High Courts07 May 1958
Sawatram Ramprasad Mills Company Ltd. Vs Kundanmal
Bombay High Court · (1958) 2 LLJ 513
Industrial Disputes Act, 1947 — Section 10(1), 2
COURT ARCHIVE
Bombay High Court judgments
73,083 judgments · page 3,173 of 3,655
High Courts03 May 1958
Wasudeo Vs Nagpur Corporation (By the Executive Officer)
Bombay High Court · (1958) 2 LLJ 519
Constitution of India, 1950 — Article 311, 311(2)
High Courts02 May 1958
Khanderao Malkarjun Dhotre Vs Anandrao Laxmanrao Mashalkar
Bombay High Court · AIR 1959 Bom 471 : (1958) 60 BOMLR 1039 : (1958) ILR (Bom) 1325
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4, Order 13 Rule 1, Order 14 Rule 1(5), Order 5 Rule 1, Order 5 Rule 7
High Courts02 May 1958
Maroti Sadashiv and Others Vs Godubai Narayanrao and Others
Bombay High Court · AIR 1959 Bom 443 : (1959) 61 BOMLR 143 : (1959) ILR (Bom) 405
Evidence Act, 1872 — Section 124
High Courts02 May 1958
Chaturbhuj Durgadas Factory Vs Damodar Jamnadas Zawar and Others
Bombay High Court · AIR 1960 Bom 424 : (1958) 60 BOMLR 1329
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 May 1958
Western India Theatres Ltd. Vs Ishwarbhai Somabhai Patel
Bombay High Court · AIR 1959 Bom 386 : (1958) 60 BOMLR 1288 : (1959) ILR (Bom) 295
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 37Companies Act, 1913 — Section 202Companies Act, 1956 — Section 439, 483
High Courts02 May 1958Dismissed
Nagindas Madhavlal Sandesara Vs Kodidas Mangaldas
Bombay High Court · (1958) 60 BOMLR 1226
Civil Procedure Code, 1908 (CPC) — Section 50, 52, 53
High Courts30 Apr 1958
In Re: Filmistan Private Ltd.
Bombay High Court · (1958) 04 BOM CK 0013
Companies Act, 1956 — Section 159, 160, 162, 166, 207
High Courts30 Apr 1958
In Re: Tolaram Jalan and Others
Bombay High Court · AIR 1959 Bom 245 : (1958) 60 BOMLR 1346 : (1959) 29 CompCas 34
Companies Act, 1929 — Section 141(3)Companies Act, 1956 — Section 101, 104, 141, 141(5), 159
High Courts29 Apr 1958Dismissed
Mohmed Haji Noormohamed Vs Mona Vicaji Javeri
Bombay High Court · (1958) 60 BOMLR 1096
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 15
High Courts28 Apr 1958Allowed
M.K. Venkatachalam Vs Bombay Dyeing and Manufacturing Co.
Bombay High Court · (1959) 61 BOMLR 536
Constitution of India, 1950 — Article 226
High Courts28 Apr 1958Allowed
Commissioner of Income Tax Vs Amritlal Bhogilal and Co.
Bombay High Court · (1959) 61 BOMLR 541
Income Tax Act, 1922 — Section 33B
High Courts28 Apr 1958Allowed
Dr. K.A. Dhairyawan Vs J.R. Thakur
Bombay High Court · (1959) 61 BOMLR 548
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13Transfer of Property Act, 1882 — Section 108
High Courts25 Apr 1958Allowed
Suratsing Chandanmal Vs Kanakmal Hiralal Munot
Bombay High Court · (1958) 60 BOMLR 1222
High Courts25 Apr 1958
S. Framji Vs Union of India
Bombay High Court · AIR 1960 Bom 14 : (1958) 60 BOMLR 1302 : (1959) 1 LLJ 107
Constitution of India, 1950 — Article 309, 310, 311, 313Railway Establishment Code — Rule 143
High Courts25 Apr 1958
Pundlik Vishwanath Vs Mahadeo Binjraj and Others
Bombay High Court · AIR 1959 Bom 2 : (1959) ILR (Bom) 283
City of Nagpur Corporation Act, 1948 — Section 10, 12, 12(1), 12(2), 14City of Nagpur Corporation Rules — Rule 32, 4(1), 4(3)Constitution of India, 1950 — Article 226
High Courts24 Apr 1958Dismissed
Bhikulal and Others Vs Kisanlal and Others
Bombay High Court · AIR 1959 Bom 260 : (1958) 60 BOMLR 1171 : (1959) ILR (Bom) 277
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3, Order 32 Rule 7
High Courts24 Apr 1958
S.B. Bhatt (Secretary, Ahmedabad Mill Mazdoor Mandal) Vs District Judge, Ahmedabad and Another
Bombay High Court · (1958) 2 LLJ 300
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 19(6)Payment of Wages Act, 1936 — Section 15
High Courts23 Apr 1958
K.M. Motwani Vs Albert Sequeira and Another
Bombay High Court · AIR 1960 Bom 18 : (1958) 60 BOMLR 1282
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14Presidency Small Cause Courts Act, 1882 — Section 41, 43, 46, 47
High Courts23 Apr 1958
D.K. Merchant Vs State of Bombay
Bombay High Court · AIR 1959 Bom 199 : (1958) 60 BOMLR 1183 : (1959) CriLJ 579 : (1958) ILR (Bom) 1224
Bombay Prohibition Act, 1949 — Section 108, 24A, 65, 6A, 6A(1)