High Courts08 Feb 1978
Keshav Dattu Patil Vs The State of Maharashtra
Bombay High Court · AIR 1978 Bom 289
Land Acquisition Act, 1894 — Section 11, 11(2), 18, 18(2), 26
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,981 of 3,665
High Courts07 Feb 1978
Mohamad Ismail Ansari Vs E.S.I.C. Bombay
Bombay High Court · (1979) 2 LLJ 168
Constitution of India, 1950 — Article 133Employees State Insurance Act, 1948 — Section 2(22), 2(9), 46, 46(1), 51
High Courts20 Jan 1978
The Union of India (UOI) and Others Vs The Elphinstone Spinning and Weaving Mills Co. Ltd.
Bombay High Court · (1978) 2 ELT 680
Central Excise Rules, 1944 — Rule 2, 8(1), 9A, 9A(1), 9A(2)Central Excises and Salt Act, 1944 — Section 3, 7, 8, 9, 9(1)Constitution of India, 1950 — Article 226
High Courts12 Jan 1978Allowed
The Union of India Vs India Gem House
Bombay High Court · (1978) 80 BOMLR 397
Constitution of India, 1950 — Article 14, 162, 19, 240, 246
High Courts22 Dec 1977Dismissed
Ghudansaheb Mahibubsaheb Pirjade Vs Allavali Abutrao Kazi
Bombay High Court · (1979) 81 BOMLR 275
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60, 91
High Courts13 Dec 1977
Commissioner of Sales Tax Vs Ravindra Heraeus Ltd.
Bombay High Court · (1978) 42 STC 66
Bombay Sales Tax Act, 1959 — Section 52(1), 61(1)
High Courts12 Dec 1977Allowed
Misrilal Misra Vs Ikram Husein and Co.
Bombay High Court · (1978) 80 BOMLR 659
Civil Procedure Code, 1908 (CPC) — Section 94Easements Act, 1882 — Section 63Specific Relief Act, 1963 — Section 38, 39
High Courts12 Dec 1977
Controller of Estate Duty, Bombay City-II, Bombay Vs Govindji Jethabhai Virji
Bombay High Court · (1978) 115 ITR 664
Estate Duty Act, 1953 — Section 34(3), 5, 7
High Courts09 Dec 1977Dismissed
Chandrakant Vishwanath Sawarkar Vs District Deputy Registrar, Co-Operative Societies, Nagpur.
Bombay High Court · (1978) 80 BOMLR 455 : (1978) MhLj 526
High Courts09 Dec 1977
Controller of Estate Duty, Bombay City-I Vs Sultan Alam Khan
Bombay High Court · (1979) 116 ITR 360
Estate Duty Act, 1953 — Section 12, 12(1)
High Courts09 Dec 1977
Commissioner of Sales Tax Vs Bombay Commercial Traders
Bombay High Court · (1978) 7 CTR 363
Bombay Sales Tax Act, 1959 — Section 36(3), 61(1)Central Sales Tax (Amendment) Act, 1976 — Section 6Central Sales Tax Act, 1956 — Section 10, 10A, 9(2), 9(2A), 9(3)
High Courts08 Dec 1977
Commissioner of Sales Tax Vs Shantilal Kalidas and Bros.
Bombay High Court · (1978) 42 STC 166
Bombay Sales Tax Act, 1953 — Section 14, 15, 34(1)
High Courts08 Dec 1977
Menaben V. Parikh Vs Controller of Estate Duty, Bombay
Bombay High Court · (1979) 116 ITR 840
Estate Duty Act, 1953 — Section 2(15), 2(16), 6
High Courts07 Dec 1977
Ganesh Narayan Dangre Vs Eknath Hari Jhampe and Others
Bombay High Court · (1978) CriLJ 1009 : (1978) MhLj 387
Criminal Procedure Code, 1973 (CrPC) — Section 249Penal Code, 1860 (IPC) — Section 423, 465
High Courts07 Dec 1977
Janakibai Ramchandra Salvi Vs Vasant Laxman Salvi
Bombay High Court · (1979) 81 BOMLR 268
High Courts06 Dec 1977Allowed
D.S. Prayag Vs Mai Lele (Smt.)
Bombay High Court · (1977) 12 BOM CK 0024
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 23A, 23A(2)
High Courts06 Dec 1977
Paper Products Limited Vs Union of India
Bombay High Court · (1981) 8 ELT 538
Constitution of India, 1950 — Article 226, 32Customs Act, 1962 — Section 131, 25, 27, 27(1), 27(4)
High Courts05 Dec 1977Allowed
The State of Maharashtra Vs India Electric Corporation
Bombay High Court · (1978) 80 BOMLR 291
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 320Evidence Act, 1872 — Section 123, 124
High Courts05 Dec 1977Dismissed
Dundyappa Sivappa Patil Vs Surendra Bhima Rajmane
Bombay High Court · (1978) 80 BOMLR 284 : (1979) MhLj 83
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts05 Dec 1977Dismissed
Dhondopant Madhavrao Inde Vs Ashok Haribhau Patil
Bombay High Court · (1979) 81 BOMLR 265 : (1978) MhLj 773
Civil Procedure Code, 1908 (CPC) — Section 54Penal Code, 1860 (IPC) — Section 405