High Courts14 Jul 1977
Ramchandra Manjunath Prabhu Vs Atmaram Gopal Gaikwad
Bombay High Court · (1977) 79 BOMLR 447 : (1978) MhLj 141
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,991 of 3,665
High Courts14 Jul 1977
Commissioner of Gift Tax Vs Jagdish Mohan Nayar
Bombay High Court · (1977) 6 CTR 601
Gift Tax Act, 1958 — Section 26(1), 4
High Courts13 Jul 1977
Century Spg. and Mfg. Co. Ltd. Vs Commissioner of Wealth-Tax
Bombay High Court · (1978) 112 ITR 497
Wealth Tax Act, 1957 — Section 10(2), 2, 45, 5(1), 7(2)
High Courts12 Jul 1977Allowed
Sadashio Sambashio Mungantiwar Vs State of Maharashtra and another
Bombay High Court · (1977) MhLj 783
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 10, 10(1)(a), 19, 2(14), 8Transfer of Property Act, 1882 — Section 53A
High Courts12 Jul 1977
Commissioner of Wealth-tax, (Central), Bombay Vs Bhogilal H. Patel
Bombay High Court · (1978) 112 ITR 910
Wealth Tax Act, 1957 — Section 27(3), 7
High Courts11 Jul 1977
The State of Maharashtra Vs Shankarlal Nathmal Chandak and Others
Bombay High Court · (1977) CriLJ 2028
Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts11 Jul 1977Allowed
Roha Ashtami Co-Operative Urban Bank Ltd., Roha Vs The Judge, Co-Operative Court, Alibag (Kolaba) and others
Bombay High Court · (1977) MhLj 712
High Courts11 Jul 1977
Roha Ashtami Co-operative Urban Bank Ltd. Vs The Judge, Co-operative Court, Alibagh (Kolaba) and Others
Bombay High Court · AIR 1978 Bom 62 : (1977) 79 BOMLR 712 : (1977) MhLj 712
High Courts08 Jul 1977
Commissioner of Income Tax Vs Industrial Solventa and Chemicals Pvt. Ltd.
Bombay High Court · (1977) 6 CTR 604
Income Tax Act, 1961 — Section 3(1)
High Courts06 Jul 1977
Commissioner of Income Tax, Bombay City-I, Bombay Vs Kopran Chemical Co. Ltd.
Bombay High Court · (1978) 112 ITR 893
Income Tax Act, 1922 — Section 15C, 15C(2)
High Courts05 Jul 1977
Commissioner of Income Tax, Bombay City III Vs Pruthivi Trust
Bombay High Court · (1980) 124 ITR 488
Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11, 11(1), 2(15), 4(3)
High Courts04 Jul 1977
Bapu Ramji Pawar Vs The State of Maharashtra and Another
Bombay High Court · AIR 1978 Bom 282
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 5
High Courts01 Jul 1977Dismissed
Municipal Council, Washim Vs Mangujl Zenduji Dhamane and others
Bombay High Court · (1977) MhLj 805
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(1), 2, 2(i)
High Courts01 Jul 1977Dismissed
Hanifabi Vs Kamal Ansingkar and others
Bombay High Court · (1977) MhLj 673
Cantonments Act, 1924 — Section 31Representation of the People Act, 1951 — Section 37
High Courts01 Jul 1977Dismissed
Rajaram Brindavan Upadhyaya Vs Ramraj Raghunath Upadhyaya
Bombay High Court · (1978) 80 BOMLR 12 : (1977) MhLj 792
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 18, 28, 29, 29A, 5Constitution of India, 1950 — Article 227
High Courts01 Jul 1977
Hanifabi Vs Kamal and Others
Bombay High Court · AIR 1978 Bom 283 : (1977) MhLj 673
Bombay Village Panchayats Act, 1958 — Section 15Bombay Village Panchayats Act, 1959 — Section 14, 15(1), 15(2)Bombay Village Panchayats Election Rules, 1959 — Rule 10, 11, 12(4), 13, 14
High Courts30 Jun 1977
Kishinchand Chellaram Vs Commissioner of Income Tax, Bombay City-III
Bombay High Court · (1978) 114 ITR 654
Income Tax Act, 1922 — Section 10(2), 10(4)
High Courts30 Jun 1977
Harendra Popatlal Gandhi Vs Controller of Estate Duty
Bombay High Court · (1978) 112 ITR 41
Estate Duty Act, 1953 — Section 44
High Courts30 Jun 1977
Kishanbhai Jinubhai Gavit Vs The State of Maharashtra
Bombay High Court · (1978) CriLJ 829
Motor Vehicles Act, 1988 — Section 117Penal Code, 1860 (IPC) — Section 279
High Courts29 Jun 1977
Pralhad Narayan Nafade and Another Vs The State of Maharashtra
Bombay High Court · (1978) CriLJ 830
Penal Code, 1860 (IPC) — Section 307, 34