High Courts03 Feb 1976
Bai Fatubai Fidaali Lala Vs Yusufally Esmailjee Nagree
Bombay High Court · AIR 1977 Bom 170 : (1976) MhLj 685
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 3,012 of 3,665
High Courts03 Feb 1976
The Commissioner of Sales Tax Vs Universal Flush Door Mfg. Co.
Bombay High Court · (1976) 5 CTR 362
High Courts02 Feb 1976
Commissioner of Sales Tax Vs Tirathram Kashmirilal (India) Pvt. Ltd.
Bombay High Court · (1977) 6 CTR 37
Bombay Sales Tax (Amendment) Act, 1959 — Section 19(6), 76, 77Bombay Sales Tax Act, 1953 — Section 10, 8, 9Bombay Sales Tax Rules, 1959 — Rule 40, 40(2), 41, 41A, 42
High Courts30 Jan 1976
Commissioner of Sales Tax Vs Metal Distributors Ltd.
Bombay High Court · (1977) 39 STC 212
Bombay Sales Tax Act, 1959 — Section 2(28), 61(1)
High Courts28 Jan 1976
The Municipal Council, Amravati Vs Govind Vishnu Sarnaik and Others
Bombay High Court · AIR 1976 Bom 401 : (1976) MhLj 470
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, Order 1 Rule 8
High Courts27 Jan 1976
K. Mallaya Lachmayya Corporation Vs Prbhakarrao Marotrao Dhote
Bombay High Court · AIR 1976 Bom 234
Bombay Stamp Act, 1958 — Section 2, 34, 38Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts27 Jan 1976
Purshottam Waman Gabale and Others Vs Shripad Ramchandra Pargaonkar and Others
Bombay High Court · AIR 1976 Bom 375
Hindu Succession Act, 1956 — Section 18
High Courts27 Jan 1976
The Commissioner of Sales Tax Vs Purohit''s Hotel
Bombay High Court · (1976) 01 BOM CK 0018
Bombay Sales Tax Act, 1959 — Section 13Bombay Sales Tax Rules, 1959 — Rule 41
High Courts27 Jan 1976
Bhauro Antuji Bhoyar Vs Keshaorao Rajaram Dangore and Another
Bombay High Court · AIR 1976 Bom 302 : (1977) MhLj 32
Bombay Stamp Act, 1958 — Article 13, 5, 2
High Courts27 Jan 1976
In Re: Colaba Land and Mill Co. Ltd. Vasant Investment Corporation Ltd.
Bombay High Court · (1968) 67 ITR 399
Companies (Court) Rules, 1959 — Rule 67, 68, 69Companies Act, 1956 — Section 391
High Courts23 Jan 1976
Kanis-Fatms and Another Vs Mohd. Habib and Another
Bombay High Court · AIR 1976 Bom 303 : (1976) MhLj 63
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts23 Jan 1976
THE COMMISSIONER OF SALES TAX Vs MESSRS. RAMDAS LAXMIDAS.
Bombay High Court · (1976) 5 CTR 176(2)
Bombay Sales Tax Act, 1946 — Section 23(1)
High Courts23 Jan 1976
Uma Investments Pvt. Ltd. In Re: State of Tamil Nadu Vs Uma Investments Pvt. Ltd.
Bombay High Court · (1976) 78 BOMLR 77 : (1977) 47 CompCas 242
Companies Act, 1956 — Section 11, 14, 16, 391, 391(1)
High Courts23 Jan 1976
The Commissioner of Sales Tax Vs Ramdas Laxmidas
Bombay High Court · (1976) 5 CTR 176 : (1976) 384 STC 354
Bombay Sales Tax Act, 1946 — Section 12A(3), 6(3)Bombay Sales Tax Rules, 1946 — Rule 1, 26, 41
High Courts23 Jan 1976
Anandrao Dinkarrao Shinde and Another Vs P.G. Patil and Others
Bombay High Court · AIR 1977 Bom 177 : (1976) 78 BOMLR 608
Bombay General Clauses Act, 1904 — Section 7Companies Act, 1956 — Section 253, 255, 285Shivaji University Act, 1962 — Section 10
High Courts22 Jan 1976
Nagnathappa Vs Shrinivas and Another
Bombay High Court · AIR 1976 Bom 372 : (1976) MhLj 465
Inams and Cash Grants Act, 1954 — Section 2(1), 6(1)
High Courts22 Jan 1976
Hindustan Petroleum Corporation Ltd. Vs State of Maharashtra
Bombay High Court · (1976) 37 STC 432(1)
Bombay Sales Tax Act, 1959 — Section 34, 7(1)Central Sales Tax Act, 1956 — Section 2, 8(1), 9(2)
High Courts21 Jan 1976
Iqbalnath Premnath Anand Vs Rameshwarnath Premnath Anand and Another
Bombay High Court · AIR 1976 Bom 405 : (1977) MhLj 51
Partnership Act, 1932 — Section 7
High Courts19 Jan 1976
Laxman Bhikaji Pawar and Others Vs Bahimkhan Balekhan Dalwai and Others
Bombay High Court · (1976) CriLJ 1492
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Jan 1976Allowed
Radhakishin N. Advani Vs Mrs. Sheila Gobind Mirchandani and another
Bombay High Court · (1976) MhLj 456
Civil Procedure Code, 1908 (CPC) — Section 9A