High Courts25 Mar 1975
Commissioner of Wealth-tax, Bombay City-II Vs Sitaram N. Desai
Bombay High Court · (1977) 109 ITR 13
Wealth Tax Act, 1957 — Section 2
COURT ARCHIVE
Bombay High Court judgments
73,287 judgments · page 3,023 of 3,665
High Courts24 Mar 1975
Totaram Maharu Vs Ramabai and Others
Bombay High Court · AIR 1976 Bom 315 : (1977) 79 BOMLR 87 : (1977) MhLj 97
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Evidence Act, 1872 — Section 111, 114Succession Act, 1925 — Section 59, 61, 63
High Courts23 Mar 1975
Controller of Estate Duty, Bombay City-I Vs Sharangadhar Shamji
Bombay High Court · (1977) 109 ITR 320
Estate Duty Act, 1953 — Section 10
High Courts21 Mar 1975
Commissioner of Wealth Tax (Central), Bombay Vs Kishanlal Bubna
Bombay High Court · (1976) 103 ITR 56
High Courts19 Mar 1975
Narayansa Dharamchandsa Vs Laxman Motiram and Another
Bombay High Court · AIR 1976 Bom 61 : (1975) MhLj 503
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 6Transfer of Property Act, 1882 — Section 76
High Courts19 Mar 1975
Vinayakrao Vs The State of Maharashtra thorough its Secretary, Revenue Department, Sachiwalaya, Bombay
Bombay High Court · AIR 1976 Bom 10 : (1975) MhLj 566
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 9, 9(1)Bombay Prevention of Fragmentation and Consolidation of Holdings Rules, 1959 — Rule 27
High Courts19 Mar 1975
State of Maharashtra Vs Sharanappa Malappa Sakhare
Bombay High Court · (1977) 79 BOMLR 132
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts16 Mar 1975
Commissioner of Wealth-tax, Bombay Vs Bombay Suburban Electric Supply Ltd.
Bombay High Court · (1976) 103 ITR 384
Electricity Act, 1910 — Section 7, 7A, 7A(2)Income Tax Act, 1961 — Section 10(1)Wealth Tax Act, 1957 — Section 2, 27, 3, 4, 5
High Courts14 Mar 1975
Tukaram Bapuji Nikam Vs The Belgaum Bank Limited
Bombay High Court · AIR 1976 Bom 185
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 10, 20, 85
High Courts14 Mar 1975
Commissioner of Income Tax, Poona Vs S. Moonalal and Co. and Another
Bombay High Court · (1976) 104 ITR 688
Income Tax Act, 1922 — Section 26A
High Courts14 Mar 1975
Commissioner of Wealth Tax, Bombay Vs Raghuvanshi Mills Ltd.
Bombay High Court · (1976) 104 ITR 544
Wealth Tax Act, 1957 — Section 2, 3, 7, 7(1), 7(2)
High Courts14 Mar 1975
Tukaram Bapuji Nikam Vs Belgaum Bank Ltd.
Bombay High Court · (1977) 79 BOMLR 419 : (1979) 49 CompCas 937
Negotiable Instruments Act, 1881 (NI) — Section 10, 85
High Courts13 Mar 1975
Raghunath Ramchandra Kabra Vs State of Maharashtra and others
Bombay High Court · (1975) MhLj 603
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12, 2, 4, 45
High Courts11 Mar 1975Dismissed
Aruna Gajanan Bhatte and others Vs Govindbhai Appaji Bhatte and others
Bombay High Court · (1975) MhLj 398
Evidence Act, 1872 — Section 3
High Courts10 Mar 1975
Commissioner of Income Tax, Bombay City-I Vs E. Hiller
Bombay High Court · (1977) 108 ITR 493
Income Tax Act, 1961 — Section 10(6)
High Courts10 Mar 1975
Navnitlal Ambalal and Others Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1976) 105 ITR 735
Income Tax Act, 1922 — Section 10, 24, 24(1), 24(2), 6
High Courts08 Mar 1975
Commissioner of Income Tax, Bombay City-I Vs Caltex Oil Refining (I) Ltd.
Bombay High Court · (1976) 102 ITR 260
Income Tax Act, 1922 — Section 10(2)
High Courts04 Mar 1975
Sitaram Deoba Maratha Vs Hawadva Piraji Naobudha and Others
Bombay High Court · AIR 1976 Bom 1 : (1975) MhLj 521
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 36(1), 49
High Courts01 Mar 1975
Madhavlal Narayanlal Pittie Vs Chandrashekhar Chaturvedi and Others
Bombay High Court · (1976) CriLJ 1604 : (1976) MhLj 167
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397
High Courts28 Feb 1975
Commissioner of Sales Tax Vs Dawoodbhoy M. Tayabally
Bombay High Court · (1975) 36 STC 291
Bombay Sales Tax Act, 1959 — Section 61(1)