High Courts03 Oct 1985
Commissioner of Income Tax Vs Bhaichand Textile Mills
Bombay High Court · (1986) 51 CTR 38 : (1986) 161 ITR 129 : (1986) 25 TAXMAN 15
Income Tax Act, 1961 — Section 184
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,810 of 3,665
High Courts01 Oct 1985
Jayantilal Padamshee Shah Vs Chandu Khushaldas Udhwani and others
Bombay High Court · (1986) 1 BomCR 153 : (1985) 87 BOMLR 688 : (1986) MhLj 855
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146
High Courts01 Oct 1985
Pralhad Eknath Fulkari Vs Ramkrishna Tukaramji Dhage and Others
Bombay High Court · (1986) 2 BomCR 516 : (1985) MhLj 971
Civil Procedure Code, 1908 (CPC) — Section 9Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 — Section 57
High Courts01 Oct 1985
Commissioner of Income Tax Vs Smt. R.R. Sood
Bombay High Court · (1986) 161 ITR 92
Income Tax Act, 1961 — Section 2(14), 2(42A)
High Courts30 Sept 1985
Commissioner of Income Tax Vs C.C. Patel and I.C. Patel
Bombay High Court · (1986) 161 ITR 879
Income Tax Act, 1961 — Section 45, 52, 52(2)
High Courts27 Sept 1985
Dena Bank Vs Gladstone Lyall and Co. Ltd.
Bombay High Court · (1985) 87 BOMLR 477
BOMBAY STAMP ACT, 1958 — Section 13, 14, 15
High Courts27 Sept 1985
Commissioner of Income Tax Vs Simmonds Marshall Ltd.
Bombay High Court · (1986) 52 CTR 320 : (1986) 161 ITR 817
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80J(4)
High Courts27 Sept 1985
Commissioner of Income Tax Vs Rao and Company
Bombay High Court · (1986) 52 CTR 70 : (1986) 161 ITR 806 : (1986) 24 TAXMAN 452
High Courts27 Sept 1985
Jaya Hind Industries Private Limited Vs Commissioner of Income Tax
Bombay High Court · (1986) 60 CompCas 950 : (1986) 53 CTR 101 : (1986) 161 ITR 842 : (1986) 25 TAXMAN 36
Income Tax Act, 1961 — Section 37
High Courts27 Sept 1985Dismissed
Shri Shivaji Agricultural College, Amravati Vs Mukhtyar Ahmed and another
Bombay High Court · (1987) MhLj 646
Industrial Disputes Act, 1947 — Section 10, 12(5), 39Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 59, 7
High Courts25 Sept 1985Dismissed
Laxman Sadashiv Pandre Vs Janabai Rajaramji Ambagade
Bombay High Court · (1986) MhLj 75
Contract Act, 1872 — Section 183, 185, 186, 187, 192Transfer of Property Act, 1882 — Section 106
High Courts25 Sept 1985
Commissioner of Income Tax Vs Smt. Kulsum J.G. Padamsee
Bombay High Court · (1986) 50 CTR 81 : (1986) 161 ITR 704 : (1986) 25 TAXMAN 32
Income Tax Act, 1961 — Section 147, 250, 253
High Courts25 Sept 1985
Navinchandra Gandhi Vs Dr. Pushpasen Kapadia and another
Bombay High Court · (1985) 87 BOMLR 557
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 469, 469(1), 473Penal Code, 1860 (IPC) — Section 171H
High Courts24 Sept 1985Allowed
Gazlur Rehman Usmanli @ Fazalbhai Vs Asst. Collector of Customs, Central Excise and Another
Bombay High Court · (1986) 1 BomCR 368
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts24 Sept 1985
Commissioner of Income Tax Vs R.V. Donde
Bombay High Court · (1987) 163 ITR 210
Income Tax Act, 1961 — Section 143(3), 148, 271, 271(1)
High Courts24 Sept 1985
Commissioner of Income Tax Vs Mahindra Sintered Products Ltd.
Bombay High Court · (1993) 112 CTR 442 : (1986) 161 ITR 692
Income Tax Act, 1961 — Section 32, 32(1), 35
High Courts24 Sept 1985
Commissioner of Income Tax Vs Universal Cine Traders Pvt. Ltd.
Bombay High Court · (1986) 52 CTR 169 : (1986) 161 ITR 696 : (1986) 24 TAXMAN 492
Income Tax Act, 1961 — Section 2(14), 45Wealth Tax Act, 1957 — Section 2
High Courts24 Sept 1985
Commissioner of Income Tax Vs Raizally Abidally
Bombay High Court · (1986) 55 CTR 152 : (1987) 163 ITR 216
Income Tax Act, 1961 — Section 143, 144, 147, 271(1), 274(2)
High Courts24 Sept 1985
Shrikant Mallappa Ulegadi Vs Gram Panchayat at Mouje Kadgaon
Bombay High Court · (1986) 88 BOMLR 79 : (1986) MhLj 514
Bombay Village Panchayats Act, 1958 — Section 29(1)
High Courts23 Sept 1985Allowed
Raghunath alias Ashok Nana Patil Vs Nana Rama Patil
Bombay High Court · (1985) 87 BOMLR 488 : (1986) MhLj 106
Hindu Marriage Act, 1955 — Section 11, 16