High Courts24 Mar 1977
Electric Construction and Equipment Co. Ltd. Vs State of Maharashtra
Bombay High Court · (1977) 03 BOM CK 0014
Bombay Sales Tax Act, 1959 — Section 2, 31, 37, 38, 46(2)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,994 of 3,665
High Courts24 Mar 1977
Pragji Mulji and Co. Vs State of Maharashtra
Bombay High Court · (1977) 6 CTR 615
High Courts23 Mar 1977
Balshiram Rambhau Awate Vs The State of Maharashtra
Bombay High Court · (1978) CriLJ 821
Penal Code, 1860 (IPC) — Section 307
High Courts23 Mar 1977Allowed
Vikram Yeshwanta and others Vs Eknath Trimbak Gadekar and others
Bombay High Court · (1977) MhLj 520
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 4B, 88BSpecific Relief Act, 1963 — Section 9
High Courts23 Mar 1977
Mahalakshmi Glass Works Pvt. Ltd. Vs Commissioner of Sales Tax
Bombay High Court · (1977) 40 STC 488
Bombay Sales Tax Act, 1959 — Section 18, 2(32), 37, 37(1), 37(2)
High Courts23 Mar 1977
Vikram Yeshwanta and Others Vs Eknath Trimbak Gadekar and Others
Bombay High Court · AIR 1978 Bom 71 : (1977) MhLj 520
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 10, 120, 124, 125, 129Bombay Tenancy and Agricultural Lands (Vidarbha Region) Rules, 1959 — Rule 11Bombay Tenancy and Agricultural Lands Act, 1948 — Section 88B
High Courts23 Mar 1977
Mahalakshmi Glass Works (P) Ltd. Vs Commissioner of Sales Tax
Bombay High Court · (1977) 6 CTR 750
Bombay Sales Tax Act, 1959 — Section 37, 38(6), 46, 46(2), 52Mysore Sales Tax Act, 1957 — Section 18, 18(1), 18(2)
High Courts23 Mar 1977
Commissioner of Sales Tax Vs Rowe and Rowe
Bombay High Court · (1977) 6 CTR 560
Bombay Sales Tax Act, 1959 — Section 19, 19(1), 77, 78
High Courts22 Mar 1977
Controller of Estate Duty, Bombay City, Bombay Vs Kantilal Nemchand
Bombay High Court · (1978) 115 ITR 89
Estate Duty Act, 1953 — Section 10
High Courts22 Mar 1977
Sampat Chimaji Dige Vs The State of Maharashtra
Bombay High Court · (1978) CriLJ 823
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 380
High Courts22 Mar 1977
Union Sales Corporation Vs State of Maharashtra
Bombay High Court · (1977) 6 CTR 550 : (1977) 39 STC 452
Bombay Sales Tax Act, 1959 — Section 52, 61(1)
High Courts21 Mar 1977Allowed
The Municipal Corporation Vs Smt. Sulochanabai Sadashiv Joil
Bombay High Court · (1979) 81 BOMLR 82 : (1978) MhLj 199
Employees Compensation Act, 1923 — Section 2, 3
High Courts20 Mar 1977
Commissioner of Wealth-Tax, Bombay City-I, Bombay Vs C. Rai
Bombay High Court · (1979) 119 ITR 553
Wealth Tax Act, 1957 — Section 4(1), 5(1)
High Courts18 Mar 1977
Commissioner of Sales Tax Vs P. Ambalal and Co.
Bombay High Court · (1977) 6 CTR 382
Bombay Sales Tax Act, 1953 — Section 15
High Courts17 Mar 1977
The State of Maharashtra Vs Kedarnath Zumbarlal Malpani
Bombay High Court · (1978) CriLJ 824
Industries (Development and Regulation) Act, 1951 — Section 18G
High Courts17 Mar 1977
Commissioner of Sales Tax Vs Hansraj Vishram Ravani
Bombay High Court · (1978) 42 STC 149
Bombay Sales Tax Act, 1953 — Section 12, 12(A), 15, 22, 34(1)
High Courts15 Mar 1977
Shah Amrutlal Shantilal Shah Firm and Others Vs Madhyavarti Sahakari Hatamag Vinkar Singh Ltd. and Another
Bombay High Court · AIR 1977 Bom 431 : (1977) MhLj 842
Limitation Act, 1963 — Article 113, 14, 70
High Courts14 Mar 1977
H.J. Doshi and Others Vs Commissioner of Wealth Tax (Central), Bombay
Bombay High Court · (1980) 123 ITR 893
Gift Tax Act, 1958 — Section 23(6), 23(7), 23(8)Wealth Tax Act, 1957 — Section 24(6), 27(3), 7, 7(1), 7(2)
High Courts13 Mar 1977
Commissioner of Wealth-Tax, Bombay City-I, Bombay Vs Vishnu Cotton Mills Ltd.
Bombay High Court · (1978) 112 ITR 546
Wealth Tax Act, 1957 — Section 7(2)
High Courts12 Mar 1977
National and Grindlays Bank Ltd. Vs Commissioner of Wealth-tax, Bombay City-I, Bombay
Bombay High Court · (1978) 115 ITR 211
Wealth Tax Act, 1957 — Section 2, 45