High Courts30 Mar 1944Allowed
Emperor Vs Ibrahim Iboo
Bombay High Court · AIR 1945 Bom 65 : (1944) 46 BOMLR 564
City of Bombay Police Act, 1902 — Section 112(d)Criminal Procedure Code, 1898 (CrPC) — Section 403(2)
COURT ARCHIVE
Bombay High Court judgments
73,078 judgments · page 3,296 of 3,654
High Courts29 Mar 1944
Emperor Vs Namdeo Margoo Kaikadi
Bombay High Court · (1944) 46 BOMLR 546
Explosive Substances Act, 1908 — Section 4(a)Penal Code, 1860 (IPC) — Section 149, 324
High Courts27 Mar 1944
Premier Construction Co. Vs Commissioner of Income Tax
Bombay High Court · (1945) 47 BOMLR 778
Income Tax Act, 1922 — Section 2(1), 4(3)(viii)
High Courts22 Mar 1944Dismissed
Devichand Ganesh Vs Chintaman Yellappa
Bombay High Court · AIR 1945 Bom 116 : (1944) 46 BOMLR 763
Transfer of Property Act, 1882 — Section 101
High Courts20 Mar 1944Allowed
Maganlal Bhagwandas Vs Ahmedabad Municipality
Bombay High Court · AIR 1945 Bom 251 : (1945) 47 BOMLR 100
High Courts17 Mar 1944Allowed
Ahmedabad Municipality Vs Kalyanbhai
Bombay High Court · AIR 1945 Bom 78 : (1944) 46 BOMLR 733
High Courts17 Mar 1944
Daulatrao Malojirao Vs Government of Bombay
Bombay High Court · (1945) 47 BOMLR 214
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4
High Courts16 Mar 1944Dismissed
Mangaldas Girdhardas Vs Govindlal Ishwarlal
Bombay High Court · AIR 1945 Bom 237 : (1945) 47 BOMLR 118
Bombay Rent Restriction Act, 1939 — Section 4
High Courts13 Mar 1944
Akku Prahlad Kulkarni Vs Ganesh Prahlad Kulkarni
Bombay High Court · AIR 1945 Bom 217
Penal Code, 1860 (IPC) — Section 497
High Courts06 Mar 1944
Sopher Vs The Administrator General of Bengal
Bombay High Court · (1944) 46 BOMLR 865
Succession Act, 1925 — Section 113
High Courts03 Mar 1944Dismissed
Muljibhai Pitamberdas Vs Bai Chanchal
Bombay High Court · AIR 1945 Bom 81 : (1944) 46 BOMLR 731
Court Fees Act, 1870 — Section 7(5), 7(x)(a)
High Courts03 Mar 1944Dismissed
Yeshwant Bala Vs Babai
Bombay High Court · AIR 1945 Bom 67 : (1944) 46 BOMLR 728
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Mar 1944
Emperor Vs Merwan Khodadad
Bombay High Court · AIR 1944 Bom 318 : (1944) 46 BOMLR 488
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts02 Mar 1944
Venkatrao Shriniwasrao Vs Basavprabhu Sirdesai
Bombay High Court · AIR 1944 Bom 352 : (1944) 46 BOMLR 724
Privy Council Rules, 1920 — Rule 7
High Courts01 Mar 1944
Mohandas Mulji Sicka Vs The Collector of Bombay
Bombay High Court · (1947) 49 BOMLR 414
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts23 Feb 1944Allowed
K.R. Easwaramurthi Goundan Vs The King-Emperor
Bombay High Court · (1944) 46 BOMLR 844
Criminal Procedure Code, 1898 (CrPC) — Section 87Penal Code, 1860 (IPC) — Section 216, 302
High Courts23 Feb 1944Dismissed
Bhimappasaheb Gireppasaheb Vs Ramappa Balappa
Bombay High Court · AIR 1945 Bom 85 : (1944) 46 BOMLR 725
Bombay Watan Act, 1886 — Section 10Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Feb 1944Dismissed
Mabel Head Vs Miss Kathleen Guest
Bombay High Court · AIR 1945 Bom 43 : (1944) 46 BOMLR 720
Provident Funds Act, 1925 — Section 3, 4
High Courts21 Feb 1944Dismissed
Emperor Vs Rayangouda Lingangouda Patil
Bombay High Court · AIR 1944 Bom 359 : (1944) 46 BOMLR 495
Criminal Procedure Code, 1898 (CrPC) — Section 403Defence of India Act, 1971 — Section 2(2)General Clauses Act, 1897 — Section 8(2)
High Courts17 Feb 1944Allowed
Vyasacharya Madhavacharya Vs Daji Baba
Bombay High Court · AIR 1945 Bom 20 : (1944) 46 BOMLR 718