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Bombay High Court judgments

73,288 judgments · page 2,969 of 3,665

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High Courts19 Sept 1978Dismissed

Yashwantlal Dhirajlal Chotai Vs Jagannath Maruti Bhusari

Bombay High Court · (1979) 81 BOMLR 525 : (1979) MhLj 153

Limitation Act, 1963 — Section 27
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High Courts18 Sept 1978

Mohanshet Purushottam Gujar Vs Jayashri Vasantrao Mahagaonkar

Bombay High Court · AIR 1979 Bom 202

Evidence Act, 1872 — Section 85Powers of Attorney Act, 1882 — Section 1Registration Act, 1908 — Section 33
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High Courts13 Sept 1978Allowed

Master Arjun Fatchand Govindani Vs Balshil Gulati and Another

Bombay High Court · (1978) 09 BOM CK 0024

Motor Vehicles Act, 1939 — Section 110A
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High Courts13 Sept 1978

Shagwan Sonaji Ambhure Vs The State of Maharashtra

Bombay High Court · (1979) 81 BOMLR 437

Constitution of India, 1950 — Article 226, 227
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High Courts13 Sept 1978

Bhagwan Sonaji Ambhure Vs State of Maharashtra and others

Bombay High Court · (1979) MhLj 476

Constitution of India, 1950 — Article 226, 227Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12, 17, 18, 19, 20
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High Courts13 Sept 1978Dismissed

Delta Products (Pvt.) Ltd. Vs Industrial Credit and Investment Corporation of India Ltd. and Others

Bombay High Court · (1978) 09 BOM CK 0009

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2, 151, 152
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High Courts12 Sept 1978

District Judge, Pune Vs Vasant Shankar Mahagaonkar, Ex-Police Prosecutor

Bombay High Court · (1987) MhLj 625

Advocates Act, 1961 — Section 50Penal Code, 1860 (IPC) — Section 161
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High Courts12 Sept 1978Dismissed

Jagdish Krishna Kapur Vs Vachha and Co. and another

Bombay High Court · (1978) MhLj 767

Limitation Act, 1963 — Section 12, 12(2)
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High Courts12 Sept 1978

District Judge Vs Peader M.

Bombay High Court · (1987) 89 BOMLR 324

Advocates Act, 1961 — Section 50, 55Penal Code, 1860 (IPC) — Section 161
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High Courts12 Sept 1978Dismissed

Jagdish Krishna Kapur Vs Vachha and Co. and Another

Bombay High Court · AIR 1979 Bom 33 : (1978) MhLj 767

Limitation Act, 1963 — Section 12, 12(2)
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High Courts12 Sept 1978

Kantilal Nanchand and Co. Vs S.C. Roy, Addl. Collr. (P), C. Ex, Bombay

Bombay High Court · (1978) 09 BOM CK 0004

Customs Act, 1962 — Section 11, 11, 11D(2), 11H
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High Courts11 Sept 1978Dismissed

The Nagpur Hotel Owners Association and Others Vs The Corporation of the City of Nagpur and Another

Bombay High Court · AIR 1979 Bom 190

City of Nagpur Corporation Act, 1948 — Section 2, 237, 415(35)Constitution of India, 1950 — Article 254Prevention of Food Adulteration Act, 1954 — Section 10, 11, 12, 13, 23
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High Courts11 Sept 1978Allowed

Paikanna Vithoba Mamidwar and Another Vs Laxminarayan Sukhdeo Dalya and Another

Bombay High Court · AIR 1979 Bom 298 : (1979) 81 BOMLR 501 : (1979) MhLj 149

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
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High Courts11 Sept 1978

Saheblal Chandbhai Vs Chandanmal Kundanmal

Bombay High Court · AIR 1979 Bom 295

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 31D, 32R, 33A, 33B
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High Courts04 Sept 1978

Mrs. Bayadabai Vs The State of Maharashtra

Bombay High Court · (1979) CriLJ 528

Penal Code, 1860 (IPC) — Section 325
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High Courts04 Sept 1978Allowed

Sagunabai Lahanu Shende Vs Patru Goma Lengure and others

Bombay High Court · (1979) MhLj 18

Criminal Procedure Code, 1973 (CrPC) — Section 249, 256, 378, 378(4), 378(5)Limitation Act, 1963 — Section 10, 11, 12, 13, 14Penal Code, 1860 (IPC) — Section 109, 323, 34, 354, 447
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High Courts04 Sept 1978

Navjeevan Chit Fund Pvt. Ltd. Vs Rupchand Bhatia and Others

Bombay High Court · (1978) 09 BOM CK 0008

Maharashtra Debt Relief Act, 1975 — Section 22
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High Courts02 Sept 1978

B.M.K. Industries Private Limited Vs Employees'' State Insurance Corpn. and others

Bombay High Court · (1979) MhLj 202

Constitution of India, 1950 — Article 14, 19, 31Employees State Insurance Act, 1948 — Section 1(3), 2, 2(1), 40, 41
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High Courts01 Sept 1978

Jagdishprasad Kesarmal Sabu Vs Dharamdas Tharumal Hasnani and Another

Bombay High Court · AIR 1980 Bom 42 : (1979) 81 BOMLR 536

Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 109
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High Courts01 Sept 1978Partly Allowed

Punja C. Dhotrale Vs Vithoba L. Dhotrale

Bombay High Court · (1978) 09 BOM CK 0022

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1
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