Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 29Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 6

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High Courts11 Jul 1991

Patel Aluminium Pvt. Ltd. Vs Union of India

Bombay High Court · (1991) ECR 511 : (1991) 56 ELT 303

Central Excises and Salt Act, 1944 — Section 4

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High Courts11 Jul 1991Dismissed

Gawaji Alias Gawaja Sawleram Sarode Vs State of Maharashtra and Others

Bombay High Court · (1991) 3 BomCR 585

Bombay Village Panchayats Act, 1958 — Section 15Maharashtra Municipalities Act, 1965 — Section 21(10)

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High Courts10 Jul 1991

Rallis India Ltd. Vs Union of India

Bombay High Court · (1991) 07 BOM CK 0081

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High Courts10 Jul 1991

Vomayya Babu Shetty Vs Digvijay Spinning and Weaving Mills and others

Bombay High Court · (1992) 1 LLJ 691 : (1991) MhLj 1026

Constitution of India, 1950 — Article 227

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High Courts10 Jul 1991

Ram Naresh Tripati Vs S.D. Rane and others

Bombay High Court · (1991) 63 FLR 646 : (1992) 2 LLJ 519 : (1991) 1 MhLj 1159

Constitution of India, 1950 — Article 227Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 22

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High Courts10 Jul 1991Dismissed

Haffkine Biopharmaceutical Corporation Ltd. Vs V.M. Patki and Others

Bombay High Court · (1993) 3 LLJ 948

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts10 Jul 1991

Bhujangrao Jadhav and Another Vs The State of Maharashtra

Bombay High Court · (1992) 2 BomCR 198

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)

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High Courts09 Jul 1991

Smt. Sugandhabai and others Vs Vasant Ganpat Deobhat and another

Bombay High Court · (1992) 2 BomCR 560 : (1992) CriLJ 1838 : (1992) 1 MhLj 427 : (1992) 3 RCR(Criminal) 537

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Hindu Marriage Act, 1955 — Section 10, 13, 25

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High Courts09 Jul 1991Allowed

Avelino De Souza Vs Chairman, Administrative Tribunal and Others

Bombay High Court · (1992) 1 BomCR 334

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Evidence Act, 1872 — Section 114Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 22, 22(2), 22(3), 22(4), 32

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High Courts09 Jul 1991