Shashidhar Korga Shetty Vs D.S. Soman, Commissioner of Police, Greater Bombay and Others
Bombay High Court · (1986) 1 BomCR 139
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73,288 judgments · page 2,813 of 3,665
Bombay High Court · (1986) 1 BomCR 139
Bombay High Court · (1986) 1 BomCR 123
Bombay High Court · (1985) 87 BOMLR 446 : (1986) 52 CTR 224 : (1986) 159 ITR 12
Bombay High Court · (1985) 2 BomCR 617
Bombay High Court · (1987) ACJ 280 : AIR 1986 Bom 412
Bombay High Court · (1986) 52 CTR 176 : (1986) 160 ITR 700 : (1986) 24 TAXMAN 273
Bombay High Court · (1989) 65 CompCas 710
Bombay High Court · (1986) 50 CTR 237 : (1986) 161 ITR 82 : (1986) 24 TAXMAN 486
Bombay High Court · (1987) 1 ACC 102 : (1986) ACJ 520 : (1985) MhLj 858
Bombay High Court · AIR 1986 Bom 183 : (1985) 2 BomCR 697 : (1986) MhLj 736
Bombay High Court · (1987) 61 CompCas 537
Bombay High Court · (1986) 50 CTR 271 : (1986) 161 ITR 42 : (1986) 24 TAXMAN 293
Bombay High Court · (1986) 2 BomCR 175
Bombay High Court · (1986) 17 ITD 30
Bombay High Court · (1989) 40 ELT 19
Bombay High Court · (1985) MhLj 754
Bombay High Court · (1986) MhLj 125
Bombay High Court · (1986) 88 BOMLR 308
Bombay High Court · (1986) 1 BomCR 117 : (1987) 62 CTR 177 : (1987) 165 ITR 245 : (1986) MhLj 292
Bombay High Court · (1985) 2 BomCR 601