High Courts30 Jul 1976Allowed

Pratap Singh Vs The Bank of America

Bombay High Court · (1976) 78 BOMLR 549

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19COMPANIES ACT, 1956 — Section 277, 582, 592, 593, 594