High Courts12 Mar 1991
Caltex Oil Refining (India) Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1991) 57 TAXMAN 44
Income Tax Act, 1961 — Section 256(1), 32, 33
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,640 of 3,665
High Courts12 Mar 1991
Commissioner of Income Tax Vs D.K. Kondke
Bombay High Court · (1991) 192 ITR 128 : (1991) 1 MhLj 572
Income Tax Act, 1922 — Section 15Income Tax Act, 1961 — Section 104(4), 108, 80J
High Courts11 Mar 1991
Gopal Thavardas Rajwani Vs R.D. Tyagi, Commissioner of Police, Thane and others
Bombay High Court · (1991) 93 BOMLR 528 : (1991) CriLJ 3200 : (1991) 1 MhLj 840
National Security Act, 1980 — Section 14
High Courts11 Mar 1991
Commissioner of Wealth-tax Vs S.L. Hendra
Bombay High Court · (1991) 191 ITR 565
Wealth Tax Act, 1957 — Section 15B, 27
High Courts11 Mar 1991
Sultanali Cassamali Jairajbhoy Vs Commissioner of Wealth Tax
Bombay High Court · (1991) 192 ITR 37 : (1991) 57 TAXMAN 65
Wealth Tax Act, 1957 — Section 21, 21(2), 27
High Courts11 Mar 1991
Irwin Almeida and others Vs Union of India and others
Bombay High Court · (1991) 94 CTR 191 : (1992) 197 ITR 609 : (1991) 59 TAXMAN 416
Income Tax Act, 1961 — Section 269UA, 269UC, 269UD, 269UD(1), 269UE
High Courts11 Mar 1991
Commissioner of Income Tax Vs National Asphalt Products and Construction Co.
Bombay High Court · (1992) 107 CTR 112
Income Tax Act, 1961 — Section 119, 256(2), 32A(2)
High Courts11 Mar 1991
COMMISSIONER OF INCOME TAX Vs NATIONAL ASPHALT PRODUCTS and CONSTRUCTION CO.
Bombay High Court · (1992) 107 CTR 112
Income Tax Act, 1961 — Section 32A(2)(b)(iii)
High Courts09 Mar 1991
G.N. Deshpande Vs Ishwaribai U. Ahuja and others
Bombay High Court · (1992) CriLJ 2665
Criminal Procedure Code, 1973 (CrPC) — Section 294, 342Evidence Act, 1872 — Section 157Foreigners Act, 1946 — Section 14
High Courts08 Mar 1991
Commissioner of Income Tax Vs National Machinery Manufacturers Ltd.
Bombay High Court · (1991) 97 CTR 186 : (1991) 191 ITR 483
Income Tax Act, 1961 — Section 37
High Courts08 Mar 1991
Industrial Consulting Bureau Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1991) 189 ITR 346
Income Tax Act, 1961 — Section 80MM
High Courts08 Mar 1991
Parle Products (P.) Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1991) 59 TAXMAN 411
Income Tax Act, 1961 — Section 154, 256(1), 280ZB, 280ZB(l), 41(2)
High Courts08 Mar 1991
Parle Products Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1991) 191 ITR 510
Income Tax Act, 1961 — Section 154, 280ZB, 280ZB(1), 41(2)
High Courts08 Mar 1991
Commissioner of Income Tax Vs Burroughs Welcome and Co. (India) Ltd.
Bombay High Court · (1992) 196 ITR 712
High Courts08 Mar 1991
Union of India Vs Mahindra and Mahindra Ltd.
Bombay High Court · (1991) 34 ECC 1 : (1991) 55 ELT 15
Central Excises and Salt Act, 1944 — Section 4, 4(4)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 130B, 14(1), 46, 50
High Courts07 Mar 1991
Commissioner of Income Tax Vs Mazagaon Dock Ltd.
Bombay High Court · (1991) 191 ITR 460
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 279(1), 43(3), 80, 80J
High Courts07 Mar 1991Allowed
Pyarelal Vs Municipal Council and Another
Bombay High Court · (1995) 3 LLJ 273 : (1991) 1 MhLj 1408
Industrial Employment (Standing Orders) Act, 1946 — Section 15
High Courts07 Mar 1991
Modilal Kalaramji Jain Vs Lakshmi Modilal Jain
Bombay High Court · AIR 1991 Bom 440 : (1991) 2 BomCR 501 : (1991) 93 BOMLR 854 : (1993) 1 DMC 405 : (1991) 1 MhLj 754
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 25(1)Maintenance and Wards Act, 1956 — Section 15
High Courts06 Mar 1991
Commissioner of Income Tax Vs Phalton Sugar Works Ltd.
Bombay High Court · (1991) 95 CTR 142 : (1991) 191 ITR 403
Income Tax Act, 1961 — Section 80
High Courts06 Mar 1991
Commissioner of Income Tax Vs Metropolitan Springs (P.) Ltd.
Bombay High Court · (1991) 95 CTR 265 : (1991) 191 ITR 288 : (1991) 58 TAXMAN 72
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80J, 84