Bombay Dyeing and Manufacturing Co. Ltd. Vs Union of India
Bombay High Court · (1988) 18 ECR 636 : (1993) 64 ELT 201
COURT ARCHIVE
73,288 judgments · page 2,736 of 3,665
Bombay High Court · (1988) 18 ECR 636 : (1993) 64 ELT 201
Bombay High Court · (1988) 70 CTR 60 : (1989) 176 ITR 317 : (1988) 39 TAXMAN 133
Bombay High Court · (1988) 70 CTR 43 : (1988) 173 ITR 433 : (1988) MhLj 496
Bombay High Court · (1988) 17 ECR 257 : (1988) 36 ELT 87
Bombay High Court · (1988) 3 BomCR 166 : (1988) MhLj 874
Bombay High Court · (1988) 90 BOMLR 639
Bombay High Court · (1988) 17 ECR 184 : (1988) 36 ELT 562
Bombay High Court · (1988) 17 ECR 247 : (1988) 36 ELT 35
Bombay High Court · AIR 1988 Bom 239 : (1988) 3 BomCR 418
Bombay High Court · (1989) 2 LLJ 364
Bombay High Court · (1988) MhLj 764
Bombay High Court · (1988) 3 BomCR 354 : (1988) 90 BOMLR 180 : (1989) 66 CompCas 889 : (1988) MhLj 764
Bombay High Court · (1989) 66 CompCas 811
Bombay High Court · (1988) MhLj 726
Bombay High Court · (1988) 18 ECR 268
Bombay High Court · (1988) 36 ELT 11
Bombay High Court · (1988) 64 CompCas 1
Bombay High Court · AIR 1989 Bom 236
Bombay High Court · (1988) 17 ECR 250 : (1988) 36 ELT 399
Bombay High Court · (1988) 3 BomCR 83