High Courts28 Mar 1984
Laxman Vs Sukhdeo
Bombay High Court · AIR 1985 Bom 125 : (1985) 2 BomCR 260 : (1983) 86 BOMLR 330 : (1984) MhLj 418
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 102, 125, 2(30), 97
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,846 of 3,665
High Courts27 Mar 1984
Board of Trustees of the Port of Bombay Vs Kanudia Enterprises
Bombay High Court · (1989) 23 ECR 114 : (1989) 43 ELT 421
High Courts27 Mar 1984Dismissed
State of Maharashtra Vs Abdul Nathu Tadvil
Bombay High Court · (1985) 1 BomCR 412
Bombay Prohibition Act, 1949 — Section 67(1)Criminal Procedure Code, 1973 (CrPC) — Section 377(1)
High Courts27 Mar 1984
State of Maharashtra Vs R.J. Mehta and Others
Bombay High Court · (1984) 2 BomCR 122
Contempt of Courts Act, 1971 — Section 12, 13
High Courts27 Mar 1984
Gnanpat Balwant Pawar and Others Vs The Special Land Acquisition Officer No. 7 and Others
Bombay High Court · (1984) 2 BomCR 166 : (1984) 86 BOMLR 269 : (1984) MhLj 752
Maharashtra Resettlement of Project Displaced Persons Act, 1976 — Section 10, 11(1)
High Courts27 Mar 1984
Commissioner of Sales Tax, State of Maharashtra Vs R. Kantilal
Bombay High Court · (1984) 57 STC 279
Bombay Sales Tax (Registration, Licensing and Authorisation) Rules, 1954 — Rule 8(2)Bombay Sales Tax Act, 1946 — Section 23(1), 6, 6(3)Bombay Sales Tax Rules, 1946 — Rule 26, 26(2), 26(3)
High Courts27 Mar 1984
DUNGERSHI HARIDAS Vs TWELFTH Income Tax OFFICER.
Bombay High Court · (1984) 9 ITD 129
Income Tax Act, 1961 — Section 22
High Courts26 Mar 1984
Simmonds Marshal Ltd. Vs M.R. Baralikar, Assistant Collector of Central Excise, Pune and others
Bombay High Court · (1984) 2 BomCR 602 : (1984) 2 ECC 42 : (1989) 20 ECR 321 : (1985) 22 ELT 378
Central Excise Rules, 1944 — Rule 10Central Excises and Salt Act, 1944 — Section 36(2)
High Courts26 Mar 1984
State of Maharashtra Vs Pravin Krishnadas Shah
Bombay High Court · (1984) 03 BOM CK 0024
Drugs and Cosmetics Act, 1940 — Section 3(b)Essential Commodities Act, 1955 — Section 2, 3, 7
High Courts26 Mar 1984
Dattatraya Vasudeo Kulkarni Vs Director of Agriculture, Maharashtra and others
Bombay High Court · (1984) MhLj 406
Penal Code, 1860 (IPC) — Section 152, 156, 409
High Courts24 Mar 1984
Surindersingh Aleg and another Vs M.G. Gurunathan and others
Bombay High Court · (1986) 60 CompCas 1001
English Road Traffic Act, 1972 — Section 149Motor Vehicles Act, 1988 — Section 95(2), 96(4)
High Courts23 Mar 1984
Keshaorao Krishnaji Londhe Vs Nisha Londhe
Bombay High Court · AIR 1984 Bom 413 : (1984) 86 BOMLR 339 : (1984) MhLj 576
Hindu Marriage Act, 1955 — Section 13(1)
High Courts23 Mar 1984
Kolhapur Zilla Sahakari Doodh Sangh Ltd. Vs B.G. Mathankar, Judge 1st Co-operative Court Kolhapur and Others
Bombay High Court · (1985) 1 BomCR 63
Industrial Disputes Act, 1947 — Section 2
High Courts23 Mar 1984
Board of Trustees of the Port of Mormugao Vs Chowgule and Company Pvt. Ltd.
Bombay High Court · AIR 1985 Bom 174 : (1985) ILR (Bom) 652
Civil Procedure Code, 1908 (CPC) — Section 145, 151
High Courts23 Mar 1984
LIYAQUAT A. RANGOONWALA Vs THIRTEENTH Income Tax OFFICER.
Bombay High Court · (1984) 9 ITD 126 : (1984) 19 TTJ 325
Income Tax Act, 1961 — Section 144
High Courts23 Mar 1984Allowed
Kamini Brijlal Khanna Vs Vice-Chancellor, Marathwada University and others
Bombay High Court · (1986) MhLj 350
Constitution of India, 1950 — Article 14
High Courts22 Mar 1984
Zenith Tin Works Private Limited Vs Union of India and others
Bombay High Court · (1986) 23 ELT 357
Central Excise Rules, 1944 — Rule 10, 56A, 8
High Courts22 Mar 1984
Dadarao Umaji Kelode Vs Maharashtra Road Transport Corporation Ltd. and Another
Bombay High Court · (1985) 1 ACC 65
Motor Vehicles Act, 1988 — Section 110A(3)
High Courts22 Mar 1984Dismissed
State of Maharashtra Vs S.N. Chawhan
Bombay High Court · (1985) 1 BomCR 579
Contract Act, 1872 — Section 52, 53, 54, 55
High Courts22 Mar 1984
Smt. Sushila Bhoormal Jain Vs State of Maharashtra and others
Bombay High Court · (1984) 2 BomCR 145
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3Customs Act, 1962 — Section 108