High Courts06 Sept 1983
Shankar Mahadeo Charpe Vs S.S.H. Qazi and others
Bombay High Court · (1985) 2 LLJ 94 : (1984) MhLj 615
Trade Unions Act, 1926 — Section 28
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,866 of 3,665
High Courts06 Sept 1983
Gaurabai and Another Vs Jagsih Prasad and Another
Bombay High Court · (1984) 2 ACC 191 : AIR 1984 Bom 231
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1939 — Section 110
High Courts06 Sept 1983
Blue Star Limited Vs Santosh Datta, IAC and others
Bombay High Court · (1984) 39 CTR 134 : (1984) 150 ITR 356 : (1983) 15 TAXMAN 548
Income Tax Act, 1961 — Section 269A, 269L
High Courts06 Sept 1983
The Nav Samaj Ltd. Vs Shamrao Tukaramji Patel
Bombay High Court · AIR 1984 Bom 23
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 8 Rule 6A, Order 8 Rule 9
High Courts05 Sept 1983
Miss A. Sundarambal Vs Government of Goa, Daman and Diu and others
Bombay High Court · (1984) 2 BomCR 53 : (1983) 2 LLJ 491
Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 2A
High Courts05 Sept 1983Allowed
Chemicals and Fibres of India Ltd. Vs G.K. Patankar and others
Bombay High Court · (1984) MhLj 377
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(2)(b), 33(2)(b)
High Courts03 Sept 1983
State of Maharashtra Vs Omprakash Bulkhidas Agarwal and Another
Bombay High Court · (1983) 2 BomCR 572
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7
High Courts03 Sept 1983
WIM MANINTVELD Vs ADDITIONAL FIRST Income Tax OFFICER.
Bombay High Court · (1986) 17 ITD 561
Income Tax Act, 1961 — Section 22, 23
High Courts02 Sept 1983
Parekh Traders Vs Commissioner of Income Tax, Poona
Bombay High Court · (1983) 37 CTR 4 : (1984) 150 ITR 310
Income Tax Act, 1961 — Section 23(1)
High Courts02 Sept 1983
Lallubhai Amichand Pvt. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1985) 151 ITR 215
Finance Act, 1966 — Section 2(5)
High Courts02 Sept 1983
Ishwar Chinga Shetty and Another Vs Jivanji Bhulabhai Patel since deceased by his heirs and Others
Bombay High Court · (1987) 2 BomCR 371
Civil Procedure Code, 1908 (CPC) — Section 9Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 7, 7(1), 7(2)
High Courts02 Sept 1983
Amrut Vishnu Keskar Vs Bhaskar Trimbak Gokhale
Bombay High Court · (1984) 86 BOMLR 12 : (1983) MhLj 1017
High Courts02 Sept 1983
Shiolalsing Gannusing Rajput Vs Shankar Motiram Nale
Bombay High Court · AIR 1984 Bom 19
Evidence Act, 1872 — Section 65, 67, 90
High Courts02 Sept 1983
Maharashtra Fertilisers and Chemicals Vs Commissioner of Income Tax
Bombay High Court · (1983) 37 CTR 9 : (1984) 150 ITR 317
Income Tax Act, 1961 — Section 23(1)
High Courts02 Sept 1983
Commissioner of Income Tax Vs Acme Thread Co. P. Ltd.
Bombay High Court · (1983) 36 CTR 393
Income Tax Act, 1961 — Section 79
High Courts01 Sept 1983
Yeshwant Prasad Popular Education Society Vs Shashikala D. Vaidya
Bombay High Court · (1984) 86 BOMLR 21 : (1983) MhLj 961
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 9
High Courts01 Sept 1983
Commissioner of Income Tax, M.P. Vs Project Automobiles
Bombay High Court · (1983) 37 CTR 189 : (1984) 150 ITR 266 : (1983) 15 TAXMAN 227
Income Tax Act, 1961 — Section 37(1)
High Courts01 Sept 1983
S.S. Laxmibaisaheb N. Patwardhan Ranisaheb of Miraj Vs Commissioner of Income Tax, Poona
Bombay High Court · (1983) 37 CTR 1 : (1984) 150 ITR 289 : (1983) 15 TAXMAN 185
Income Tax Act, 1961 — Section 256(1)
High Courts31 Aug 1983
Commissioner of Income Tax, Poona Vs B.D. Ramchandra
Bombay High Court · (1983) 36 CTR 397 : (1984) 150 ITR 242 : (1983) 15 TAXMAN 386
Income Tax Act, 1961 — Section 143, 144, 145, 147, 271
High Courts31 Aug 1983
Sinai Netravalkar Mahesh Govind (Dr.) and Balkrishna Ganpat Pawar (Dr.) Vs Union of India (UOI) and Others
Bombay High Court · (1984) 2 BomCR 67
Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 20, 33