High Courts09 Mar 1982
Addl. Commissioner of Income Tax, Poona Vs Dharsey Keshavji
Bombay High Court · (1983) 143 ITR 509 : (1983) 12 TAXMAN 183
Income Tax Act, 1961 — Section 64
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,899 of 3,665
High Courts09 Mar 1982
Union of India and another Vs Shri Changdeo Sugar Mills Ltd.
Bombay High Court · (1984) 55 CompCas 42
Companies Act, 1956 — Section 408, 408(1), 408(5)
High Courts09 Mar 1982
Nikanth Balppa Mangave Shop and Another Vs Raj and Co. and Others
Bombay High Court · AIR 1982 Bom 388
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1)Partnership Act, 1932 — Section 49
High Courts08 Mar 1982
Madanlal Mulchand Soni Vs Mainikchand Dhanraj Gugle and Another
Bombay High Court · AIR 1983 Bom 35 : (1983) 1 BomCR 172 : (1982) MhLj 313
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29, 29(1), 29(2), 29(3)
High Courts08 Mar 1982
Sohan Mahabir Prasad Saha and Another Vs Shyam Sunder Sevramdas Bidawataka and Another
Bombay High Court · (1983) 1 BomCR 13
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Mar 1982
Sheshroa Bhauro Jadhav Vs Commissioner, Aurangabad Division and Others
Bombay High Court · AIR 1985 Bom 256 : (1982) 2 BomCR 489 : (1982) 84 BOMLR 156
Bombay Village Panchayats Act, 1959 — Section 4, 4(2), 4(3)
High Courts08 Mar 1982
Ramesh Laxman Contractor Vs Mrs. Jayshreeben Ramesh Contractor and another
Bombay High Court · (1982) 1 BomCR 774 : (1982) MhLj 352
Constitution of India, 1950 — Article 227
High Courts06 Mar 1982
Commissioner of Income Tax, Bombay City-I Vs M.P. Birla
Bombay High Court · (1983) 142 ITR 377
Income Tax Act, 1961 — Section 27, 64, 64(1)
High Courts05 Mar 1982
Bhalchandra Vishweshwar Deshmukh Vs The State of Maharashtra and Others
Bombay High Court · AIR 1983 Bom 436 : (1983) MhLj 1014
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12, 13, 14, 15, 16Registration Act, 1908 — Section 17
High Courts05 Mar 1982
Commissioner of Income Tax, Bombay City-III Vs Patel Brothers
Bombay High Court · (1983) 34 CTR 1 : (1984) 145 ITR 614
Income Tax Act, 1961 — Section 182, 183, 184, 184(7), 2(23)Wealth Tax Act, 1957 — Section 5(1), 5(1A)
High Courts05 Mar 1982Allowed
Laxminarayan Fattelal Rathi and another Vs State of Maharashtra
Bombay High Court · (1983) MhLj 811
Hindu Adoptions and Maintenance Act, 1956 — Section 10Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 12(1)
High Courts04 Mar 1982Dismissed
Dinkar Ramchandra Honale and Others Vs Municipal Corporation of Greater Bombay and Another
Bombay High Court · (1984) 1 BomCR 468
Maharashtra Regional and Town Planning Act, 1966 — Section 14, 88, 89, 90, 90(3)
High Courts04 Mar 1982
Oriental Fire and General Insurance Co. Ltd. Vs Balkrishna Ramchandra Nayan and others
Bombay High Court · (1983) ACJ 38 : AIR 1982 Bom 277 : (1985) 57 CompCas 215 : (1983) MhLj 443
Central Motor Vehicles Rules, 1989 — Rule 294Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226, 227
High Courts02 Mar 1982
Commissioner of Income Tax, Bombay City-III Vs Popular Metal Works and Rolling Mills
Bombay High Court · (1982) 30 CTR 216 : (1983) 142 ITR 361 : (1982) 10 TAXMAN 120
Income Tax Act, 1961 — Section 10(3), 28
High Courts02 Mar 1982
Commissioner of Income Tax, Bombay City-II Vs Neo Pharma Private Ltd.
Bombay High Court · (1982) 28 CTR 223 : (1982) 137 ITR 879 : (1982) 10 TAXMAN 218
Income Tax Act, 1961 — Section 104
High Courts01 Mar 1982
Commissioner of Income Tax, Poona Vs R.D. Sharma and Co.
Bombay High Court · (1982) 30 CTR 223 : (1982) 137 ITR 333 : (1982) 11 TAXMAN 137
Income Tax Act, 1961 — Section 37(1)
High Courts01 Mar 1982
Govardhandhari Devasthan Vs Collector of Ahmednagar and Others
Bombay High Court · AIR 1982 Bom 332 : (1982) MhLj 390
Bombay Public Trusts Act, 1950 — Section 32, 34, 36, 56BLand Acquisition Act, 1894 — Section 23, 31, 31(1), 32
High Courts01 Mar 1982
Abdul Ajij Puddan Ansari Vs Jubedabai Ajij and Others
Bombay High Court · (1982) 1 BomCR 504
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(3)
High Courts01 Mar 1982Dismissed
Bhaskar Pandurang Mahatme Vs Meerabai Bhaskar Mahatme
Bombay High Court · (1983) MhLj 115
Bombay Civil Courts Act, 1869 — Section 16Divorce Act, 1869 — Section 15, 4, 6, 7, 8Hindu Marriage Act, 1955 — Section 13(1), 13(l), 13(l)(iii), 19, 21
High Courts01 Mar 1982
Commissioner of Income Tax, Bombay City-I Vs Smt. Kamlaben N. Patel
Bombay High Court · (1983) 32 CTR 315 : (1982) 138 ITR 579 : (1983) 12 TAXMAN 89
Income Tax Act, 1961 — Section 11, 12, 139, 139(1), 139(2)