Madhuvanti Purushottam Thatte Vs State of Maharashtra and Others
Bombay High Court · AIR 1983 Bom 443 : (1984) MhLj 23
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73,288 judgments · page 2,884 of 3,665
Bombay High Court · AIR 1983 Bom 443 : (1984) MhLj 23
Bombay High Court · (1983) 1 BomCR 416
Bombay High Court · AIR 1983 Bom 285
Bombay High Court · AIR 1983 Bom 169 : (1983) 85 BOMLR 93 : (1983) MhLj 503
Bombay High Court · (1989) 23 ECR 120 : (1989) 42 ELT 384
Bombay High Court · (1983) 2 BomCR 539
Bombay High Court · (1986) 24 ELT 14
Bombay High Court · (1983) 1 BomCR 340
Bombay High Court · (1983) 3 ECR 509 : (1989) 43 ELT 221
Bombay High Court · AIR 1983 Bom 122 : (1983) MhLj 740
Bombay High Court · (1983) 1 BomCR 30 : (1983) MhLj 434
Bombay High Court · (1982) 1 BomCR 928
Bombay High Court · AIR 1983 Bom 417
Bombay High Court · (1982) MhLj 863
Bombay High Court · (1983) 85 BOMLR 12 : (1983) 2 LLJ 436 : (1983) MhLj 454
Bombay High Court · (1983) 85 BOMLR 18
Bombay High Court · (1984) 1 LLJ 46
Bombay High Court · (1982) 10 BOM CK 0006
Bombay High Court · AIR 1983 Bom 432 : (1983) MhLj 300
Bombay High Court · (1983) 33 CTR 143 : (1984) 145 ITR 673 : (1983) 12 TAXMAN 300