COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 2,934 of 3,665

High Courts06 Oct 1980

Sk. Bale Mohammad Vs Hafizoddin and Others Arvind Vinayakrao Savant and Vithalrao Chincholikar and Others Vs Shaikh Bale Mohammad and Others Tukaram Manku Parlikar and Others Vs Sk. Bale Mohammad and Another Sk. Bale Mohammad Vs Arvind Savant

Bombay High Court · (1982) 1 BomCR 545

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 245(1)Penal Code, 1860 (IPC) — Section 223, 323, 34, 395, 488

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High Courts03 Oct 1980

A.C.P. Wadia and Others Vs Special Land Acquisition Officer (2) and Others

Bombay High Court · AIR 1981 Bom 278

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 12(2), 31, 4, 6

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High Courts03 Oct 1980

Gopaldas Kishanchand Taireja Vs Viyaysingh Bhimsingh Patil and Others

Bombay High Court · AIR 1982 Bom 305

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Maharashtra Municipalities Act, 1965 — Section 195

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High Courts03 Oct 1980

Amrutlal Vs The State of Maharashtra

Bombay High Court · (1981) CriLJ 1728

Criminal Procedure Code, 1973 (CrPC) — Section 151

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High Courts02 Oct 1980

Shankarrao Vs State of Maharashtra

Bombay High Court · (1980) 82 BOMLR 622 : (1980) MhLj 888

Constitution of India, 1950 — Article 245, 286Government of India Act, 1935 — Section 99

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High Courts01 Oct 1980

Metropolitan Springs Pvt. Ltd. Vs Commissioner of Income Tax, (Central) Bombay

Bombay High Court · (1981) 22 CTR 260 : (1981) 132 ITR 893 : (1981) 7 TAXMAN 92

Income Tax Act, 1922 — Section 15C

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High Courts30 Sept 1980

Shantilal Jethalal Vasa Vs State of Maharashtra

Bombay High Court · (1980) 09 BOM CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420

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High Courts30 Sept 1980Allowed

Ashok Mahadeo Mahajan

Bombay High Court · (1980) 09 BOM CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 294, 401Evidence Act, 1872 — Section 3Motor Vehicles Act, 1939 — Section 116

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High Courts30 Sept 1980

Sulochana Ravindrakumar Bhandari and Another Vs K. Rama Rao and Another

Bombay High Court · (1980) 09 BOM CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 482

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High Courts29 Sept 1980

Controller of Estate Duty, Bombay City-III Vs Bhagwandas Velji Joshi and others

Bombay High Court · (1983) 139 ITR 316 : (1981) 6 TAXMAN 202

Estate Duty Act, 1953 — Section 12, 64(1)Income Tax Act, 1922 — Section 4(3), 4(3)(i), 66Transfer of Property Act, 1882 — Section 12, 12(1), 122, 126, 30

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High Courts29 Sept 1980Dismissed

Bhoorabai Vs Bhaulal and Another

Bombay High Court · (1980) 09 BOM CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)

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High Courts26 Sept 1980Allowed

Baburao Akaram Kalaskar Vs Kusum Baburao Kalaskar

Bombay High Court · (1980) MhLj 871

Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 126(2), 127, 482Hindu Marriage Act, 1955 — Section 10

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High Courts26 Sept 1980