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Bombay High Court judgments

73,158 judgments · page 3,138 of 3,658

High Courts12 Dec 1961

Gulab Singh Vs State

Bombay High Court · AIR 1962 Bom 263 : (1962) 64 BOMLR 274 : (1962) ILR (Bom) 483

Criminal Procedure Code, 1898 (CrPC) — Section 155, 155(2), 4(1), 529, 537General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 161
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High Courts08 Dec 1961

State Vs Bhasusa Hanmantsa Pawar

Bombay High Court · AIR 1962 Bom 229 : (1962) 64 BOMLR 303 : (1962) ILR (Bom) 472

Bombay Prohibition Act, 1949 — Section 129B, 24ACriminal Procedure Code, 1898 (CrPC) — Section 510Evidence Act, 1872 — Section 43, 46
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High Courts31 Oct 1961

Jaiprakash Mangilal Agarwal Vs Lilabai and Another

Bombay High Court · AIR 1963 Bom 100 : (1962) 64 BOMLR 322 : (1962) ILR (Bom) 417

Bombay Land Revenue Code, 1879 — Section 135JCentral Provinces Land Revenue Act, 1881 — Section 114, 18, 80, 80(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 21 Rule 63, Order 22 Rule 4, Order 22 Rule 4(2), 11
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