High Courts15 Oct 1981
Hasmukhlal Amritlal Mehta and others Vs N.B. Sonavene and others
Bombay High Court · (1982) 10 ELT 67
Gold Control (Licensing of Dealers) Rules, 1969 — Rule 2
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,909 of 3,665
High Courts14 Oct 1981
Ceat Tyres of India Ltd. Vs Union of India
Bombay High Court · (1983) 12 ELT 343
High Courts14 Oct 1981
Mogul Line Limited Vs Additional Collector of Customs, Bombay and another
Bombay High Court · (1982) 10 ELT 397
Customs Act, 1962 — Section 112, 115(2)
High Courts14 Oct 1981
Kirloskar Cummins Limited Vs Union of India and Three others
Bombay High Court · (1982) 10 ELT 29
Customs Act, 1962 — Section 157, 25(1), 46
High Courts14 Oct 1981
Khemchand Koyalaji Gorme Vs State of Maharashtra and others
Bombay High Court · (1982) 2 BomCR 68 : (1982) 1 LLJ 398
Constitution of India, 1950 — Article 14, 16, 226, 311, 311(2)
High Courts13 Oct 1981
Shankar Anant Bandal Vs Suman Shankar Bandal (Smt.) and Another
Bombay High Court · (1983) 1 BomCR 601
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Oct 1981Dismissed
Savalram Dinaji Waghire Vs State of Maharashtra and Another
Bombay High Court · (1982) 1 BomCR 446 : (1982) 84 BOMLR 116 : (1982) MhLj 299
Maharashtra Regional and Town Planning Act, 1966 — Section 31, 46Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
High Courts12 Oct 1981Allowed
Sadashiv Ishwara Powar Vs Mrs. Sushilabai Narayan Bhandurga
Bombay High Court · (1982) 84 BOMLR 267 : (1982) MhLj 159
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts12 Oct 1981
Amarchand J. Agarwal Vs Union of India and others
Bombay High Court · (1982) 26 CTR 286 : (1983) 142 ITR 402 : (1982) 8 TAXMAN 283
Income Tax Act, 1961 — Section 269A, 269C, 269P
High Courts12 Oct 1981
Sinna Vankatesh Kanchan Vs The State of Maharashtra
Bombay High Court · (1981) 10 BOM CK 0006
High Courts07 Oct 1981Dismissed
State of Maharashtra Vs Anubai Kashirao Nalwade and others
Bombay High Court · (1982) MhLj 74
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 4, 4(1), 4(1)
High Courts07 Oct 1981
Indoglass Private Limited and others Vs Union of India and others
Bombay High Court · (1982) 10 ELT 135
Central Excises and Salt Act, 1944 — Section 3, 6Constitution of India, 1950 — Article 226
High Courts07 Oct 1981
Piramal Spg. and Wvg. Mills Ltd. Vs Union of India and others
Bombay High Court · (1982) 10 ELT 145
Central Excises and Salt Act, 1944 — Section 2(F)
High Courts07 Oct 1981
Kishan alias Krishnakant, Ranchhoddas Kapadia and Another Vs Lalji Dharmdas Kapadia and Others
Bombay High Court · (1982) 1 BomCR 478 : (1982) MhLj 216
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 63General Clauses Act, 1897 — Section 6
High Courts07 Oct 1981
Zilla Sahakari Kendriya Bank Maryadit Vs National Insurance Company Ltd.
Bombay High Court · (1984) 55 CompCas 317
Contract Act, 1872 — Section 172, 173, 176, 178, 23
High Courts07 Oct 1981
Bilasrai Juharmal, (HUF) Vs Commissioner of Income Tax, Bombay City-II
Bombay High Court · (1982) 9 CTR 179 : (1983) 141 ITR 915
Income Tax Act, 1961 — Section 37(1)
High Courts07 Oct 1981
Shrikrishna Annaji Sonatake Vs Ramnarayan Pannalal Lathi and Others
Bombay High Court · AIR 1982 Bom 487 : (1983) MhLj 248
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 41 Rule 4
High Courts07 Oct 1981Allowed
Magalin Gracious Vs State of Maharashtra and two others
Bombay High Court · (1982) MhLj 50
Constitution of India, 1950 — Article 22, 22(1), 22(5), 22(5)National Security Act, 1980 — Section 3(2)
High Courts06 Oct 1981Dismissed
State of Maharashtra Vs Bhagwan Zingu Wardhe
Bombay High Court · (1982) MhLj 134
Criminal Procedure Code, 1973 (CrPC) — Section 360, 377, 377(3), 389, 389(3)Penal Code, 1860 (IPC) — Section 325
High Courts06 Oct 1981Dismissed
Dnyanoba Sukhdeo Lande and Another Vs Shrirang Mahataraji Dhurwade
Bombay High Court · (1982) 2 BomCR 18
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 50B, 53A