High Courts10 Aug 1981Allowed
M.I. Masih Vs Peoples'' Welfare Society and others
Bombay High Court · (1982) MhLj 271
Bombay General Clauses Act, 1904 — Section 16Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 200
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,918 of 3,665
High Courts10 Aug 1981Dismissed
Sadashiv Ramchandra Nichal Vs Sagandhabai Govinda Shelke and others
Bombay High Court · (1982) MhLj 857
Land Acquisition Act, 1894 — Section 18Maharashtra Debt Relief Act, 1975 — Section 15
High Courts10 Aug 1981
Sarana Tukaram Dendo Vs Shetkari Sahakari Sakhar Karkhana Ltd. and Another
Bombay High Court · (1982) 1 BomCR 28 : (1981) 43 FLR 223
Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 8
High Courts06 Aug 1981
P. Vs P. and R.
Bombay High Court · AIR 1982 Bom 498
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Evidence Act, 1872 — Section 137, 138Hindu Marriage Act, 1955 — Section 13(1)(I)
High Courts06 Aug 1981
Patesinghrao Anandrao Naik Vs R.V. Deshmukh
Bombay High Court · (1981) 83 BOMLR 539 : (1981) MhLj 936
Constitution of India, 1950 — Article 134A, 226, 227
High Courts05 Aug 1981
Radhabai Bapurao Shelar and Others Vs Trimbak Madhavrao Shirole and Others
Bombay High Court · AIR 1983 Bom 303 : (1981) 83 BOMLR 612
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 5(3)Transfer of Property Act, 1882 — Section 109
High Courts05 Aug 1981Allowed
Tulshiram Kashiram Tijare Vs Sushma Raich and another
Bombay High Court · (1982) MhLj 199
Central Provinces and Berar Letting of Houses and Rent Control Order, 1949 — Clause 13(3)
High Courts05 Aug 1981Allowed
Chindhu Maraji Misal and another Vs Kundalik Govinda Bhakde and others
Bombay High Court · (1983) MhLj 867
Bombay Tenancy and Agricultural Lands Act, 1958 — Section 41
High Courts31 Jul 1981
Employees'' State Insurance Corporation Vs Asian Paints India Ltd. and another
Bombay High Court · (1981) 83 BOMLR 479 : (1982) 2 LLJ 416 : (1982) MhLj 315
Constitution of India, 1950 — Article 38, 39, 41, 42, 43Employees State Insurance Act, 1948 — Section 45A, 45B, 75, 77(1), 77(1A)
High Courts31 Jul 1981
Vinod Wamanrao Nehulkar Vs Mangala Vinod Nehulkar (Smt.) and Others
Bombay High Court · (1981) 07 BOM CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 24, 25
High Courts30 Jul 1981
A.K. Velu Vs K.S. Ramkrishnan and Another
Bombay High Court · (1983) 1 BomCR 338
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 12, 4
High Courts30 Jul 1981
Shaukatali Isimdar Vs Smt. Nargesh Dhanjishaw Jassoomani
Bombay High Court · (1982) 84 BOMLR 238 : (1982) MhLj 305
Limitation Act, 1963 — Section 5, 8
High Courts27 Jul 1981
Commissioner of Income Tax Vs Western India Chamber of Commerce Ltd.
Bombay High Court · (1982) 8 TAXMAN 81
Income Tax Act, 1961 — Section 11, 2, 256(1)
High Courts24 Jul 1981Allowed
Chintaman Gangaram Dhage Vs State of Maharashtra and another
Bombay High Court · (1983) MhLj 289
High Courts24 Jul 1981Dismissed
Sudhakar Dinkar Malekar Vs Hemu Prabhudas Thakur
Bombay High Court · (1981) 83 BOMLR 496
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 164, 168Evidence Act, 1872 — Section 63Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts24 Jul 1981Allowed
C.J. Ghadiali and Others Vs Z.B. Wadiwalla
Bombay High Court · (1981) MhLj 876
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)
High Courts23 Jul 1981Dismissed
Premchand Chandanmal Soni Vs Dasru Hari and another
Bombay High Court · (1983) MhLj 312
Hindu Minority and Guardianship Act, 1956 — Section 4, 8Limitation Act, 1963 — Section 14
High Courts22 Jul 1981
R.C. Trivedi and another Vs A.H. Paranjape and another
Bombay High Court · (1982) MhLj 82
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(a), 469, 473