High Courts07 Jun 1995
Sayed Ahmed Ali Kari Alias Munna Vs State of Maharashtra
Bombay High Court · (1995) 06 BOM CK 0050
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,471 of 3,665
High Courts07 Jun 1995
Ilac Ltd. and Others Vs Union of India and Others
Bombay High Court · (1995) 71 FLR 476
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25M
High Courts07 Jun 1995Allowed
Solapur Zilla Parishad Vs Chandrakant Shankarrao Kshirsagar
Bombay High Court · (1995) 4 BomCR 536
Transfer of Property Act, 1882 — Section 106, 114
High Courts06 Jun 1995
Suresh Krishna Katkar Vs State of Maharashtra
Bombay High Court · (1996) 1 BomCR 232 : (1995) CriLJ 3579
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307
High Courts06 Jun 1995
Primetime Media Services Pvt. Ltd. Vs U.V. Shahadadpuri and others
Bombay High Court · (1995) 127 CTR 74 : (1996) 217 ITR 417 : (1995) 83 TAXMAN 491
Income Tax Act, 1961 — Section 269UD(1), 28
High Courts06 Jun 1995
GEORGE WILLS and SONS (INDIA) LTD. Vs ASSISTANT COMMISSIONER OF Income Tax.
Bombay High Court · (1995) 55 ITD 252 : (1996) 54 TTJ 42
Income Tax Act, 1961 — Section 37(1)
High Courts06 Jun 1995Allowed
Mehtabbi and Another Vs Sk. Sikander and Another
Bombay High Court · (1995) 3 BomCR 433 : (1995) 2 DMC 499
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 3, 59, 61, 74Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts05 Jun 1995Dismissed
Premlata Vithal Ketkar Vs Vithal Dhondiram Ketkar and Another
Bombay High Court · (1995) 97 BOMLR 574
Hindu Marriage Act, 1955 — Section 13
High Courts25 May 1995
State Bank of India Vs Trade Aid Paper and Allied Products (India) Pvt. Ltd. and others
Bombay High Court · (1995) 05 BOM CK 0001
State Financial Corporations Act, 1951 — Section 29
High Courts06 May 1995
Akbar Ashraf Khan Vs The State of Maharashtra and another
Bombay High Court · (1995) CriLJ 3575
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114, 134Penal Code, 1860 (IPC) — Section 302, 307
High Courts29 Apr 1995
Sarang Chobe Vs The State of Maharashtra and others
Bombay High Court · AIR 1999 Bom 407 : (2000) 1 BomCR 286
Constitution of India, 1950 — Article 226
High Courts27 Apr 1995
Surat Electricity Co. Ltd. and Others Vs Union of India and Others
Bombay High Court · AIR 1995 Bom 377 : (1995) 4 BomCR 71 : (1996) 1 MhLj 50
Companies Act, 1956 — Section 111, 112(2), 22A(3), 82Constitution of India, 1950 — Article 14, 19(1), 226Securities Contracts (Regulation) Act, 1956 — Section 22A(4)
High Courts26 Apr 1995
Smt. Mandabai Sontakke and Another Vs P. Rajendra Prasad and Another
Bombay High Court · (1996) 2 ACC 351 : (1995) 4 BomCR 421
Motor Vehicles Act, 1939 — Section 110A(1)Motor Vehicles Act, 1988 — Section 166(1)
High Courts26 Apr 1995
Mirza Marufuddin Vs Galaxy Knives Pvt. Ltd. and Another
Bombay High Court · (1997) 3 LLJ 1238
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 44
High Courts26 Apr 1995
Pravin Kamdar Vs State of Maharashtra and others
Bombay High Court · AIR 1996 Bom 280 : (1995) 4 BomCR 448 : (1995) 97 BOMLR 585 : (1996) 1 MhLj 630
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 12Contract Act, 1872 — Section 10, 13, 20, 21, 65Limitation Act, 1963 — Article 58, 65, 17(1)
High Courts26 Apr 1995Allowed
Dugal Projects Development Company Private Limited Vs Smt. Zanem Loximan Naik and Others
Bombay High Court · (1996) 5 BomCR 71
Limitation Act, 1963 — Article 54, 3Specific Relief Act, 1963 — Section 9
High Courts25 Apr 1995
V.K. Engineering Works Pvt. Ltd. Vs Gunjotikar V.B. and others
Bombay High Court · (1997) 3 LLJ 1151
High Courts25 Apr 1995
Syndicate Bank and Others Vs S.S. Printers and Others
Bombay High Court · (1995) 3 BomCR 429 : (1995) 97 BOMLR 269 : (1995) 2 MhLj 198
Bombay Court Fees Act, 1959 — Article 1, 18, 2
High Courts25 Apr 1995Dismissed
Bhairulal Balmukund Verma Vs Poonamchand Kasturchand Sancheti and Another
Bombay High Court · (1996) 2 BomCR 267 : (1996) 2 MhLj 866
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 1995Dismissed
V.A. Sabastian Vs Jaya Hind Sciaky Ltd. (India)
Bombay High Court · (1996) 2 LLJ 15
Industrial Disputes Act, 1947 — Section 25F