High Courts07 Apr 1980
Commmissoner of Wealth-tax, Bombay-II Vs Hirji Cowasji Jehangir
Bombay High Court · (1980) 17 CTR 336 : (1981) 129 ITR 642 : (1980) 4 TAXMAN 555
Wealth Tax Act, 1957 — Section 2(1)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,941 of 3,665
High Courts02 Apr 1980
Genu Ganapati Shivale Vs Bhalchand Jivraj Raisoni and Another
Bombay High Court · AIR 1981 Bom 170 : (1981) CALLT 1 : (1980) MhLj 879
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts02 Apr 1980
Commissioner of Wealth Tax Vs Rasesh N. Mafatlal
Bombay High Court · (1980) 18 CTR 334 : (1980) 126 ITR 173
Wealth Tax Act, 1957 — Section 27(1), 4, 4(1), 4(1)(a), 4(1)(a)(i)
High Courts01 Apr 1980
Commissioner of Wealth-tax, Bombay City-II Vs N.A. Narielwalla
Bombay High Court · (1980) 17 CTR 6 : (1980) 126 ITR 344
Wealth Tax Act, 1957 — Section 19A, 24(5)
High Courts01 Apr 1980
Haji Walimohamed Haji Salemohamed Temla alias Kacchi Vs Fidahussain Meghajibhai Surati and Another
Bombay High Court · (1980) 04 BOM CK 0005
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Constitution of India, 1950 — Article 227
High Courts01 Apr 1980
Commissioner of Wealth-tax, Bombay City-III Vs Oriental Government Security Life Assurance Co. Ltd.
Bombay High Court · (1980) 04 BOM CK 0001
Insurance Act, 1938 — Section 2(11), 2(13A), 2(13B), 2(6A), 2(9)Life Insurance Corporation Act, 1956 — Section 30, 7(1)Wealth Tax Act, 1957 — Section 2, 3, 45
High Courts30 Mar 1980
Jagjivandas Govindji and Co. Vs Central Board of Direct Taxes and others
Bombay High Court · (1981) 132 ITR 769 : (1982) 9 TAXMAN 194
Income Tax Act, 1961 — Section 184, 184(1), 184(2), 184(4), 184(7)
High Courts28 Mar 1980
Commissioner of Wealth Tax Vs International Computers and Tabulators Ltd.
Bombay High Court · (1980) 17 CTR 20
Wealth Tax Act, 1957 — Section 2, 27(1)
High Courts28 Mar 1980
Commissioner of Wealth Tax Vs Mehra S. Cambatta
Bombay High Court · (1980) 18 CTR 195
Wealth Tax Act, 1957 — Section 2(e)(iv)
High Courts28 Mar 1980
Commissioner of Wealth Tax, Bombay City-I Vs N.D. Petit.
Bombay High Court · (1981) 128 ITR 650 : (1981) 6 TAXMAN 387
Transfer of Property Act, 1882 — Section 6
High Courts27 Mar 1980
Tanil Ramdas Vs Commissioner of Wealth-tax, Bombay City-II
Bombay High Court · (1981) 132 ITR 92 : (1980) 4 TAXMAN 354
Transfer of Property Act, 1882 — Section 21Wealth Tax Act, 1957 — Section 2(e)(1)(v), 27(1)
High Courts26 Mar 1980
Nawajuddin Ajijoddin Vs Hanumandas Gomandram Attal
Bombay High Court · (1980) MhLj 643
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 41, 41, 42, 43, 43
High Courts26 Mar 1980
Commissioner of Wealth Tax, Bombay City-II Vs H.H. Maharaja Mayurdhwaj Shinghji
Bombay High Court · (1980) 17 CTR 27 : (1982) 136 ITR 279 : (1980) 4 TAXMAN 242
Income Tax Act, 1961 — Section 27, 27(ii)Wealth Tax Act, 1957 — Section 2(m), 4, 4(6)
High Courts25 Mar 1980
Kasturchand Panachand Doshi and Others Vs Yeshwant Vinayak Sainkar and Another
Bombay High Court · AIR 1980 Bom 270
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 13(1), 6(1)Transfer of Property Act, 1882 — Section 108, 111
High Courts25 Mar 1980
Commissioner of Wealth-tax, Bombay City-II Vs Keshub Mahindra
Bombay High Court · (1983) 139 ITR 22 : (1981) 5 TAXMAN 323
Income Tax Act, 1961 — Section 168Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 15, 16
High Courts25 Mar 1980
Rama Mhatre Vs Dattatraya Janu Vayale and others
Bombay High Court · (1981) CriLJ 1605
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts24 Mar 1980
Jagatsing Pyarasing Vs Mahant P. Krishnanandgiri Goswamy
Bombay High Court · (1980) 03 BOM CK 0033
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)
High Courts21 Mar 1980
State of Maharashtra and Others Vs V.G. Koppar
Bombay High Court · AIR 1981 Bom 131
Constitution of India, 1950 — Article 14, 16, 311, 311(2)
High Courts21 Mar 1980
Smt. Radhadevi Mohatta Vs Commissioner of Wealth-tax, Bombay City-II
Bombay High Court · (1981) 129 ITR 229 : (1981) 5 TAXMAN 137
Income Tax Act, 1961 — Section 45Wealth Tax Act, 1957 — Section 2(e), 2(m), 27(1), 3, 7