High Courts23 Jan 1984
Muar Ramchandra Joshi Vs Life Insurance Corporation of India and Others
Bombay High Court · (1985) 1 BomCR 319 : (1987) 54 FLR 723
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,854 of 3,665
High Courts23 Jan 1984
Kishore Karamsey and Co. Vs D.M. Torgal and others
Bombay High Court · (1984) MhLj 625
High Courts23 Jan 1984
Nana Ramchandra Jadhav Vs State of Maharashtra
Bombay High Court · (1984) 1 BomCR 453
Penal Code, 1860 (IPC) — Section 109, 34, 368, 375, 376
High Courts21 Jan 1984
Hooseini Metal Rolling Mill Pvt. Ltd. Vs Union of India
Bombay High Court · (1989) 20 ECR 518 : (1989) 39 ELT 526
Central Excise Rules, 1944 — Rule 56A
High Courts21 Jan 1984
Shabir Hussain Rajaballi Shaikh Vs Abdul Wahid Abdul Gafur (deceased) Abdul Wahid Abdul Gafur (dec.) Vs Shabir Hussain Rajaballi Shaikh
Bombay High Court · (1984) 2 BomCR 396
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 12(2), 12(3), 13(1)Constitution of India, 1950 — Article 227
High Courts21 Jan 1984
Choksi Purshottam Vishrambhai Vs Union of India and others
Bombay High Court · (1989) 23 ECR 306 : (1984) 17 ELT 46
High Courts20 Jan 1984
G.S. Ramchandran Vs M.M. Rajadhyaksha
Bombay High Court · (1984) 1 BomCR 507 : (1984) MhLj 247
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 19A, Order 9 Rule 13
High Courts20 Jan 1984
State of Maharashtra Vs Rahatali Khan '' Nabhu Khan and Others
Bombay High Court · (1984) 1 BomCR 449 : (1985) MhLj 243
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(1)
High Courts20 Jan 1984Allowed
Premanand Shridhar Kulkarni Vs State of Maharashtra and Another
Bombay High Court · (1984) 1 BomCR 561
Criminal Procedure Code, 1973 (CrPC) — Section 252
High Courts20 Jan 1984
Govardhanmal Madanmal Singhvi Vs Union of India (UOI)
Bombay High Court · (1985) 1 BomCR 495
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(8)Constitution of India, 1950 — Article 311(2)
High Courts19 Jan 1984
Ramesh Chandrasen Ashar and another Vs K.M. Barshiwala, Addl. 1st Asst. Controller of Estate Duty and another
Bombay High Court · (1984) 39 CTR 136(1) : (1984) 148 ITR 1 : (1984) 17 TAXMAN 61
Estate Duty Act, 1953 — Section 59
High Courts18 Jan 1984
Speciality Fats Pvt. Ltd. Vs V.B. Kale, Income Tax Officer and Another
Bombay High Court · (1984) 43 CTR 340 : (1984) 17 TAXMAN 192
Income Tax Act, 1961 — Section 147, 148, 35B
High Courts18 Jan 1984
Vinay Shehrao Kalbande Vs Dean, Government Medical College and Hospital, Nagpur and Others
Bombay High Court · AIR 1986 Bom 36 : (1986) MhLj 22
Constitution of India, 1950 — Article 226Nagpur University Ordinance — Ordinance 56, Ordinance 57
High Courts16 Jan 1984
Gwalior Rayon Silk Manufacturing Co. Ltd. Vs V. Raghavan, IAC of I.T., Range-III, Bombay and others
Bombay High Court · (1985) 44 CTR 325 : (1984) 150 ITR 12
Income Tax Act, 1961 — Section 139, 147, 148, 148(2)
High Courts16 Jan 1984
Varun Shipping Co. Ltd. Vs Govindas S. Tampi
Bombay High Court · (1989) 20 ECR 450 : (1989) 42 ELT 204
Customs Act, 1962 — Section 116, 23
High Courts16 Jan 1984Allowed
Indirabai Ganpatrao Kuhikar Vs House Allotment Officer, Nagpur and another
Bombay High Court · (1984) MhLj 397
Constitution of India, 1950 — Article 227
High Courts14 Jan 1984Dismissed
Manvirsingh Malkhan Singh Vs Union of India (UOI)
Bombay High Court · (1984) 86 BOMLR 681
Constitution of India, 1950 — Article 309, 311
High Courts13 Jan 1984
Vibgyor Textile International Vs Union of India
Bombay High Court · (1989) 39 ELT 535
High Courts13 Jan 1984Dismissed
Sashikant James Patole Vs Mohd. Naeemuddin Sidiqui and Another
Bombay High Court · (1985) 1 BomCR 403
High Courts13 Jan 1984Allowed
Amrit Ganpat Shinde Vs Maroti Amritrao Shinde
Bombay High Court · (1984) MhLj 195
Transfer of Property Act, 1882 — Section 106