High Courts19 Nov 1975
Commissioner of Sales Tax Vs Maharashtra Litho Works
Bombay High Court · (1976) 37 STC 298
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 3,016 of 3,665
High Courts18 Nov 1975
Commissioner of Gift-tax, Bombay City II Vs Lalita B. Shah
Bombay High Court · (1979) 118 ITR 794
General Clauses Act, 1897 — Section 4
High Courts18 Nov 1975
The Commissioner of Sales Tax Vs Khimji Velji and Co.
Bombay High Court · (1978) 41 STC 71
Bombay Sales Tax (Amendment) Act, 1959 — Section 42Bombay Sales Tax Act, 1953 — Section 18B(1)
High Courts17 Nov 1975
Vasanji Ghela and Co. Vs Commissioner of Sales Tax
Bombay High Court · (1976) 5 CTR 64 : (1977) 40 STC 544
Bombay Sales Tax Act, 1946 — Section 11(2)Bombay Sales Tax Act, 1953 — Section 30, 31, 34(3)
High Courts17 Nov 1975
THE COMMISSIONER OF Income Tax, BOMBAY CITY III, BOMBAY Vs B. M. GROVER.
Bombay High Court · (1976) 5 CTR 5
Income Tax Act, 1961 — Section 85A
High Courts17 Nov 1975
M/S. VASANJI GHELA and CO. Vs COMMISSIONER OF SALES TAX, BOMBAY.
Bombay High Court · (1976) 5 CTR 64(1)
Bombay Sales Tax Act, 1946 — Section 11(2)Bombay Sales Tax Act, 1953 — Section 34
High Courts17 Nov 1975
Commissioner of Income Tax Bombay City-III, Bombay Vs B.M. Crover
Bombay High Court · (1978) 115 ITR 885
Income Tax Act, 1961 — Section 57, 80A(1), 80B(5), 80C, 80K
High Courts14 Nov 1975Allowed
Nepoleon Fernandes Vs The Union of India
Bombay High Court · (1976) 78 BOMLR 337 : (1976) MhLj 888
Civil Procedure Code, 1908 (CPC) — Section 80Employees Compensation Act, 1923 — Section 10, 2, 22, 29, 3Fatal Accidents Act, 1855 — Section 1
High Courts14 Nov 1975
Shardaben Jayantilal Mulji and Others. Vs Commissioner of Wealth-tax
Bombay High Court · (1977) 106 ITR 667
Wealth Tax Act, 1957 — Section 4(1)
High Courts13 Nov 1975
HINDUSTAN PETROLEUM CORPORATION LTD. Vs THE COMMISSIONER OF WEALTH TAX, BOMBAY CITY I, BOMBAY.
Bombay High Court · (1976) 5 CTR 83
Wealth Tax Act, 1957 — Section 27
High Courts13 Nov 1975
Hindustan Petroleum Corporation Ltd. Vs The Commissioner of Wealth Tax, Bombay City I, Bombay
Bombay High Court · (1976) 5 CTR 83
Wealth Tax Act, 1957 — Section 13(1), 27, 27(1), 6(1)
High Courts13 Nov 1975
Commissioner of Wealth-tax Vs K.J. Somaiya Trust
Bombay High Court · (1977) 109 ITR 798
Wealth Tax Act, 1957 — Section 21(1), 21(4)
High Courts12 Nov 1975Dismissed
State of Maharashtra Vs Vilas Desharath Shate and Others
Bombay High Court · (1975) 11 BOM CK 0023
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 17, 18, 22, 28, 29
High Courts12 Nov 1975
The Commissioner of Wealth-tax, Poona Vs S.S. Malu, Sangli
Bombay High Court · (1975) 11 BOM CK 0014
Wealth Tax Act, 1957 — Section 27(1), 3
High Courts11 Nov 1975
Commissioner of Sales Tax Vs New Great Eastern Spinning and Weaving Company Limited
Bombay High Court · (1976) 37 STC 290
Bombay Sales Tax Act, 1959 — Section 13(1), 41, 61(1)
High Courts11 Nov 1975
THE COMMISSIONER OF SALES TAX Vs NEW GREAT EASTERN SPINNING AND WEAVING COMPANY LIMITED.
Bombay High Court · (1976) 5 CTR 93
Bombay Sales Tax Act, 1959 — Section 61(1)
High Courts24 Oct 1975Dismissed
P.L. Shende and another Vs M.P. Mardikar and others
Bombay High Court · (1976) MhLj 593
Nagpur University Act, 1974 — Section 29(2)(ii)
High Courts21 Oct 1975
The State of Maharashtra Vs Prakash Vishnurao Mane
Bombay High Court · (1977) 79 BOMLR 217
Evidence Act, 1872 — Section 146, 153, 155, 159, 160Penal Code, 1860 (IPC) — Section 161, 165
High Courts21 Oct 1975
Shankar Sadu Wanjhe Vs Parwatibai Ramchandra Dongre
Bombay High Court · AIR 1976 Bom 241 : (1976) 78 BOMLR 186
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 148, 149, 151, 35
High Courts21 Oct 1975
Cadell Weaving Mills and Co. Pvt. Ltd. Vs Asstt. Collr. of C. Ex., Bombay
Bombay High Court · (1975) 10 BOM CK 0007
Central Excise Rules, 1944 — Rule 174Central Excises and Salt Act, 1944 — Section 6