COURT ARCHIVE

Bombay High Court judgments

73,083 judgments · page 3,188 of 3,655

High Courts29 Apr 1957

Ram Krishna Dalmia Vs Mr. Justice S.R. Tendolkar

Bombay High Court · (1957) 59 BOMLR 769

Commissions of Inquiry Act, 1952 — Section 3, 4, 5, 6, 7Constitution of India, 1950 — Article 133, 136, 14, 183, 20Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 228

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High Courts18 Apr 1957

Chhangamal Harpaldas and Another Vs Dominion of India and Another

Bombay High Court · AIR 1957 Bom 276 : (1957) 59 BOMLR 704 : (1957) ILR (Bom) 647

Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72Sales of Goods Act, 1930 — Section 2(4)

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High Courts18 Apr 1957Dismissed

Khurshidali Ehsanali Vs Gujab Laxman

Bombay High Court · (1957) 59 BOMLR 873

Penal Code, 1860 (IPC) — Section 147, 379, 447

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High Courts18 Apr 1957Allowed

Sonu Sampat Shewale Vs Jalgaon Borough Municipality

Bombay High Court · (1957) 59 BOMLR 1088

Constitution of India, 1950 — Article 217

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High Courts16 Apr 1957Dismissed

Jairam Panduji Maple Vs D.K. Anwikar

Bombay High Court · (1957) 59 BOMLR 1125

Constitution of India, 1950 — Article 226

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High Courts16 Apr 1957

Balkrishna Kashinath Khopkar Vs A.S. Rangnekar and Another

Bombay High Court · AIR 1957 Bom 288 : (1957) 59 BOMLR 694 : (1957) ILR (Bom) 863

Bombay Payment of Wages Rules, 1937 — Rule 24, 5Bombay Shops and Establishments Act, 1948 — Section 63General Clauses Act, 1897 — Section 22

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High Courts15 Apr 1957

State Vs Nagindas Maganlal

Bombay High Court · AIR 1958 Bom 162 : (1957) 59 BOMLR 652 : (1958) CriLJ 493 : (1957) ILR (Bom) 858

Factories Act, 1948 — Section 2, 62, 62(1), 63, 92

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High Courts10 Apr 1957

Chintaman Jagannath Kathikar Vs Gandhi Sewa Samaj Ltd. and Another

Bombay High Court · AIR 1958 Bom 209 : (1958) 60 BOMLR 67 : (1958) 28 CompCas 99

Companies Act, 1913 — Section 3Companies Act, 1956 — Section 10, 10(1), 10(2), 155, 645General Clauses Act, 1897 — Section 24

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High Courts10 Apr 1957

Tukaram Rajaram Suple and Others Vs Sonba Chindhu Mali

Bombay High Court · AIR 1959 Bom 63 : (1957) 59 BOMLR 1205 : (1958) ILR (Bom) 104

Central Provinces Land Revenue Act, 1881 — Section 72, 79, 82Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 15

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High Courts10 Apr 1957

Sadashiv Shankar Dandige Vs The Gandhi Sewa Samaj Ltd.

Bombay High Court · (1958) 60 BOMLR 67(1)

COMPANIES ACT, 1956 — Section 10, 155, 645General Clauses Act, 1897 — Section 24

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High Courts09 Apr 1957

Doma Ghusi Patil Vs Jagana Fagu Patil

Bombay High Court · AIR 1958 Bom 251 : (1957) 59 BOMLR 1115 : (1957) ILR (Bom) 856

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High Courts09 Apr 1957

Raghunath Hari Deshpande Vs Kashinath Ramchandra Deshpande

Bombay High Court · AIR 1958 Bom 223 : (1957) 59 BOMLR 691

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 85, 89, 89(2)

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High Courts04 Apr 1957

Laxman Gajju Vs Sitabai Laxman and Another

Bombay High Court · AIR 1958 Bom 14 : (1957) 59 BOMLR 567 : (1958) CriLJ 23

Criminal Procedure Code, 1898 (CrPC) — Section 468, 488, 489Matrimonial Causes Act, 1878 — Section 4

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High Courts04 Apr 1957

Vithan Krishna Shanbhag Vs Sogmal Nathmal and Co.

Bombay High Court · AIR 1958 Bom 92 : (1957) 59 BOMLR 1043 : (1958) ILR (Bom) 329

Bombay Money Lenders Act, 1946 — Section 18, 19, 2(17), 2(9), 20Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 2(2), Order 37 Rule 3, 4

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High Courts03 Apr 1957

Bajirao Ganpati and Others Vs Daulatrao Malhari

Bombay High Court · AIR 1957 Bom 236 : (1957) 59 BOMLR 1007 : (1957) ILR (Bom) 769

Berar Land Revenue Code, 1928 — Section 176Central Provinces and Berar Relief of Indebtedness Act, 1939 — Section 11, 11(1), 15, 15(2)Transfer of Property Act, 1882 — Section 40, 53

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High Courts03 Apr 1957

A.J. Butler Vs Mohanlal and Co. and Others

Bombay High Court · AIR 1958 Bom 367 : (1958) 60 BOMLR 194 : (1958) CriLJ 1157 : (1957) ILR (Bom) 774

Criminal Procedure Code, 1898 (CrPC) — Section 561Foreign Exchange Regulation Act, 1947 — Section 2, 8(1)Sea Customs Act, 1878 — Section 13, 137, 141, 143, 158

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High Courts03 Apr 1957