, 1942 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 517Defence of India Rules, 1962 — Rule 121, 81(2)
High Courts08 Dec 1943Dismissed
Emperor Vs Ramanlal Dalsukhbhai Shah
Bombay High Court · (1944) 46 BOMLR 455
Bombay Factories Rules, 1935 — Rule 55Factories Act, 1934 — Section 32(g)
High Courts08 Dec 1943Allowed
Emperor Vs Kashinath Dayaram Chaudhari
Bombay High Court · (1944) 46 BOMLR 444
Defence of India Rules, 1939 — Rule 38(1)(a)Essential Services (Maintenance) Ordinance, 1941 — Section 5(b)
High Courts30 Nov 1943
Jaysingh Devsingh Vs Pratapsingh Gopalsingh and Another
Bombay High Court · AIR 1945 Bom 243
Majority Act, 1875 — Section 3
High Courts30 Nov 1943Dismissed
Maneklal Mansukhbhai Vs Chimanlal Kalidas
Bombay High Court · (1945) 47 BOMLR 574 : (1944) 46 BOMLR 837
High Courts29 Nov 1943Dismissed
P.D. Shamdasani Vs Sir H.P. Mody
Bombay High Court · AIR 1944 Bom 129 : (1944) 46 BOMLR 204
Companies Act, 1956 — Section 278Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts26 Nov 1943
Emperor Vs Ayubkhan Mirsultan
Bombay High Court · AIR 1944 Bom 159 : (1944) 46 BOMLR 203
Penal Code, 1860 (IPC) — Section 366
High Courts26 Nov 1943
Nagindas Purshotamdas Patel Vs Bajrang Lal Khemka and Rai Bahadur Motilal Chamaria
Bombay High Court · AIR 1944 Bom 187 : (1944) 46 BOMLR 345
High Courts25 Nov 1943
Jankiram Company Vs Chunilal Shriram
Bombay High Court · AIR 1945 Bom 40
Limitation Act, 1963 — Section 3
High Courts24 Nov 1943Dismissed
Anant Baburao Kulkarni Vs Vyasacharya Madhavacharya Ghalasasi
Bombay High Court · AIR 1944 Bom 264 : (1944) 46 BOMLR 525
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts24 Nov 1943Dismissed
Bhagwanji Morarji Goculdas Vs The Alembic Chemical Works Co. Ltd.
Bombay High Court · AIR 1943 Bom 385 : (1944) 46 BOMLR 265
High Courts23 Nov 1943
Mahomed Jaffer Haji Nazaralli Devji Vs Mahomed Janmahomed
Bombay High Court · AIR 1944 Bom 222 : (1944) 46 BOMLR 340
High Courts22 Nov 1943Dismissed
Laxmichand Tuljaram Shedji Vs The Pioneer Urban Co-operative Bank
Bombay High Court · AIR 1944 Bom 265 : (1944) 46 BOMLR 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(i)
High Courts19 Nov 1943Dismissed
Virchand Kapurchand Vs Marualappa
Bombay High Court · (1944) 46 BOMLR 666
Limitation Act, 1908 — Section 15