Commissioner of Income Tax Vs Swastick Textile Mills Ltd.
Bombay High Court · (1995) 124 CTR 133 : (1995) 214 ITR 740 : (1995) 79 TAXMAN 272
COURT ARCHIVE
73,288 judgments · page 2,489 of 3,665
Bombay High Court · (1995) 124 CTR 133 : (1995) 214 ITR 740 : (1995) 79 TAXMAN 272
Bombay High Court · (1994) 12 BOM CK 0067
Bombay High Court · (1995) 2 BomCR 344
Bombay High Court · (1997) 223 ITR 572 : (1995) 2 MhLj 775
Bombay High Court · (1997) 139 CTR 40
Bombay High Court · (1995) MhLj 204
Bombay High Court · (1995) 128 CTR 195 : (1995) 214 ITR 587 : (1995) 2 MhLj 423
Bombay High Court · (1995) 125 CTR 442 : (1995) 214 ITR 523
Bombay High Court · (1995) 124 CTR 117 : (1995) 214 ITR 489
Bombay High Court · (1995) 126 CTR 47 : (1995) 214 ITR 374 : (1995) 80 TAXMAN 617
Bombay High Court · (1996) 3 BomCR 10
Bombay High Court · (1995) 212 ITR 92
Bombay High Court · (1995) 129 CTR 44 : (1995) 212 ITR 1 : (1996) 84 TAXMAN 292
Bombay High Court · (1995) 126 CTR 304 : (1995) 214 ITR 443
Bombay High Court · (1995) MhLj 814
Bombay High Court · (1995) 123 CTR 272 : (1996) 217 ITR 456
Bombay High Court · (1995) 214 ITR 1
Bombay High Court · (1995) 2 MhLj 74
Bombay High Court · (1995) 126 CTR 14 : (1995) 212 ITR 68
Bombay High Court · (1995) 126 CTR 242 : (1995) 214 ITR 239